COURT ARCHIVE

Andhra Pradesh High Court judgments, 1983

169 judgments · page 6 of 9

High Courts18 Apr 1983

Bangaru Patttabhirmayya and Others Vs Bangaru Gopalakrishnayya and Others

Andhra Pradesh High Court · AIR 1986 AP 270

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9

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High Courts15 Apr 1983

Challa Ramamurty Vs Pasumarti Adinarayana Sons

Andhra Pradesh High Court · AIR 1985 AP 42

Civil Procedure Code Amendment Act, 1976 — Section 96, 97, 97(2)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 99AGeneral Clauses Act, 1897 — Section 6

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High Courts13 Apr 1983

Bommoneni Venu Naidu Vs The Joint Collector, Nellore and Others

Andhra Pradesh High Court · AIR 1985 AP 9

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A

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High Courts13 Apr 1983

Commissioner of Income Tax, Andhra Pradesh Vs Andhra Pradesh State Road Transport Corporation

Andhra Pradesh High Court · (1984) 1 AnWR 161 : (1984) 39 CTR 75 : (1984) 148 ITR 184 : (1983) 15 TAXMAN 512

Income Tax Act, 1961 — Section 156, 2(40), 207, 208, 209

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High Courts13 Apr 1983

Commissioner of Income Tax, Andhra Pradesh Vs Devatha Chandraiah and Sons

Andhra Pradesh High Court · (1985) 154 ITR 893

Income Tax Act, 1961 — Section 28

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High Courts12 Apr 1983

Hyderabad Bottling Co. Pvt. Ltd. Vs Union of India and Others

Andhra Pradesh High Court · (1987) 27 ELT 408

Central Excise Rules, 1944 — Rule 11

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High Courts12 Apr 1983

V. Sanjeevamma Vs Yerram Purnamma and Others

Andhra Pradesh High Court · AIR 1984 AP 28

Arbitration Act, 1940 — Section 14, 17Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 6 Rule 1Registration Act, 1908 — Section 17(1)

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High Courts08 Apr 1983

Government of Andhra Pradesh Vs Durgaram Prasad

Andhra Pradesh High Court · AIR 1984 AP 14

Arbitration Act, 1940 — Section 30, 37Clauses Act, 1897 — Section 8Limitation Act, 1963 — Article 119, 29(2), 5

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High Courts08 Apr 1983

Sri Balaji Rice Company Vs Commercial Tax Officer No. I, Nellore and Others

Andhra Pradesh High Court · (1984) 55 STC 292

Andhra Pradesh General Sales Tax Act, 1957 — Section 1(2), 12, 13, 14, 14(1)

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High Courts08 Apr 1983

D.K.V. Prasada Rao and Others Vs Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 1984 AP 75 : (1984) 3 APLJ 376

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 11(2)Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 12(3)Cinematograph Act, 1918 — Section 8

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High Courts05 Apr 1983

Sri Venkataramana Trading Company Vs Commercial Tax Officer, Gudur and Others

Andhra Pradesh High Court · (1983) 54 STC 347

Constitution of India, 1950 — Article 226

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High Courts05 Apr 1983

S. Nagendra and Others Vs Union Bank of India and Others

Andhra Pradesh High Court · (1984) 1 LLJ 240

Constitution of India, 1950 — Article 14, 16

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High Courts01 Apr 1983Dismissed

Indian Bank, Alamuru, Vijayawada Vs Muddana Krishna Murthy and another

Andhra Pradesh High Court · AIR 1983 AP 347

Constitution of India, 1950 — Article 102(e), 14

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High Courts31 Mar 1983

Commissioner of Income Tax Vs Uppala Rameswar Rao and Co.

Andhra Pradesh High Court · (1991) 187 ITR 653

Income Tax Act, 1961 — Section 184

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High Courts31 Mar 1983

B.C. Saxena Vs State

Andhra Pradesh High Court · (1983) 03 AP CK 0007

Constitution of India, 1950 — Article 20(3), 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 162, 173, 190Penal Code, 1860 (IPC) — Section 174, 175, 179, 180, 193

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High Courts30 Mar 1983