High Courts22 Nov 1983
Andhra Kesari Education Society, Ongole Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1987) 2 APLJ 375 : (1985) 2 APLJ 77 : (1984) 1 APLJ 45
Andhra Pradesh Education Act, 1982 — Section 20, 21
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1983
169 judgments · page 2 of 9
High Courts22 Nov 1983Partly Allowed
Andhra Kesari Education Society Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1984 AP 251 : (1984) 2 APLJ 255
Andhra Pradesh Education Act, 1982 — Section 20, 21
High Courts21 Nov 1983
Mohd. Ghulam Ghouse Khan Vs Anantha Rao Deshmukh
Andhra Pradesh High Court · AIR 1984 AP 150
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 40 Rule 1
High Courts18 Nov 1983
Adinarayana Corporation and Others Vs The Commercial Tax Officer, Anakapalle and Another
Andhra Pradesh High Court · (1984) 56 STC 230
Andhra Pradesh General Sales Tax Act, 1957 — Section 16(1), 16(2)
High Courts17 Nov 1983
Naseeruddin and Brothers Dosth Beedi Factory, Warangal Vs Union of India and Others
Andhra Pradesh High Court · (1984) 17 ELT 233
Central Excise Rules, 1944 — Rule 151, 233ACentral Excises and Salt Act, 1944 — Section 12, 3, 33
High Courts17 Nov 1983
Eashwar Vs B. Sudershan and Another
Andhra Pradesh High Court · AIR 1985 AP 4
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 2Transfer of Property Act, 1882 — Section 108
High Courts16 Nov 1983Dismissed
Union of India (UOI) Vs Gajanand Oil and Dal Mill, Merchants and Commission Agents
Andhra Pradesh High Court · (1984) ACJ 405
Railways Act, 1890 — Section 73
High Courts15 Nov 1983
Bala Narasimha and Others Vs Gangaputra Co-operative Housing Society and Others
Andhra Pradesh High Court · AIR 1984 AP 166 : (1984) 3 APLJ 132
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts08 Nov 1983Dismissed
Yanamadala Co-operative Labour Contract Society Ltd. Vs Assistant Director of Mines and Geology, Guntur
Andhra Pradesh High Court · (1983) 11 AP CK 0017
Constitution of India, 1950 — Article 294Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 15, 15(1), 15(3), 2
High Courts03 Nov 1983
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Sahney Steel and Press Works Ltd.
Andhra Pradesh High Court · (1985) 152 ITR 39
Income Tax Act, 1961 — Section 41(1)
High Courts02 Nov 1983
Ummidi Narayana Rao Vs Election Tribunal (Principal, Subordinate Judge), Kakinada and Another
Andhra Pradesh High Court · AIR 1984 AP 242 : (1984) 1 APLJ 124
Andhra Pradesh Municipalities Act, 1965 — Section 15(2)Provincial Insolvency Act, 1920 — Section 43, 73
High Courts24 Oct 1983
Ajjarapu Surya Sriramachandra Murthy Vs Ajjarapu Tejo Satyasathimani and Others
Andhra Pradesh High Court · (1983) 2 APLJ 374
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts07 Oct 1983
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs Trustees of H.E.H. The Nizam''s Second Supplemental Family Trust
Andhra Pradesh High Court · (1985) 151 ITR 562
Income Tax Act, 1961 — Section 139, 139(1), 139(4), 142, 143Income Tax Rules, 1962 — Rule 41(1), 41(2)
High Courts04 Oct 1983
Madras Marine Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1984) 56 STC 154
Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286, 286(1)
High Courts04 Oct 1983
Bandela Nagaraju and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1984) 1 APLJ 39 : (1984) 2 RCR(Criminal) 114
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 148, 149, 324, 34
High Courts22 Sept 1983
Poosarla Venkata Ratnamma Power of Attorney holder V. Someswara Rao Vs Sivakoti Sundara Ratnamma and Others
Andhra Pradesh High Court · AIR 1984 AP 169
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14
High Courts22 Sept 1983
Kiker Karal Vs Satyanarayana Murthy and Others
Andhra Pradesh High Court · (1983) 09 AP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 301, 301(2), 302, 302(2)
High Courts22 Sept 1983
V. Bala Krishna Vs V. Lalitha
Andhra Pradesh High Court · AIR 1984 AP 225 : (1984) 1 APLJ 32
Hindu Marriage Act, 1955 — Section 12, 12(1), 5
High Courts20 Sept 1983
Sri Balalji Modern Rice and Flour Mill, Anaparthy and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1984 AP 134
Constitution of India, 1950 — Article 19(1)Essential Commodities Act, 1955 — Section 3, 3(2)
High Courts20 Sept 1983
Advocate General, Andhra Pradesh Vs A.V. Koteswara Rao
Andhra Pradesh High Court · (1983) 09 AP CK 0001
Penal Code, 1860 (IPC) — Section 5