High Courts13 Mar 1997
State of Andhra Pradesh Vs Famous Enterprises
Andhra Pradesh High Court · (1997) 2 AnWR 701 : (1997) 107 STC 486
Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 44 of 50
High Courts13 Mar 1997
State of Andhra Pradesh Vs East Coast Boat Builders and Engineers Ltd.
Andhra Pradesh High Court · (1997) 3 ALD 613 : (1997) 107 STC 135
Andhra Pradesh General Sales Tax Act, 1957 — Section 14Arbitration Act, 1940 — Section 20, 8
High Courts13 Mar 1997Allowed
Chota Lal Vs Bholaram Agarwal and Others
Andhra Pradesh High Court · (1997) 3 ALT 530 : (1997) 2 CivCC 80
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 3(1)Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37
High Courts12 Mar 1997Allowed
Andhra Pradesh State Road Transport Corporation and Another Vs N. Narasimha
Andhra Pradesh High Court · (1997) 3 ALD 805 : (1998) 1 ALT 675
Constitution of India, 1950 — Article 12, 14, 16(1)
High Courts12 Mar 1997
P. Akshya Lingam and Others Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 2 ALD 791 : (1997) 1 ALD(Cri) 942 : (1997) 2 ALT 131
High Courts12 Mar 1997Allowed
Rayalaseema Grameena Bank Vs Ragina Yanadaiah and Another
Andhra Pradesh High Court · (1997) 3 ALD 316 : (1997) 3 ALT 57 : (1997) 2 APLJ 176
Limitation Act, 1963 — Article 28, 29
High Courts12 Mar 1997Dismissed
Chennupati Suryaprakasa Rao and Another Vs Mallipeddi Venkateswara Rao and Others
Andhra Pradesh High Court · (1997) 2 ALD 796 : (1997) 2 ALT 155
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49
High Courts12 Mar 1997
Waheeda Khatoon Vs Syed Mohd. Ahmed Naqvi and another
Andhra Pradesh High Court · (1998) 5 ALD 529 : (1998) 2 ALD(Cri) 592
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 420
High Courts12 Mar 1997
Nareddy Raji Reddy and Others Vs Pasula Enkamma and Others
Andhra Pradesh High Court · (1997) 2 ALT 481 : (1997) 2 APLJ 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 32(5), 146
High Courts11 Mar 1997Dismissed
G. Abdul Rahiman Khan Vs Dharmapuri District Co-operative Sugar Mills
Andhra Pradesh High Court · (1997) 3 ALT 291 : (1997) 2 APLJ 168
High Courts11 Mar 1997
Gas Authority of India Limited Vs The Competent Authority and Special Deputy Collector, Gas Authority of India Ltd. and others
Andhra Pradesh High Court · AIR 1997 AP 284 : (1997) 3 ALD 1 : (1997) 1 ALD 538 : (1997) 2 ALT 634 : (1997) 2 AnWR 314
Constitution of India, 1950 — Article 226Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 10(1), 11, 3, 3(1)
High Courts11 Mar 1997Dismissed
T. Bangaru Raju and Others Vs Authorised Officer-cum-RDO, Land Reforms Tribunal and Others
Andhra Pradesh High Court · (1997) 3 ALT 398 : (1997) 2 APLJ 284
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(3), 10(5), 11, 17, 19
High Courts05 Mar 1997Allowed
Vallanki Narasaiah Vs Gottipati China Subba Naidu and Another
Andhra Pradesh High Court · (1997) 2 ALT 222
Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1987 — Section 3, 3(1), 3(2)Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3, 4
High Courts05 Mar 1997
Gayathri Devi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 801 : (1997) 1 ALT(Cri) 880 : (1998) 94 CompCas 139 : (1998) CriLJ 1717
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
High Courts05 Mar 1997Dismissed
Behara Gopala Rao and Others Vs Govt. of A.P., Home (Cts.A) Department and Others
Andhra Pradesh High Court · (1997) 3 ALT 447
Andhra Pradesh Civil Courts Act, 1972 — Section 15, 15(1)Civil Procedure Code, 1908 (CPC) — Section 21, 24
High Courts04 Mar 1997Allowed
Smt. P.C. Sitamma Vs Mandal Revenue Officer and Others
Andhra Pradesh High Court · (1997) 2 ALD 789 : (1997) 2 ALT 89
Land Acquisition Act, 1894 — Section 18
High Courts04 Mar 1997Dismissed
Bysani Brahmayya and Another Vs Pratap Rama Krishna Murthy
Andhra Pradesh High Court · (1997) 2 ALT 805 : (1997) 2 APLJ 206
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts04 Mar 1997
Padmja Marketing Enterprises Vs V.S.R. Murthy and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 814 : (1997) 2 ALT(Cri) 245 : (1998) 2 CivCC 684 : (1998) CriLJ 881 : (1998) 3 RCR(Criminal) 34
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Mar 1997Dismissed
Smt. M. Prabhavathamma Vs H. Anwar Khan
Andhra Pradesh High Court · (1997) 3 ALT 95 : (1997) 2 APLJ 53
Provincial Small Cause Courts Act, 1887 — Article 15
High Courts28 Feb 1997
Assistant Commissioner of Income Tax Vs Vijaya Finance and Others
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 770 : (1997) 2 ALT(Cri) 232 : (1998) 149 CTR 203 : (1998) 231 ITR 137 : (1997) 95 TAXMAN 287
Income Tax Act, 1961 — Section 269SS, 276DD, 28