High Courts28 Feb 1997
Kishan Bodhankar Vs M.A. Hameed and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 787 : (1997) 2 ALT(Cri) 395 : (1998) 94 CompCas 525
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 45 of 50
High Courts27 Feb 1997
Sri Balaji Paddy and Rice Merchant Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 106 STC 280
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)
High Courts27 Feb 1997
Ch. Satyanarayana Rao Vs Chairman, Industrial Tribunal-cum-Labour Court, Godavarikhani and another
Andhra Pradesh High Court · (1998) 4 ALD 440 : (1997) 2 ALT 470
Industrial Disputes Act, 1947 — Section 11A
High Courts27 Feb 1997Allowed
T. Narayan Singh and Another Vs Shameem and Another
Andhra Pradesh High Court · (1997) 4 ALT 136
Motor Vehicles Act, 1988 — Section 140, 166
High Courts27 Feb 1997Dismissed
Sardar Prahlad Singh Vs Syed Ali Musa Raza and Others
Andhra Pradesh High Court · (1997) 3 ALT 562 : (1997) 2 CivCC 96
Evidence Act, 1872 — Section 110, 14, 17, 40, 41Limitation Act, 1963 — Article 65Registration Act, 1908 — Section 17
High Courts27 Feb 1997
Raghavarapu Anjaneyulu Vs Rebba Venkata Ramanamma and Another
Andhra Pradesh High Court · (1998) 3 ALD 655 : (1998) 3 ALT 625 : (1998) 2 APLJ 218
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 13(1), 2, 9(III)
High Courts27 Feb 1997Allowed
Depot Manager, A.P.S.R.T.C. and Another Vs P. Jagadeswara Rao
Andhra Pradesh High Court · (1997) 4 ALD 779 : (1997) 2 ALT 680
High Courts26 Feb 1997Dismissed
Rapati Ramayamma (died) per L.Rs. Vs United India Insurance Co. Ltd. and Others
Andhra Pradesh High Court · (1997) 4 ALD 803 : (1997) 4 ALT 526
Motor Vehicles Act, 1939 — Section 110(1)
High Courts26 Feb 1997
Commissioner of Income Tax Vs Coromandal Cements Ltd.
Andhra Pradesh High Court · (1999) 153 CTR 210 : (1998) 234 ITR 413
Income Tax Act, 1961 — Section 256(2), 56
High Courts26 Feb 1997
Rapati Ramaya and Another Vs United India Insurance Co. Ltd. and Others
Andhra Pradesh High Court · (1998) 1 ACC 220
High Courts26 Feb 1997Dismissed
P. Nagi Reddy Vs Govt. of A.P. and Another
Andhra Pradesh High Court · (1997) 4 ALT 24
Constitution of India, 1950 — Article 21, 311
High Courts25 Feb 1997
Income Tax Officer Vs K.A. Siddique
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 771 : (1997) 1 ALT(Cri) 662 : (1998) 145 CTR 351 : (1997) 227 ITR 677
Income Tax Act, 1961 — Section 139(8), 142(1), 271(1), 276C, 276C(1)
High Courts25 Feb 1997
Mohammed Sultan Vs Miss Nawazunnisa
Andhra Pradesh High Court · (1997) 3 ALT 183 : (1997) 3 CivCC 613
Evidence Act, 1872 — Section 73
High Courts25 Feb 1997
Public Prosecutor, High Court of Andhra Pradesh Vs Marikal Venkataiah
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 758 : (1997) 2 ALT(Cri) 117 : (1997) CriLJ 3942
Penal Code, 1860 (IPC) — Section 436
High Courts25 Feb 1997Dismissed
M. Rajaiah Vs Managing Director, APSRTC
Andhra Pradesh High Court · (1997) 3 ALD 806 : (1997) 4 ALT 41
Constitution of India, 1950 — Article 12
High Courts24 Feb 1997
P.S.S. Manyam and Another Vs Depot Manager, A.P.S.R.T.C., Tirumala Depot and Another
Andhra Pradesh High Court · (1997) 2 ALT 344 : (1997) 2 LLJ 18
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2A
High Courts24 Feb 1997
P.S.S. Nanyam Vs Depot Manager, Chittoor District and Another
Andhra Pradesh High Court · (1998) 4 ALD 446
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts24 Feb 1997Dismissed
S. Rajamouli and Others Vs Special Secretary to Government, Energy, Forest, Environment Science and Technology and Another
Andhra Pradesh High Court · (1997) 3 ALD 369 : (1997) 3 ALT 215 : (1997) 2 APLJ 1
Andhra Pradesh Charcoal (Production and Transport) Rules, 1992 — Rule 5, 6, 7, 8Andhra Pradesh Forest Act, 1967 — Section 68
High Courts21 Feb 1997Allowed
Prasad Singh Paradeshi and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 629 : (1998) 1 DMC 137
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 149, 498A
High Courts21 Feb 1997Dismissed
Botcha Appalaswamy (died) and Others Vs Ravada Annapurnama
Andhra Pradesh High Court · (1997) 2 ALT 141 : (1997) 3 CivCC 714
Limitation Act, 1963 — Article 136