High Courts23 Sept 1960
PYDAH SURYANARAYANA MURTY Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 42 ITR 38
Income Tax Act, 1961 — Section 2(1)(a), 2(1)(b)(i)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1960
239 judgments · page 4 of 12
High Courts22 Sept 1960Dismissed
Gohintapalli Venkataramayya Vs Nedunuri Venkatamutharao
Andhra Pradesh High Court · AIR 1962 AP 156
High Courts22 Sept 1960Dismissed
Singamsetti Ramarao Vs The Union of India (UOI)
Andhra Pradesh High Court · AIR 1961 AP 282
Civil Procedure Code, 1908 (CPC) — Section 20Railways Act, 1890 — Section 80
High Courts20 Sept 1960
Public Prosecutor Vs Abdul Hameed Khan and Others
Andhra Pradesh High Court · (1963) CriLJ 202
Central Excises and Salt Act, 1944 — Section 40, 9Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 107, 109, 120B, 161, 34
High Courts14 Sept 1960Allowed
V.R. Venugopal Vs Miss T. Pankajam
Andhra Pradesh High Court · AIR 1961 AP 266 : (1961) CriLJ 804
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 415
High Courts13 Sept 1960
Raisaheb Chedra Durvasulu Vs Sales Tax Officer and Others
Andhra Pradesh High Court · (1961) 12 STC 158
Hyderabad General Sales Tax Act, 1950 — Section 7
High Courts13 Sept 1960
Sirpur Paper Mills Ltd. Vs Industrial Tribunal
Andhra Pradesh High Court · (1961) 1 LLJ 33
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 18, 19, 2, 7A
High Courts09 Sept 1960Allowed
Mandela Narasimhaswami and Others Vs Mamidi China Venkata Sivayya and Others
Andhra Pradesh High Court · AIR 1961 AP 279
Limitation Act, 1908 — Article 120, 136, 144
High Courts07 Sept 1960
B. Srikantiah Vs The Commissioner of Income Tax, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 318 : (1961) 41 ITR 518
Income Tax Act, 1922 — Section 10(2)
High Courts07 Sept 1960
VANKADAM LAKSHMINARAYANA Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) ALT 311 : (1961) 43 ITR 526
High Courts07 Sept 1960Allowed
Peddi Siviah Vs C. Ramanath
Andhra Pradesh High Court · AIR 1961 AP 327
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 107, 107(2)
High Courts06 Sept 1960Dismissed
Sarnam Satyanarayana Vs Deputy Commercial Tax Officer
Andhra Pradesh High Court · (1961) 12 STC 223
Constitution of India, 1950 — Article 226
High Courts06 Sept 1960
Kalluri Rathiah and Others Vs Ravipati Seetharamayya
Andhra Pradesh High Court · (1961) CriLJ 453
Penal Code, 1860 (IPC) — Section 107, 206, 207, 378, 379
High Courts06 Sept 1960Dismissed
Vadlamudi Kutumba Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1961 AP 448
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 173, 196A(2), 207A, 208Penal Code, 1860 (IPC) — Section 193, 467, 468, 471
High Courts05 Sept 1960Dismissed
The Ex-employees'' Union, Guntur Power and Light Ltd. Vs The Guntur Power and Light Ltd.
Andhra Pradesh High Court · AIR 1961 AP 411 : (1961) ALT 184 : (1961) 1 LLJ 30
Industrial Disputes Act, 1947 — Section 25F, 25FF
High Courts05 Sept 1960Allowed
Raja Kandimalla Seetharama Rao Vs Mothey Anja Ratna Raja Kumar
Andhra Pradesh High Court · AIR 1961 AP 399 : (1961) 1 AnWR 328
Civil Procedure Code, 1908 (CPC) — Section 4, 51
High Courts02 Sept 1960
Hyderabad Agriculture Co-operative Association Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1961) 1 LLJ 25
Industrial Disputes Act, 1947 — Section 33
High Courts02 Sept 1960
Ravula Somayya and Others Vs Syaganti Komarayya
Andhra Pradesh High Court · AIR 1961 AP 302
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 32 Rule 3(3), Order 32 Rule 5(1)
High Courts02 Sept 1960
K.V. Lakshminarayana Sastry Vs Vijaya Commercial Bank Ltd. and Others
Andhra Pradesh High Court · AIR 1962 AP 17 : (1962) 32 CompCas 886
Banking Companies Act, 1949 — Section 45Provincial Insolvency Act, 1920 — Section 11
High Courts02 Sept 1960
P. Subbarao and Others Vs Andhra Pradesh Public Service Commission, Hyderabad
Andhra Pradesh High Court · AIR 1961 AP 378
Constitution of India, 1950 — Article 226, 320