COURT ARCHIVE

Andhra Pradesh High Court judgments, 1960

239 judgments · page 6 of 12

High Courts18 Aug 1960Allowed

Saride Pullamma Vs Saridi Madhuram (died) and Others

Andhra Pradesh High Court · AIR 1961 AP 385

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 6, Order 38 Rule 6(1), Order 38 Rule 6(2), Order 38 Rule 8

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High Courts17 Aug 1960Allowed

Chirala Buchi Reddi Vs Satti Savitramma

Andhra Pradesh High Court · AIR 1961 AP 305

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15, 151, 38, 39

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High Courts12 Aug 1960Dismissed

Parachuri Veerayya Vs Yalavarti Veeraraghavayya and Others

Andhra Pradesh High Court · AIR 1961 AP 298

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 47, 63(2), 64

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High Courts12 Aug 1960Allowed

Bollaram George Vs Kadpak Lingiah

Andhra Pradesh High Court · AIR 1961 AP 457

Arbitration Act, 1940 — Section 14(2)Limitation Act, 1963 — Article 158

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High Courts10 Aug 1960Dismissed

Iqbalunnisa Begum and Another Vs Habib Pasha

Andhra Pradesh High Court · AIR 1961 AP 445 : (1961) ALT 130 : (1961) CriLJ 604

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)

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High Courts05 Aug 1960Dismissed

M. Agaiah Vs Mohd. Abdul Kereem

Andhra Pradesh High Court · AIR 1961 AP 201

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 47 Rule 1, Order 47 Rule 4

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High Courts04 Aug 1960Dismissed

Veerabhadraswara Rice and Oil Mill Vs Collector, Central Excise, Andhra Pradesh, Hyderabad

Andhra Pradesh High Court · AIR 1961 AP 350

Central Excise Rules, 1944 — Rule 213, 225Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 19(1), 226

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High Courts02 Aug 1960Partly Allowed

H.T. Vasudeva Rao Vs Vijayavada Municipality

Andhra Pradesh High Court · AIR 1961 AP 328

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High Courts02 Aug 1960Dismissed

Kumarisetti Suryaprakasa Rao Vs Kumarisetti Venkata Lakshmidevi

Andhra Pradesh High Court · AIR 1961 AP 404

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High Courts29 Jul 1960

Hendricks and Sons Vs Industrial Tribunal and Others (Automobile Workers'' Union)

Andhra Pradesh High Court · (1960) 2 LLJ 484

Industrial Disputes Act, 1947 — Section 10, 11, 12, 16, 17Penal Code, 1860 (IPC) — Section 193, 228

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High Courts29 Jul 1960Dismissed

Chebrolu Nagabhushanam and Another Vs Rachapudi Seetharamiah

Andhra Pradesh High Court · AIR 1961 AP 224

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High Courts29 Jul 1960Dismissed

Poosapati Lakshminarasimha Raju and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1961 AP 407

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 45 Rule 5

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High Courts29 Jul 1960Dismissed

Velchata Rajeswara Rao Vs Kalvakota Venkataramarao and Others

Andhra Pradesh High Court · AIR 1961 AP 310

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9Constitution of India, 1950 — Article 133, 133(1)

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High Courts29 Jul 1960

Kamapati Venkat Ramiah Vs Challapalli Sitharamiah

Andhra Pradesh High Court · AIR 1961 AP 208 : (1961) CriLJ 612

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)

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High Courts28 Jul 1960Dismissed

Vysyaraju Suryanarayana Raju and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1963 AP 105

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 4(3)Constitution of India, 1950 — Article 31

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High Courts28 Jul 1960Allowed

Sistla Ramakrishna Sastry Vs Madduri Sundaramma

Andhra Pradesh High Court · AIR 1961 AP 500

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 67(2), Order 21 Rule 90Limitation Act, 1963 — Article 181

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High Courts26 Jul 1960Dismissed

Gopikishen Agrawal and Another Vs Collector of Customs, Visakhapatnam

Andhra Pradesh High Court · AIR 1961 AP 170

Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 188, 189, 191, 30

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High Courts25 Jul 1960Dismissed

Alapati Ramamurthi, Gelli Krishnamurthi and Co. Vs J. Ramanujam and Others

Andhra Pradesh High Court · AIR 1961 AP 408

Contract Act, 1872 — Section 182Sales of Goods Act, 1930 — Section 5

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High Courts22 Jul 1960Dismissed

Ammireddi Ramamoorty (died) and Others Vs Ammireddi Sitharamamma and Others

Andhra Pradesh High Court · AIR 1961 AP 131

Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22, 4

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High Courts22 Jul 1960Dismissed

Mopidevi Ramakotayya Vs Pushadapu Manikyam and Others

Andhra Pradesh High Court · AIR 1961 AP 312

Provincial Small Cause Courts Act, 1887 — Article 15

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