High Courts14 Mar 1955

Putta Venkatrayudu Vs The State

Andhra Pradesh High Court · (1957) CriLJ 1225

Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 369, 395, 403Penal Code, 1860 (IPC) — Section 114, 120B, 302, 34