High Courts21 Feb 1997
Boini Gangaiah Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALD 792 : (1997) 4 ALT 15
Land Acquisition Act, 1894 — Section 12(2), 3, 4(1), 5A
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 46 of 50
High Courts21 Feb 1997Dismissed
Sri Venkatachalapathi Mills Ltd. and Others Vs Andhra Bank and Others
Andhra Pradesh High Court · (1997) 2 ALT 677 : (1997) 2 APLJ 242
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts21 Feb 1997Allowed
Prasad Singh Paradeshi and Others Vs State of A.P.
Andhra Pradesh High Court · (1997) 1 ALT(Cri) 557 : (1997) 2 APLJ 256 : (1997) 2 DMC 568
Criminal Procedure Code, 1973 (CrPC) — Section 198A, 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 149, 498A
High Courts20 Feb 1997Allowed
Kailas Narayana Rao and Others Vs Ankam Narasimha Rao
Andhra Pradesh High Court · (1997) 5 ALT 286
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 18
High Courts20 Feb 1997
P. Satya Narayana Vs The Superintending Engineer, Operation, APSEB and Another
Andhra Pradesh High Court · (1997) 2 ALT 479 : (1999) 3 APLJ 486
High Courts19 Feb 1997
A. Sudershan Vs Mannen (Shabir) and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 795 : (1997) 1 ALT(Cri) 785 : (1996) 86 CompCas 435
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts18 Feb 1997
Mansoor Saadi Vs The Commissioner of Police and Another
Andhra Pradesh High Court · (1997) 3 ALD 356 : (1997) 2 ALD(Cri) 138 : (1997) 1 ALT(Cri) 806 : (1997) CriLJ 4198
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 160
High Courts18 Feb 1997
Kommineni Sanjeeva Rao Vs S.I. of Police and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 852 : (1997) 2 ALT(Cri) 958 : (1997) 2 ALT(Cri) 95 : (1997) CriLJ 3109
Constitution of India, 1950 — Article 21, 226, 51ACriminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 192, 304, 323, 324, 34
High Courts18 Feb 1997
Anwar John Begum and Others Vs Agricultural Market Committee and Another
Andhra Pradesh High Court · (1997) 2 ALT 737 : (1997) 2 APLJ 280
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12(2)
High Courts18 Feb 1997Allowed
Dande Venkata Swamy and Others Vs Gummidi Satyanarayana and Others
Andhra Pradesh High Court · (1997) 3 ALT 708 : (1997) 2 APLJ 392 : (1997) 2 CivCC 182
Specific Relief Act, 1963 — Section 6
High Courts17 Feb 1997Allowed
Mariamma Ninan @ Mariamma P. Thomas Vs K.K. Ninan
Andhra Pradesh High Court · (1997) 2 ALD 712 : (1997) 2 DMC 210
Family Courts Act, 1984 — Section 7(1)
High Courts17 Feb 1997
Mrs. Mariamma Ninan @ Mariamma P. Thomas Vs K.K. Ninan
Andhra Pradesh High Court · (1997) 2 ALT 268 : (1997) 1 DMC 570
Family Courts Act, 1984 — Section 19(1), 7(1)Family Courts Rules, 1995 — Rule 12
High Courts17 Feb 1997
Yadamma T. Vs National Remote Sensing Agency and Another
Andhra Pradesh High Court · (1997) 4 ALD 415 : (1997) 4 ALT 578 : (1997) 2 APLJ 107
Industrial Disputes Act, 1947 — Section 25Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts17 Feb 1997
New India Assurance Company Limited Vs S.V. Balakishna and Others
Andhra Pradesh High Court · (1997) 2 ALT 386
Motor Vehicles Act, 1939 — Section 110A, 92A
High Courts17 Feb 1997
Mrs. Mariamma Ninan @ Mariamma P. Thomas Vs Mr. K.K. Ninan
Andhra Pradesh High Court · (1997) 2 ALT 268
Family Courts Act, 1984 — Section 7(1)
High Courts14 Feb 1997
M/s. Margadarsi Borewells and others Vs The Singareni Colleries Co. Ltd., Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 188 : (1997) 2 ALT 239
Constitution of India, 1950 — Article 12, 14, 19(1), 299Partnership Act, 1932 — Section 2
High Courts14 Feb 1997
G.S. Drugs and Pharmaceuticals Vs Commercial Tax Officer, M.G. Road, Circle, Secunderabad and Others
Andhra Pradesh High Court · (1999) 113 STC 398
High Courts14 Feb 1997
Public Prosecutor, High Court of A.P., Hyd. Vs Bakka Srinivas and others
Andhra Pradesh High Court · (1998) 4 ALD 687 : (1998) 2 ALD(Cri) 174
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379, 472, 473
High Courts13 Feb 1997
VENUGOPALA CONSTRUCTIONS and Others Vs Income Tax OFFICER and Another
Andhra Pradesh High Court · (1997) 143 CTR 375
Income Tax Act, 1961 — Section 40(b), 44 AD
High Courts13 Feb 1997
G.V. Pratap Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 5 ALD 487 : (1997) 2 ALT 796 : (1997) 1 APLJ 246
Arbitration and Conciliation Act, 1996 — Section 11(5)Contract Act, 1872 — Section 19