High Courts19 Dec 1997
M. Rajender alias Raju Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) CriLJ 3137
Constitution of India, 1950 — Article 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 3 of 50
High Courts18 Dec 1997
Hindustan Steel Construction Ltd. Vs Union of India and Others
Andhra Pradesh High Court · (1998) 2 ALD 522 : (1998) 2 AnWR 503
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17, 2
High Courts18 Dec 1997
M.V.S. Patrudu Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD 535 : (1999) 1 ALT(Cri) 595
Penal Code, 1860 (IPC) — Section 409, 415, 420, 477Prevention of Corruption Act, 1947 — Section 5(1)(d), 5(2)
High Courts18 Dec 1997
Gorle Mallesh and Others Vs District Collector, R.R. Dist. and Others
Andhra Pradesh High Court · (1998) 2 ALD 51
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 10, 16, 17(1), 18, 4
High Courts18 Dec 1997Allowed
Talamatla Sugunamma and Another Vs Ch. Kanakaiah and Another
Andhra Pradesh High Court · (1998) 2 ALT 825
Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts18 Dec 1997
Management of Singareni Collieries Company Limited Vs Industrial Tribunal-1, Hyderabad and Another
Andhra Pradesh High Court · (1998) 1 ALD 576 : (1998) 1 ALT 779
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 33(2)
High Courts18 Dec 1997
Kodamanchili George Vs Commissioner and Director of Municipal Administration, Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · (1998) 1 ALD 421
Andhra Pradesh Municipalities Act, 1965 — Section 17, 21, 4
High Courts18 Dec 1997
S. Kiran Kumar Vs Chief Manager, State Bank of Hyderabad and Others
Andhra Pradesh High Court · (1998) 2 ALD 515 : (1998) 3 ALT 475
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts18 Dec 1997Allowed
T. Rama Krishna and Another Vs Commissioner and Director of Municipal Administration and Others
Andhra Pradesh High Court · (1998) 1 ALT 488
Andhra Pradesh Municipalities Act, 1965 — Section 21A, 25, 26A, 326, 4
High Courts17 Dec 1997
S.M. Zainul Abedin Vs Divisional Electrical Engineer EHT Lines-I, Erragadda and Others
Andhra Pradesh High Court · (1998) 6 ALD 314
Hyderabad Civil Services Rules — Rule 1, 231
High Courts17 Dec 1997
Sri Laxmi Touring Talkies, Penuballi Khammam Dist. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 1 ALD 426 : (1998) 1 ALT 564
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 12Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 7(2)Constitution of India, 1950 — Article 14, 226
High Courts17 Dec 1997
Vikash Baheti @ Narsing Das Baheti Vs Ramnivas Sardar and Another
Andhra Pradesh High Court · (2000) ACJ 78 : (1998) 2 ALD 268 : (1998) 2 ALT 651
Motor Vehicles Act, 1988 — Section 166, 173
High Courts17 Dec 1997
Priyanka Wines Vs Assistant Commissioner (C.T.) (Intelligence), Abids Division
Andhra Pradesh High Court · (1998) 110 STC 73
Constitution of India, 1950 — Article 226
High Courts16 Dec 1997Allowed
J. Jagannath Reddy Vs Smt. L. Laxmi Devi and Others
Andhra Pradesh High Court · (1997) 12 AP CK 0094
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Dec 1997
Namburu Bulli Veera Bhadra Prasad and Others Vs Vegi Venkata Satyanarayana and Others
Andhra Pradesh High Court · (1998) 1 ALD 501 : (1998) 1 ALT 663 : (1998) 1 APLJ 57 : (1998) 2 CivCC 209
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 60, 61, 62, 64, 65
High Courts15 Dec 1997
Malakala Ramu @ Ramam Vs Mammidi Gopalamurthy
Andhra Pradesh High Court · (1998) 2 ALD 150 : (1998) 1 ALT 669 : (1998) 2 CivCC 570 : (1999) 1 DMC 41
Guardians and Wards Act, 1890 — Section 17(3)Hindu Minority and Guardianship Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 304
High Courts15 Dec 1997
Hari Satyanarayana and Another Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1998) 1 ALD 292 : (1998) 3 AnWR 25
Andhra Pradesh Municipalities Act, 1965 — Section 10A, 13A, 14, 15, 16Constitution of India, 1950 — Article 226
High Courts15 Dec 1997
A.P.S.R.T.C., Mushirabad and Others Vs N.R. Nagappaiah
Andhra Pradesh High Court · (1998) 1 ALD 364 : (1998) 1 ALT 412
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Dec 1997
Medikoti Satyanarayana Vs Depot Manager, APSRTC, Paderu and Others
Andhra Pradesh High Court · (1998) 2 ALD 395
High Courts13 Dec 1997
M. Chandra Obula Reddy Vs District Collector, Cuddapah Dist and Others
Andhra Pradesh High Court · (1998) 2 ALD 73 : (1998) 2 ALT 511