High Courts06 Dec 1955
Thota Pichaiah and Others Vs Narasimhacharyulu (died) and his K Rs. Surva-narayanacharyulu and Others
Andhra Pradesh High Court · (1955) 12 AP CK 0017
Civil Procedure Code, 1908 (CPC) — Section 112
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1955
299 judgments · page 2 of 15
High Courts05 Dec 1955
Vejinepalli Krishna Rao Batchu Guravayya Co. Vs Ghouse Ahmed Khan and Others
Andhra Pradesh High Court · AIR 1957 AP 37
Oil Seeds (Forward Contracts Prohibition) Order, 1943 — Section 2, 3
High Courts01 Dec 1955
G. Shanmukhi Vs Utakur Venkata-srami Reddi and Another
Andhra Pradesh High Court · (1955) 12 AP CK 0023
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 5 Rule 20, Order 5 Rule 20(2), Order 9 Rule 13Limitation Act, 1963 — Article 164, 169
High Courts29 Nov 1955
Shivram and Others Vs Chandulal
Andhra Pradesh High Court · (1955) 11 AP CK 0030
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 4(3)
High Courts29 Nov 1955
Gosia Begum Vs Mohd. Gaziuddin and Others
Andhra Pradesh High Court · (1955) 11 AP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 54
High Courts28 Nov 1955
Union of India (UOI) Vs Govind Ram
Andhra Pradesh High Court · (1955) 11 AP CK 0028
Railways Act, 1890 — Section 77Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 80
High Courts28 Nov 1955
In Re: Madugula Jermiah
Andhra Pradesh High Court · AIR 1957 AP 611 : (1957) CriLJ 1071
Constitution of India, 1950 — Article 20, 32Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 114, 119, 25, 26, 27
High Courts25 Nov 1955
K. Suryanarayanamurthi Vs Superintending Engineer, Dowleshwaram Circle, and Others
Andhra Pradesh High Court · (1955) 11 AP CK 0023
Constitution of India, 1950 — Article 226, 311, 311(2)Engineering Subordinate Service Rules — Rule 2(a)
High Courts24 Nov 1955
D. Mahaboob Vs B. Krishna Singh and Others
Andhra Pradesh High Court · (1955) 11 AP CK 0031
Constitution of India, 1950 — Article 226, 392Decision of Election Dispute Rules — Rule 1(2)
High Courts23 Nov 1955
Peda Nasar Saheb Vs Pereeherla Nabi Saheb
Andhra Pradesh High Court · (1955) 11 AP CK 0026
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts23 Nov 1955
Vaddi Seshayya Vs G.K. Padalamma
Andhra Pradesh High Court · (1955) 11 AP CK 0010
High Courts19 Nov 1955
Narsingh Das Kundanlal Vs Rati Ram Gupta
Andhra Pradesh High Court · (1955) 11 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 7, Order 33 Rule 7(3)
High Courts18 Nov 1955
Yedlapalli Basava Punnaiah Vs Commissioner, Hindu Religious and Charitable Endowments and Others
Andhra Pradesh High Court · (1955) 11 AP CK 0003
Constitution of India, 1950 — Article 226
High Courts17 Nov 1955
In Re: Panumarthi Tatabbayi
Andhra Pradesh High Court · AIR 1956 AP 112
Court Fees Act, 1870 — Section 17
High Courts16 Nov 1955
In Re: Yendrapragada Ramulu
Andhra Pradesh High Court · AIR 1957 AP 502 : (1957) CriLJ 949
High Courts16 Nov 1955
Nagalla Satyanarayana Vs Tummala Nagaiah and Another
Andhra Pradesh High Court · (1955) 11 AP CK 0008
Civil Procedure Code, 1908 (CPC) — Section 92Hindu Religious Institutions Act — Section 10, 17, 73, 73(1), 73(4)
High Courts16 Nov 1955
Pothuru Suryanarayana Vs Pojhuvu Savitramma
Andhra Pradesh High Court · AIR 1957 AP 292
High Courts16 Nov 1955
Salam Bin Salah Vs Custodian of Evacuee Property
Andhra Pradesh High Court · (1955) 11 AP CK 0006
High Courts15 Nov 1955
Duvvada Balakrishnamma Choudhury and Others Vs Duvvada Kamesam Choudhury and Others
Andhra Pradesh High Court · (1955) 11 AP CK 0029
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18, Order 21 Rule 19, Order 21 Rule 20, Order 34 Rule 6, Order 41 Rule 6
High Courts15 Nov 1955
Chitturi Perraju and Another Vs Chitturi China Perraju and Others
Andhra Pradesh High Court · (1955) 11 AP CK 0001
Provincial Insolvency Act, 1920 — Section 28, 28A, 4