COURT ARCHIVE

Andhra Pradesh High Court judgments, 1960

239 judgments · page 9 of 12

High Courts08 Apr 1960Dismissed

Gopalaswami Vari Temple, Timmapuram and Others Vs The Commissioner for Hindu Religious and Charitable Endowments, Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · AIR 1961 AP 216

Constitution of India, 1950 — Article 265

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High Courts05 Apr 1960

Varahalakshmi Rice and Oil Mills and Others Vs Industrial Tribunal and Another

Andhra Pradesh High Court · (1960) 2 LLJ 473

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11, 2

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High Courts04 Apr 1960Dismissed

Arisetti Appalaraju Vs Assistant Commercial Tax Officer

Andhra Pradesh High Court · (1961) 12 STC 398

Andhra Pradesh General Sales Tax Act, 1957 — Section 39(2), 39(2)(o)Andhra Pradesh Revenue Recovery Act, 1864 — Section 59

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High Courts04 Apr 1960Dismissed

Nimmagadda Lakshminarayana Vs The Secretary, Public Works Dept., Government of Andhra Pradesh, Hyderabad

Andhra Pradesh High Court · AIR 1961 AP 289 : (1960) 2 LLJ 285

Constitution of India, 1950 — Article 226, 311, 311(2), 34(2)

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High Courts02 Apr 1960Dismissed

C. Raju and Others Vs Dinshaji Dadabhai Italia and Another

Andhra Pradesh High Court · AIR 1961 AP 239

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 153

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High Courts02 Apr 1960Dismissed

Pena Babulal and Others Vs Hyderabad Municipal Corporation

Andhra Pradesh High Court · AIR 1961 AP 413

Civil Procedure Code, 1908 (CPC) — Section 145

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High Courts01 Apr 1960Dismissed

M.A. Baig Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1961 AP 126

Constitution of India, 1950 — Article 19(1)(g), 19(6)

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High Courts25 Mar 1960Dismissed

The Andhra Paper Mills Co. Ltd. (in Liquidation) Vs State of Andhra (now Andhra Pradesh)

Andhra Pradesh High Court · AIR 1961 AP 57

Contract Act, 1872 — Section 69, 70Transfer of Property Act, 1882 — Section 55(1)

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High Courts25 Mar 1960Allowed

Hindustan Ideal Insurance Co. Ltd. and Others Vs Perla Satteyya Chetty representing himself and other members of his joint family as father manager

Andhra Pradesh High Court · AIR 1961 AP 183

Transfer of Property Act, 1882 — Section 130, 132, 59A, 65A

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High Courts25 Mar 1960Dismissed

The State of Andhra Pradesh Vs Donthala Rajaiah

Andhra Pradesh High Court · (1960) 11 STC 819

Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)Hyderabad General Sales Tax Rules, 1950 — Rule 16(1)

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High Courts25 Mar 1960Dismissed

Burmah Shell Oil Storage and Distributing Company of India Ltd., Vizagapatnam by its Constituted Attorney A.P. Bhalla Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1960 AP 619 : (1960) 11 STC 533

Constitution of India, 1950 — Article 286(1)

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High Courts24 Mar 1960Dismissed

Nannapaneni Narasingarayudu and Others Vs Nannapaneni Ankineedu (died) and Another

Andhra Pradesh High Court · AIR 1962 AP 192

Transfer of Property Act, 1882 — Section 55(2)

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High Courts23 Mar 1960Dismissed

Sri Akhraj Parakh Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1960) 11 STC 483

Hyderabad General Sales Tax Act, 1950 — Section 3(2A), 6

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High Courts22 Mar 1960Allowed

H. Abdul Bakshi and Brothers Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1960) 2 AnWR 108 : (1960) 11 STC 526

Hyderabad General Sales Tax Act, 1950 — Section 2(e)Hyderabad General Sales Tax Rules, 1950 — Rule 5, 5(2)

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High Courts22 Mar 1960Dismissed

Kanumuri Anji Raju and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1961 AP 123

Constitution of India, 1950 — Article 14, 226

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High Courts18 Mar 1960Dismissed

Bhagavathula Kameswara Rao Vs Doddaku Veera Raghavulu and Another

Andhra Pradesh High Court · AIR 1960 AP 616

Registration Act, 1908 — Section 47

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High Courts18 Mar 1960Dismissed

Palla Pattabhiramayya and Others Vs Velaga Narayana Rao

Andhra Pradesh High Court · AIR 1960 AP 625

Limitation Act, 1908 — Section 14

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High Courts16 Mar 1960

Hidayat Mohiuddin Vs Karamullah

Andhra Pradesh High Court · AIR 1961 AP 1

Hyderabad Stamp Act, 1331 — Article 24Stamp Act, 1899 — Article 35Transfer of Property Act, 1882 — Section 106

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High Courts15 Mar 1960Dismissed

P.V. Jaya Rao Vs Cantonment Board, Secunderabad (Dn.)

Andhra Pradesh High Court · AIR 1961 AP 113

Cantonments Act, 1924 — Section 179, 181Constitution of India, 1950 — Article 226

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High Courts10 Mar 1960Allowed

Mohd. Abdul Azeem Vs Syed Miram

Andhra Pradesh High Court · AIR 1961 AP 65

Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, Order 44 Rule 2

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