High Courts22 Jan 1960
Veereshwar Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1960) 2 LLJ 391
Constitution of India, 1950 — Article 226, 310, 311
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1960
239 judgments · page 12 of 12
High Courts21 Jan 1960Dismissed
Chagnati Raghava Reddi Vs Kondapaneni Krishnayya
Andhra Pradesh High Court · AIR 1960 AP 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 87, 11, 60, 60(1)
High Courts20 Jan 1960Allowed
In Re: Dr. Puchalapalli Ramachandrareddi
Andhra Pradesh High Court · AIR 1960 AP 569 : (1960) CriLJ 1414
Criminal Procedure Code, 1898 (CrPC) — Section 251A(2)Penal Code, 1860 (IPC) — Section 379
High Courts20 Jan 1960Allowed
A. Ranganatham Vs The Addl. Income Tax Officer, Cuddapah and Another
Andhra Pradesh High Court · AIR 1961 AP 165 : (1960) 39 ITR 730
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 25A, 25A(1), 25A(2)
High Courts19 Jan 1960Dismissed
N.V. Subrahmanyam Vs Additional Wealth Tax Officer, Eluru
Andhra Pradesh High Court · AIR 1961 AP 75
Wealth Tax Act, 1957 — Section 3
High Courts19 Jan 1960Allowed
The State of Andhra Pradesh Vs Sri Krishna Power Press
Andhra Pradesh High Court · (1960) 1 AnWR 384 : (1960) 11 STC 498
High Courts19 Jan 1960
Rajareddy Mallaram Vs Commissioner of Income Tax, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 7 : (1960) 39 ITR 636
Income Tax Act, 1922 — Section 22, 22(4), 25A(2), 44, 44(1)
High Courts19 Jan 1960
N. Vs SUBRAMANIAN v. WEALTH-TAX OFFICER ELURU.
Andhra Pradesh High Court · (1960) 40 ITR 567
Constitution of India, 1950 — Article 226, 248
High Courts13 Jan 1960Dismissed
Vattikutti China Venkata Subbaiah and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1960) 11 STC 466
High Courts13 Jan 1960Dismissed
V. Sesha Sarma Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1960 AP 461
Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955 — Section 3Constitution of India, 1950 — Article 14, 19(1), 31(2), 31A(1)
High Courts13 Jan 1960Allowed
Marella Veerabrahmacharyulu Vs Konduru Venkata Subbamma and Others
Andhra Pradesh High Court · AIR 1961 AP 31
Limitation Act, 1908 — Article 10Transfer of Property Act, 1882 — Section 53A
High Courts13 Jan 1960
M.J. Velu Mudaliar Bus Service Vs Labour Court and Others
Andhra Pradesh High Court · (1960) 1 LLJ 761
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts12 Jan 1960Dismissed
Mohamed Hyder Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1960 AP 479
Constitution of India, 1950 — Article 309, 310, 311, 372Hyderabad Civil Services (Classification, Control and Appeal) Rules, 1955 — Rule 17(3)
High Courts12 Jan 1960Dismissed
The Sirsilk Limited Vs The Secretary to Govt., Labour Dept., Govt. of Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1960 AP 373 : (1960) 1 LLJ 614
Industrial Disputes Act, 1947 — Section 15, 17, 17(1), 19(4), 36A
High Courts11 Jan 1960
Subba Rao (N.) Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1961) 1 LLJ 150
Constitution of India, 1950 — Article 226, 309, 311, 331Government of India Act, 1935 — Section 240Public Servants (Inquiries) Act, 1850 — Section 17
High Courts11 Jan 1960
REPAKA SEETHARAMASWAMY AND ANOTHER Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · (1961) 42 ITR 829
Excess Profits Tax Act, 1940 — Section 16Income Tax Act, 1922 — Section 22(4), 23(2), 28(1)(b)
High Courts11 Jan 1960
RAMDAYAL GASHIRAM Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 43 ITR 177
Hyderabad Income Tax Act, 1357 — Section 12(2)(xi), 82(2)
High Courts11 Jan 1960Allowed
Thumu Govardhana Rao and Others Vs Bolineni Ramachandraiah
Andhra Pradesh High Court · AIR 1961 AP 116
Limitation Act, 1908 — Section 5
High Courts08 Jan 1960Allowed
Asgher Hussain Vs Vicarunnisa Begum and Another
Andhra Pradesh High Court · AIR 1961 AP 128
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13