High Courts03 Feb 1997Allowed
Chinna Gangappa Vs B. Sanjeeva Reddy and Another
Andhra Pradesh High Court · (1999) ACJ 719
Motor Vehicles Act, 1939 — Section 2(24)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 48 of 50
High Courts03 Feb 1997
M. Mahendra Shah Vs Hindustan Lever Ltd. and Another
Andhra Pradesh High Court · (1997) 2 ALT 391 : (1997) 2 ARBLR 118
Trade and Merchandise Marks Act, 1958 — Section 33Trade Marks Act, 1999 — Section 29
High Courts03 Feb 1997
S.C. Mallick Vs The Government of India, Civil Aviation Department and others
Andhra Pradesh High Court · AIR 1997 AP 194 : (1997) 2 ALT 449
Aircraft Act, 1934 — Section 7Aircraft Rules, 1937 — Rule 19(3), 61, 61(10), 77
High Courts03 Feb 1997
Tuni Merchants Association and others Vs The Principal Chief Conservator of Forests, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 163 : (1997) 2 ALD 609 : (1997) 2 ALT 1 : (1997) 1 APLJ 261
Andhra Pradesh Forest Act, 1967 — Section 2
High Courts31 Jan 1997
Meka Kondaiah Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 4 ALT 618
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 159, 80
High Courts31 Jan 1997
M. Sadasiva Narayana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 651 : (1997) 1 ALT(Cri) 797
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 323, 379, 498A
High Courts31 Jan 1997
T. Narasinga Rao Vs District Collector and Others
Andhra Pradesh High Court · (1997) 3 ALT 224
Constitution of India, 1950 — Article 226
High Courts30 Jan 1997Allowed
Sanampudi Krishna Reddy Vs Pallam Reddy Kota Reddy (died) and Another
Andhra Pradesh High Court · (1997) 5 ALD 81 : (1997) 2 ALT 455 : (1997) 2 APLJ 57 : (1997) 2 CivCC 587
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9
High Courts30 Jan 1997
Siddaiah and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 2 ALT 99 : (1997) CriLJ 2599
Constitution of India, 1950 — Article 19, 19(1), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 41
High Courts30 Jan 1997
Ramaswamy Vs The Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 1 ALT(Cri) 928 : (1997) CriLJ 3256
High Courts30 Jan 1997Allowed
Shaik Sattar Saheb and Others Vs M. Banu Bee and Others
Andhra Pradesh High Court · (1997) 3 ALD 466 : (1997) 3 ALT 65 : (1997) 2 APLJ 127 : (1997) 3 RCR(Civil) 115
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4
High Courts30 Jan 1997Allowed
A.P. High Court Junior Officers Association and Others Vs The Government of A.P. and Others
Andhra Pradesh High Court · (1997) 1 ALT 524
Andhra Pradesh High Court Officers and Staff Scales of Pay Rules, 1979 — Rule 2(2)Constitution of India, 1950 — Article 14, 16
High Courts29 Jan 1997Dismissed
The A.P. State Road Transport Corporation and Another Vs Jampana Ramesh Varma
Andhra Pradesh High Court · (1997) 1 ALT 811 : (1997) 1 CivCC 414
Contract Act, 1872 — Section 60
High Courts29 Jan 1997Allowed
Sri Ram Parvathaiah Vs Istarigalla Yellavva and Others
Andhra Pradesh High Court · (1997) 3 ALD 320 : (1997) 3 ALT 425 : (1997) 2 APLJ 153
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 19, 19(1), 2
High Courts29 Jan 1997
G. Yadaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 328
Constitution of India, 1950 — Article 129, 215
High Courts29 Jan 1997Dismissed
D. Seshagiri Rao and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 2 ALT 556
High Courts29 Jan 1997Dismissed
Smt. P. Seshamma and Others Vs Dr. Patri Krupasagar and Others
Andhra Pradesh High Court · (1997) 2 ALT 182 : (1997) 1 APLJ 239
Constitution of India, 1950 — Article 136Succession Act, 1925 — Section 213
High Courts29 Jan 1997
Anjuman-e-Islamiah, Kurnool Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 164
Constitution of India, 1950 — Article 166(2), 30(1)
High Courts29 Jan 1997Dismissed
Ajru Nagarathnam Vs Commissioner, Survey, Settlements and Land Records and Others
Andhra Pradesh High Court · (1997) 2 ALT 143
Andhra Pradesh (Scheduled Areas Ryotwari Settlement) Regulations, 1970 — Section 15, 7, 9
High Courts28 Jan 1997
M. Sambasiva Rao alias Sambaiah and Others Vs Osmania University and Others
Andhra Pradesh High Court · (1997) 1 ALT 629 : (1997) 1 APLJ 282
All India Council for Technical Education (Grant of Approval for Starting New Technical Institutions, Introduction of Courses or Programmes and Approval of Intake Capacity of Seats for the Courses or Programmes) Regulations, 1994 — Regulation 11, 12, 4All India Council for Technical Education Act, 1987 — Article 23, 10, 2(h)Constitution of India, 1950 — Article 14, 15, 19(1), 21, 226