High Courts23 Jun 1960Dismissed
Nagamma and Others Vs Chin Basappa and Others
Andhra Pradesh High Court · AIR 1961 AP 257
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1960
239 judgments · page 8 of 12
High Courts17 Jun 1960
The Government of Andhra Pradesh Vs Pachipulsu Venkata Subba Rao and Others
Andhra Pradesh High Court · (1960) 11 STC 561
Hyderabad General Sales Tax Act, 1950 — Section 6(v), 7
High Courts16 Jun 1960Dismissed
Dalavayi Nagarajamma Vs State Bank of India and Others
Andhra Pradesh High Court · AIR 1961 AP 320 : (1962) 32 CompCas 120
Evidence Act, 1872 — Section 114
High Courts15 Jun 1960
Sri Ramakrishna Commercial Society Ltd., Anakapalli and Others Vs State of Andhra (now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1961 AP 86 : (1961) 12 STC 31
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 64Constitution of India, 1950 — Article 246(3), 286, 286(1), 286(2)Sales of Goods Act, 1930 — Section 39(1), 39(2), 51(1)
High Courts14 Jun 1960Dismissed
The Alembic Distributing Agency Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) 12 STC 15
High Courts08 Jun 1960Allowed
Veeravalli Perayya (died) and Others Vs Sukhavasi Chenchu Subba Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 159
Arbitration Act, 1940 — Section 17, 31, 32, 33, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts22 Apr 1960Dismissed
Kakumani Lakshmamma Vs Kakumani China Kondayya and Another
Andhra Pradesh High Court · AIR 1961 AP 505
Hindu Womens Right to Property Act, 1937 — Section 3(1)
High Courts22 Apr 1960Dismissed
Mutha Sarvarayudu and Others Vs Vammi Kondalarayudu and Others
Andhra Pradesh High Court · AIR 1961 AP 219
Provincial Insolvency Act, 1920 — Section 13(1), 22, 37, 43, 69
High Courts21 Apr 1960Allowed
Shakuntala and Others Vs M.B. Jaisoorya and Others
Andhra Pradesh High Court · AIR 1961 AP 390
States Reorganisation Act, 1956 — Section 119, 120
High Courts21 Apr 1960Dismissed
Union of India (UOI) Vs Pappu Datter Sarma and Others
Andhra Pradesh High Court · AIR 1961 AP 67
Transfer of Property Act, 1882 — Section 130
High Courts20 Apr 1960
Workmen of Hyderabad District Board and Others Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1960) 2 LLJ 394
Constitution of India, 1950 — Article 226
High Courts20 Apr 1960
Gujju Kotraju Vs Union of India (UOI) and Another
Andhra Pradesh High Court · (1960) 04 AP CK 0002
High Courts18 Apr 1960Dismissed
In Re: Madanlal
Andhra Pradesh High Court · AIR 1960 AP 622
Constitution of India, 1950 — Article 132(2), 134(1), 136Criminal Procedure Code, 1898 (CrPC) — Section 426(2B)Supreme Court Rules, 1966 — Order 21 Rule 15
High Courts18 Apr 1960
Gudavalli Narasimha Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1963) 2 ALT 18 : (1960) 2 LLJ 387
Constitution of India, 1950 — Article 226, 311
High Courts18 Apr 1960Dismissed
K.V. Ramaniah Vs Special Public Prosecutor
Andhra Pradesh High Court · AIR 1961 AP 190 : (1961) CriLJ 601
Constitution of India, 1950 — Article 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 198A, 198B, 198B(1), 492Penal Code, 1860 (IPC) — Section 499, 500
High Courts15 Apr 1960Allowed
Padala Latchamma and Another Vs Mutchi Appalaswamy and Another
Andhra Pradesh High Court · AIR 1961 AP 55
Hindu Succession Act, 1956 — Section 14Hindu Widows Remarriage Act, 1856 — Section 5
High Courts15 Apr 1960Dismissed
Nalluri Venkataraju and Another Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1961 AP 50
Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 — Section 11, 15, 17, 18, 19Constitution of India, 1950 — Article 170, 171, 2, 3, 368
High Courts15 Apr 1960Allowed
J. Abid Hussain Vs Mrs. R.K. Paul and Another
Andhra Pradesh High Court · AIR 1961 AP 508
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts13 Apr 1960
PARIMISETTI SEETHARAMAMMA Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 41 ITR 175
Income Tax Act, 1961 — Section 22, 3, 34, 4, 7
High Courts13 Apr 1960Allowed
Nalamaty Venkata Durga Prakasa Rao and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 98
Land Acquisition Act, 1894 — Section 17(4), 6(1), 6(2)