High Courts13 Feb 1997
Punjab National Bank Vs Yariapadda Venkata Krishnaiah
Andhra Pradesh High Court · (1997) 3 ALT 779 : (1997) 2 APLJ 273 : (1998) 94 CompCas 229
Contract Act, 1872 — Section 133, 134, 135, 139, 141
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 47 of 50
High Courts13 Feb 1997
Venugopala Constructions and Others Vs Income Tax Officer and Another
Andhra Pradesh High Court · (1997) 227 ITR 164
Income Tax Act, 1961 — Section 119, 28, 29, 30, 31
High Courts13 Feb 1997Allowed
Tandra Satyanarayana Rao Vs Tandra Paparao and Others
Andhra Pradesh High Court · (1997) 2 ALT 474
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts12 Feb 1997Dismissed
Savani Transport Pvt. Ltd. (Now Savani Transport Ltd.) Vs Datti Venkateswara Rao
Andhra Pradesh High Court · (1997) 2 ALT 249
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 12(1), 12(2)Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts12 Feb 1997
B. Lakshmi Vs Trishul Coal Services and Transporters and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 937 : (1997) 2 ALT(Cri) 383 : (1998) 1 CivCC 454 : (1998) 93 CompCas 292 : (1997) 4 RCR(Criminal) 669
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 142
High Courts11 Feb 1997
Mrs. Shanta Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1999) ACJ 454 : AIR 1998 AP 51 : (1997) 4 ALT 357 : (1997) 3 RCR(Civil) 561
Constitution of India, 1950 — Article 21
High Courts11 Feb 1997Dismissed
Badana Mohana Rao Vs State of A.P. and Another
Andhra Pradesh High Court · (1997) 3 ALD 131 : (1997) 1 ALD(Cri) 615 : (1997) 1 ALT(Cri) 864 : (1997) 2 APLJ 170 : (1997) 2 DMC 188
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 401(1)Penal Code, 1860 (IPC) — Section 203, 204(4)
High Courts11 Feb 1997
Dashwath Jagram Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1997) CriLJ 3112
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 37, 8
High Courts11 Feb 1997
Ramesh E. Vs Raja Reddy N. and Another
Andhra Pradesh High Court · (1997) 4 ALD 145 : (1997) 4 ALT 753
Workmens Compensation Act, 1923 — Section 4(1)
High Courts11 Feb 1997
Duncans Industries Ltd. Vs Union of India
Andhra Pradesh High Court · (1997) 3 ALD 365 : (1997) 2 AnWR 714 : (1998) 59 ECC 286 : (1998) 97 ELT 416
Central Excises and Salt Act, 1944 — Section 11A, 37C
High Courts07 Feb 1997Dismissed
Manager, United India Insurance Co. Ltd. Vs Gandelli Yellamma and Others
Andhra Pradesh High Court · (1998) 1 ACC 286 : (1997) 4 ALD 787 : (1997) 3 ALT 201
Motor Vehicles Act, 1988 — Section 173(2)
High Courts07 Feb 1997
P. Vaman Rao Vs Secretary to Government and Another
Andhra Pradesh High Court · (1998) 93 CompCas 486
Companies Act, 1956 — Section 209, 224, 233B, 633(2)
High Courts06 Feb 1997Allowed
Maruthi Steels (P) Ltd. Vs Government of A.P., Industries and Commerce Department and Others
Andhra Pradesh High Court · (1997) 3 ALT 380
Electricity (Supply) Act, 1948 — Section 78A
High Courts06 Feb 1997
B. Vijaya Kumar Vs Secretary to Government, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALD 266 : (1997) 2 ALD(Cri) 116 : (1997) 2 ALT(Cri) 136 : (1997) 2 APLJ 68 : (1997) CriLJ 2738
High Courts06 Feb 1997
Murali P. and Others Vs Management of Hindustan Machine Tools Ltd.
Andhra Pradesh High Court · (1997) 2 ALT 648 : (1998) 1 LLJ 78
Industrial Disputes Act, 1947 — Section 25B
High Courts06 Feb 1997Dismissed
Gram Panchayat of Teluguraopalem Vs Srikakuleswaraswamivari Temple
Andhra Pradesh High Court · (1997) 3 ALT 229 : (1997) 2 APLJ 135
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 2, 3Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 2(27)Andhra Pradesh Gram Panchayats Act, 1964 — Section 85
High Courts05 Feb 1997
N. Varado Rajula Reddy Vs Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1997 AP 222
Andhra Pradesh District (Foramation) Act, 1974 — Section 3(5)Constitution of India, 1950 — Article 14, 226
High Courts05 Feb 1997Allowed
Hemalatha Sugnadhi Vs Appellate Authority under Section 47-A Stamp Act-Principal Sub-Judge and Others
Andhra Pradesh High Court · (1997) 3 ALT 808
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47A
High Courts05 Feb 1997Dismissed
Accountant General of A.P. and Another Vs S. Obul Reddi and Another
Andhra Pradesh High Court · (1997) 3 ALT 433
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 16
High Courts04 Feb 1997Dismissed
P. Ramakrishna and Others Vs District and Sessions Judge and Another
Andhra Pradesh High Court · (1997) 2 ALT 369
Andhra Pradesh Ministerial Service Rules, 1964 — Rule 6, 8