High Courts01 Sept 1960Dismissed
Rayalaseema Bank Ltd. Vs Tharigopala Pedda Narayanappa and Another
Andhra Pradesh High Court · AIR 1961 AP 483
Arbitration Act, 1940 — Section 39(1), 39(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1960
239 judgments · page 5 of 12
High Courts31 Aug 1960
Public Prosecutor Vs Jagannadham
Andhra Pradesh High Court · (1961) CriLJ 448
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 202, 435, 438Penal Code, 1860 (IPC) — Section 146, 190, 352, 353, 354
High Courts30 Aug 1960Dismissed
Soma Ramanujulu Vs Soma Narasimhulu and Others
Andhra Pradesh High Court · AIR 1962 AP 92
High Courts29 Aug 1960Dismissed
Kommuru Krishnamurthy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 283
Constitution of India, 1950 — Article 300
High Courts29 Aug 1960Dismissed
Uppala Kanakaiah Vs Mahaboob Singh and Others
Andhra Pradesh High Court · AIR 1961 AP 497 : (1961) ALT 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts29 Aug 1960Dismissed
Kamarsu Venkata Subbamma and Another Vs Kamarsu Veerabhadra Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 495
Limitation Act, 1908 — Article 141, 22(2)
High Courts29 Aug 1960Dismissed
Maturi Durgaiah Vs Agent, Tandur Collieries, Bellampalli
Andhra Pradesh High Court · AIR 1961 AP 400
Constitution of India, 1950 — Article 226Mines Act, 1952 — Section 2, 48
High Courts29 Aug 1960Dismissed
Rohtas Industries Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 693
Constitution of India, 1950 — Article 286
High Courts27 Aug 1960Dismissed
G. Royrao and Another Vs Datta Venkatapathi Raju and Others
Andhra Pradesh High Court · AIR 1961 AP 402
Constitution of India, 1950 — Article 133(1)
High Courts27 Aug 1960Dismissed
New India Assurance Co. Ltd. Vs Tambireddi Subba Raghavareddi
Andhra Pradesh High Court · AIR 1961 AP 295
Insurance Act, 1938 — Section 45
High Courts27 Aug 1960
Reddi China Paidayya Vs Rudrabhatla Maralidhar and Others
Andhra Pradesh High Court · AIR 1961 AP 498
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts27 Aug 1960Dismissed
Immedisetti Ram Krishnaiah and Sons Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 212
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Aug 1960Allowed
In Re: Bhupalem Venkata Subbaiah and Others
Andhra Pradesh High Court · (1960) 11 STC 850
Penal Code, 1860 (IPC) — Section 147, 353, 99
High Courts25 Aug 1960Dismissed
Chavali Mahalakshamma Vs Badeneedi Machamma and Others
Andhra Pradesh High Court · AIR 1961 AP 263
High Courts25 Aug 1960
In Re: Satyanarayana
Andhra Pradesh High Court · AIR 1961 AP 213
Penal Code, 1860 (IPC) — Section 489C
High Courts24 Aug 1960Dismissed
Jamnalal Ramlal Kimtee and Another Vs Konda Lakshman Bapuji and Another
Andhra Pradesh High Court · AIR 1961 AP 259 : (1961) ALT 441 : (1961) 31 CompCas 315
Companies Act, 1956 — Section 176(3), 546, 546(1), 557
High Courts23 Aug 1960Dismissed
Walashan Prince Nawab Moazzam Jah Bahadur Vs The Expenditure Tax Officer B Ward Mukarrab Jung Lane, Hyderabad-Dn.
Andhra Pradesh High Court · AIR 1961 AP 374 : (1961) 43 ITR 239
Constitution of India, 1950 — Article 226
High Courts23 Aug 1960Dismissed
Nenu Varahalu Vs Nene Sithamma
Andhra Pradesh High Court · AIR 1961 AP 272
High Courts19 Aug 1960
Adoni Cotton Mills, Ltd. (by N. Vembu, Director) Vs State of Andhra and Others
Andhra Pradesh High Court · (1961) 1 LLJ 27
Industrial Disputes Act, 1947 — Section 10, 18, 2, 20, 33