High Courts24 Feb 1983
A. Suhasini Vs Controller of Estate Duty, Andhra Pradesh
Andhra Pradesh High Court · (1983) 37 CTR 81 : (1984) 145 ITR 220
Estate Duty Act, 1953 — Section 2(15), 27, 9
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1983
169 judgments · page 8 of 9
High Courts24 Feb 1983
Natraj Construction Co. and Others Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1984 AP 59
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14, 2, 59(1), 6Constitution of India, 1950 — Article 19, 19(1), 226Hyderabad Municipal Corporation Act, 1956 — Section 586, 588, 589
High Courts22 Feb 1983
Lanka Sarmma Vs Rajendra Singh and Others
Andhra Pradesh High Court · AIR 1984 AP 32
Motor Vehicles Act, 1939 — Section 110B, 2(24), 95Workmens Compensation Act, 1923 — Section 3
High Courts22 Feb 1983
Commissioner of Wealth-tax, Andhra Pradesh Vs Mukundgirji
Andhra Pradesh High Court · (1983) 37 CTR 84 : (1983) 144 ITR 18
Hindu Succession Act, 1956 — Section 8
High Courts22 Feb 1983
Bondili Jagannath Singh Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (1983) 2 APLJ 262 : (1983) CriLJ 1740
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433APenal Code, 1860 (IPC) — Section 149, 302, 34
High Courts22 Feb 1983
The State of Andhra Pradesh Vs Raja Medical Stores
Andhra Pradesh High Court · (1983) 53 STC 428
High Courts22 Feb 1983
N. Nagendra Rao and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1984) 55 STC 243
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(2), 14(3), 14(4)
High Courts22 Feb 1983
Lanka Sharma Vs Rajendra Singh and Others
Andhra Pradesh High Court · (1984) 2 ACC 62
Motor Vehicles Act, 1939 — Section 95, 95(1)(b)(i)
High Courts22 Feb 1983
Lanka Saramma Vs Rajendra Singh and Others
Andhra Pradesh High Court · (1986) 60 CompCas 48
Motor Vehicles Act, 1939 — Section 2(24), 95, 95(1)
High Courts17 Feb 1983
K. Venugopal Vs Controller of Estate Duty
Andhra Pradesh High Court · (1983) 2 APLJ 57 : (1983) 143 ITR 988
Estate Duty Act, 1953 — Section 33(1), 34, 39(3), 5, 7
High Courts16 Feb 1983
Premier Insurance Co. Ltd. Vs Vadeswarapu Siromanamma and Others
Andhra Pradesh High Court · (1986) 59 CompCas 445
Motor Vehicles Act, 1939 — Section 94, 95, 96
High Courts16 Feb 1983
The Premier Insurance Co. Ltd., Vijayawada Vs Vaddeswarapu Siromanamma and Others
Andhra Pradesh High Court · AIR 1983 AP 396 : (1983) 2 APLJ 302 : (1989) 59 CompCas 445
Motor Vehicles Act, 1939 — Section 110D, 94, 95, 95(1), 96
High Courts15 Feb 1983
Y. Krishna Rao and Others Vs Sreeramulu and Others
Andhra Pradesh High Court · AIR 1983 AP 191
Andhra Pradesh Municipalities Act, 1965 — Section 32, 55Constitution of India, 1950 — Article 226
High Courts07 Feb 1983
Employees'' State Insurance Corporation, Hyderabad Vs Southern Eastern Roadways
Andhra Pradesh High Court · (1983) 2 LLJ 396
Employees State Insurance Act, 1948 — Section 1, 1(5), 2, 2(13), 2(17)
High Courts03 Feb 1983
A. Samad Vs Andhra Pradesh Road Transport Corporation
Andhra Pradesh High Court · (1983) 2 AnWR 190 : (1983) 2 LLJ 406
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts29 Jan 1983
State of Andhra Pradesh and Another Vs A. Vijaualakshmi and Another
Andhra Pradesh High Court · AIR 1983 AP 321
Constitution of India, 1950 — Article 226, 309
High Courts27 Jan 1983
Koduru Venkata Reddy Vs Land Acquisition Officer
Andhra Pradesh High Court · (1988) 63 CompCas 376
Constitution of India, 1950 — Article 31A(1)
High Courts25 Jan 1983
Commissioner of Wealth-tax, Andhra Pradesh Vs T. Yasodamma
Andhra Pradesh High Court · (1984) 38 CTR 33 : (1984) 146 ITR 445
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 8Hindu Succession Act, 1956 — Section 12, 14, 8Wealth Tax Act, 1957 — Section 27(1)
High Courts25 Jan 1983
V. Raghuram Vs Singareni Collieries Co. Limited
Andhra Pradesh High Court · (1983) 2 LLJ 57
Central Service (Temporary Service) Rule, 1965 — Rule 5Conduct and Disciplinary Rules — Rule 11Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts21 Jan 1983
Sri Sitaramaswami Temple Vs Chunduri Satyanarayana Murthy
Andhra Pradesh High Court · AIR 1983 AP 374 : (1983) 1 APLJ 170
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 3, 8