COURT ARCHIVE

Andhra Pradesh High Court judgments, 1983

169 judgments · page 9 of 9

High Courts20 Jan 1983

Commissioner of Income Tax, Andhra Pradesh Vs Nemidas Vishaniji and Co.

Andhra Pradesh High Court · (1984) 145 ITR 423

Income Tax Act, 1961 — Section 147, 148, 17(1)Wealth Tax Act, 1957 — Section 17(1)

High Courts20 Jan 1983

Andhra Pradesh High Court · AIR 1983 AP 259 : (1983) 1 ALT 208 : (1983) 1 APLJ 193

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 226Writ Proceedings Rules, 1977 — Rule 17, 18, 19, 24

High Courts19 Jan 1983

Andhra Pradesh High Court · (1983) 37 CTR 69 : (1984) 146 ITR 168

Income Tax Act, 1961 — Section 28

High Courts19 Jan 1983

Andhra Pradesh High Court · AIR 1983 AP 379 : (1983) 2 APLJ 81

Constitution of India, 1950 — Article 19(1)

High Courts18 Jan 1983

Andhra Pradesh High Court · (1983) 54 STC 1

High Courts18 Jan 1983Dismissed

Andhra Pradesh High Court · AIR 1983 AP 339

Constitution of India, 1950 — Article 15 (4), 330, 332, 341, 342

High Courts18 Jan 1983

Andhra Pradesh High Court · (1983) 53 STC 403

Andhra Pradesh General Sales Tax Act, 1957 — Section 5

High Courts17 Jan 1983

Andhra Pradesh High Court · (1983) 53 STC 397

Andhra Pradesh General Sales Tax Act, 1957 — Section 3, 4, 6, 6

High Courts17 Jan 1983

Andhra Pradesh High Court · (1983) 53 STC 124

Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)