High Courts21 Jan 1997
Pannayala Venkataswamy Goud and others Vs Rudra Veeraiah
Andhra Pradesh High Court · (2000) 4 ALD 85 : (2000) 1 ALT 440
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 73
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 50 of 50
High Courts20 Jan 1997
G. Saramma and Others Vs Md. Jabbar Sharif and Another
Andhra Pradesh High Court · (1997) 1 ALT 299
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 455Motor Vehicles Act, 1988 — Section 140, 166, 168(1), 173
High Courts20 Jan 1997
Girdhari Lal Rathi Vs P.T.V. Ramanujachari and Another
Andhra Pradesh High Court · (1997) 1 ALT(Cri) 509 : (2000) 2 CivCC 58 : (1998) 94 CompCas 139(2) : (2000) 2 RCR(Criminal) 50
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Jan 1997
D. Ravikanth Vs Bapatla Engineering College and Another
Andhra Pradesh High Court · (1998) 2 ALD 218 : (1998) 4 ALT 21
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee (Amendment) Act, 1992 — Section 3(A)Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 3Constitution of India, 1950 — Article 14
High Courts20 Jan 1997
Mishra Dhathu Nigam Ltd. Vs State
Andhra Pradesh High Court · (1998) 92 CompCas 730
Companies Act, 1956 — Section 292, 49Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts20 Jan 1997
R.K. Mahapatra and Others Vs Secretary To Government and Another
Andhra Pradesh High Court · (1998) 92 CompCas 809
Companies Act, 1956 — Section 211, 292, 292(1), 292(3), 49Criminal Procedure Code, 1973 (CrPC) — Section 211, 470(1), 470(3)
High Courts20 Jan 1997Dismissed
V. Praveen Kumar Fruit Co. and Others Vs The Hyderabad Agricultural Market Committee and Another
Andhra Pradesh High Court · (1997) 2 ALD 182 : (1997) 1 ALT 828
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 32Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 67Constitution of India, 1950 — Article 14, 19(1)
High Courts19 Jan 1997
N. Subramanyam Vs Chairman Visakhapatnam, Port Trust and Others
Andhra Pradesh High Court · (1998) 2 ALD 509 : (1998) 1 ALT 501
Constitution of India, 1950 — Article 21, 226Nagpur Improvement Trust Act, 1936 — Regulation 3(1)
High Courts18 Jan 1997Dismissed
B. Eranna Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALD 827 : (1997) 1 ALT 813
High Courts17 Jan 1997
Bharat Heavy Plates and Vessels Ltd. Vs B.H.P.V. Canteen Employees Union and Others
Andhra Pradesh High Court · (1997) 2 ALD 319 : (1997) 1 ALT 430 : (1997) 1 LLJ 1053
Andhra Pradesh Factories Rules, 1950 — Rule 65, 66, 67, 68, 69Factories Act, 1948 — Section 46
High Courts17 Jan 1997Dismissed
Cap. T. Ravinder Singh Vs National Remote Sensing Agency and Others
Andhra Pradesh High Court · (1997) 2 ALD 640 : (1997) 2 ALT 269
Constitution of India, 1950 — Article 226
High Courts17 Jan 1997
Maheshwar Rao P. Vs Presiding Officer, Labour Court and Another
Andhra Pradesh High Court · (1997) 1 ALT 326
Industrial Disputes Act, 1947 — Section 11A
High Courts17 Jan 1997
H.H. Jagadguru Channa Basava, Mahaswamy, Matadhipathi Vs Comissioner of Endowments, Andhra Pradesh, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 213 : (1997) 1 ALT 451
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 50, 51(1), 51(3), 52, 52(1)Constitution of India, 1950 — Article 226
High Courts17 Jan 1997Dismissed
Pallothu Pattabhiramaiah Vs Extension Officer (Panchayats), Panchayat Samithi
Andhra Pradesh High Court · (1997) 3 ALD 431 : (1997) 3 ALT 623
Andhra Pradesh Gram Panchayats Act, 1964 — Section 139, 150, 217(2)Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 5(1), 5(2), 6, 7Limitation Act, 1963 — Article 137
High Courts17 Jan 1997Dismissed
Shaik Bandagi Saheb Vs Shaik Nurulla Saheb
Andhra Pradesh High Court · (1997) 1 ALT 380 : (1997) 1 APLJ 108
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20, 20(3)
High Courts17 Jan 1997Allowed
Laxmi Bai and Others Vs Yashoda Bai and Others
Andhra Pradesh High Court · (1997) 3 ALT 302 : (1997) 2 APLJ 69
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 18, 2
High Courts17 Jan 1997Dismissed
Sada Nirmala and Others Vs Indrapaul Singh and Another
Andhra Pradesh High Court · (1997) 2 ALD 507 : (1997) 2 ALT 275
Motor Vehicles Act, 1939 — Section 110A, 94, 95, 95(1), 95(2)
High Courts16 Jan 1997Dismissed
Paramount Co-operative Housing Society Ltd. Vs Sirajunnisa Begum and Others
Andhra Pradesh High Court · (1997) 3 ALT 243 : (1997) 2 APLJ 156
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Article 40, 2(15)
High Courts16 Jan 1997Dismissed
V.S.N. Benarji, Engineers and Contractors Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1998 AP 29
Constitution of India, 1950 — Article 14, 299
High Courts13 Jan 1997
Ch. Ramaswamy Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1998) 1 ALD 552 : (1998) 1 ALD(Cri) 72
Prisons Rules — Rule 973