High Courts08 Dec 1997
K. Devarajulu Vs Deputy Executive Officer and Others
Andhra Pradesh High Court · (1998) 1 ALD 676 : (1998) 2 ALT 59
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 12
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 5 of 50
High Courts08 Dec 1997
Kedar Bhatia Vs Lingarkar Panduranga Rao and Others
Andhra Pradesh High Court · (1998) 1 ALD 224 : (1998) 2 ALT 105 : (1998) 1 APLJ 62
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)(a)(i)(b), 22
High Courts08 Dec 1997
Syndicate Bank, Kurichedu, Prakasham Dist. Vs Induri Guravareddy and Others
Andhra Pradesh High Court · (1998) 1 ALD 530 : (1998) 1 ALT 735 : (1998) 1 APLJ 50
Banking Regulation Act, 1949 — Section 25ACivil Procedure Code, 1908 (CPC) — Order 34 Rule 5Constitution of India, 1950 — Article 13(1), 15(1)
High Courts08 Dec 1997
Chowdary and Company Vs Appana Maha Sada Siva Suryanarayana Rao alias Suryanarayanarao
Andhra Pradesh High Court · (1998) 1 ALD 435 : (1998) 1 ALT 639 : (1998) 1 APLJ 303
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 41 Rule 27, 151
High Courts08 Dec 1997
B. Sriramulu Vs Authorised Officer-cum-Sub-Divisional Forest Officer and Others
Andhra Pradesh High Court · (1998) 6 ALD 583 : (1998) 1 ALT 87
Andhra Pradesh Forest Act, 1967 — Section 59
High Courts05 Dec 1997
Gusidi Sankar Rao, Chinagadili Mandal, Visakhapatnam District Vs Commissioner, Endowments Department, Hyderabad and others
Andhra Pradesh High Court · (1998) 4 ALD 710 : (1998) 2 AnWR 381
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83
High Courts05 Dec 1997
Employees States Insurance Corporation Vs M.O. Tailors, Hyderabad
Andhra Pradesh High Court · (1998) 2 ALD 126 : (1998) 2 ALT 26
Employees State Insurance Act, 1948 — Section 1(5), 2(12), 75, 94, 97
High Courts05 Dec 1997
K. Seetharami Reddy Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1998) 1 ALD 387
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 10(2)Cinematograph Act, 1952 — Section 9Constitution of India, 1950 — Article 14
High Courts05 Dec 1997
A. Ranga Rao Vs Secretary, Regional Transport Authority, Krishna, Vijayawada Dist. and Others
Andhra Pradesh High Court · (1998) 1 ALD 317
Central Motor Vehicles Rules, 1989 — Rule 125, 126, 95Motor Vehicles Act, 1988 — Section 52, 58
High Courts04 Dec 1997
J.B. Education Society, Banjara Hills, Hyd. Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (1998) 1 ALD 639 : (1998) 2 APLJ 34
All India Council for Technical Education (Grant of Approval for Starting New Technical Institutions, Introduction of Courses or Programmes and Approval of Intake Capacity of Seats for the Courses or Programmes) Regulations, 1994 — Regulation 4, 5, 6, 7, 8(15)All India Council for Technical Education Act, 1987 — Section 1, 10, 11, 18, 19Andhra Pradesh Education Act, 1982 — Section 18, 20, 6
High Courts04 Dec 1997
B. Balakishan Reddy Vs Andhra Pradesh State Electricity Board
Andhra Pradesh High Court · (1998) 2 ALD 145 : (1998) 2 ALT 365
Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 10(1), 10(2), 5Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15
High Courts04 Dec 1997
T. Bhaskar and Others Vs T. Nagaraju and Another
Andhra Pradesh High Court · (1998) 4 ALD 158 : (1998) 1 ALT(Cri) 432
Criminal Procedure Code, 1973 (CrPC) — Section 407(2), 408Penal Code, 1860 (IPC) — Section 302, 324, 326
High Courts03 Dec 1997
Jamsheed Hussain Vs Azeez Hussain (died) by LRs.
Andhra Pradesh High Court · (1998) 2 ALD 276 : (1997) 6 ALT 602
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 2
High Courts03 Dec 1997
Vallem Nagi Reddy Vs S. Krishna, Spl. Dy. Collector, Nellore Dist. and Others
Andhra Pradesh High Court · (1998) 2 ALD 209 : (1998) 2 ALT 663 : (1998) CriLJ 3894
Business Rules — Rule 53(1), 54Land Acquisition Act, 1894 — Section 18, 54
High Courts03 Dec 1997
Chekka Krishna Prasad Vs Kotha Appa Rao
Andhra Pradesh High Court · (1998) 1 ALD 680 : (1998) 2 ALT 45 : (1998) 1 APLJ 170 : (1998) 2 CivCC 452
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6
High Courts03 Dec 1997
Amina Bee (died) by L.Rs. and Others Vs Aisha Khatoon and Others
Andhra Pradesh High Court · (1998) 1 ALD 129 : (1998) 1 ALT 160 : (1998) 1 APLJ 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 6 Rule 17, 115, 151, 152
High Courts03 Dec 1997
Mohd. Maqdoom Ali Vs District Collector, Mahaboobnagar and Another
Andhra Pradesh High Court · (1998) 1 ALD 701 : (1998) 2 ALT 43 : (1998) 1 APLJ 165
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2, Order 7 Rule 11, 115, 9
High Courts03 Dec 1997
Employees State Insurance Corporation Vs Md. Kabeer and Another
Andhra Pradesh High Court · (1998) 2 ACC 1 : (1999) ACJ 1351 : (1998) 2 ALD 302 : (1998) 1 ALT 647
Employees State Insurance Act, 1948 — Section 54
High Courts02 Dec 1997
V. Suneetha Prasad Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1998) 148 CTR 28 : (1998) 233 ITR 325
Income Tax Act, 1961 — Section 139, 139(2), 139(8), 148, 215
High Courts02 Dec 1997
Annanpurna Consumers Co-operative Stores Ltd. and Another Vs Secretary to Government, Food and Agrl. Dept., Hyd. and Others
Andhra Pradesh High Court · (1998) 1 ALD 674 : (1998) 2 ALT 414