COURT ARCHIVE

Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 97 of 97

High Courts02 Jan 2014Dismissed

M/s. T.A. Infra Projects Ltd. Vs Infrastructure Corporation of Andhra Pradesh Ltd. and Another

Andhra Pradesh High Court · AIR 2014 AP 38 : (2014) 3 ALD 45 : (2014) 2 ALT 132 : (2014) 2 BC 591

Constitution of India, 1950 - Article 14 226

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High Courts02 Jan 2014Allowed

S. Mahender Vs Smt. Shalini

Andhra Pradesh High Court · AIR 2014 AP 43 : (2014) 2 ALD 741 : (2014) 2 DMC 773

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 12 12(1)(c) 12(2)(a) 12(c) 13

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High Courts02 Jan 2014Dismissed

Andhra Pradesh State Road Transport Corporation Vs Smt. Y. Chinna Laxmamma and Kum. Y. Yadamma

Andhra Pradesh High Court · (2014) 01 AP CK 0094

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 166, 171

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High Courts02 Jan 2014Partly Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Mojes and Another

Andhra Pradesh High Court · (2015) 1 AnWR 425

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 10, 14, 147, 149, 149(2)

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High Courts02 Jan 2014Allowed

Anjana Taggarse Motupalli and Others Vs Sri Sreenivas Motupalli and Others

Andhra Pradesh High Court · (2014) 01 AP CK 0087

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High Courts02 Jan 2014Allowed

A. Prakash Vs The General Insurance Company Ltd.

Andhra Pradesh High Court · (2015) ACJ 203

Motor Vehicles Act, 1988 - Section 161 161(3) 161(3)(a) 161(4) 161(b)Penal Code, 1860 (IPC) - Section 304A

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High Courts02 Jan 2014Allowed

The Managing Director, APSRTC Vs Bandaru Venkata Narsamma and 5 Others

Andhra Pradesh High Court · (2014) 01 AP CK 0052

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 103 146 146 147 148

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High Courts02 Jan 2014Dismissed

Sri P. Nithyananda Reddy Vs Sri P. Sivarama Reddy (died) and Others

Andhra Pradesh High Court · (2014) 5 ALD 633 : (2014) 5 ALT 138

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High Courts02 Jan 2014

Kernex Micro Systems (India) Ltd. Vs Deputy Commissioner of Income Tax, Circle-2(1)

Andhra Pradesh High Court · (2014) 362 ITR 13

Income Tax Act, 1961 - Section 133(1) 133(4) 133A

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High Courts02 Jan 2014Dismissed

K. Nageswara Rao Vs K. Saileswari

Andhra Pradesh High Court · (2014) 3 ALD 317 : (2014) 2 ALT 452 : (2014) 2 DMC 566

Hindu Marriage Act, 1955 - Section 13(1)(1b) 9

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High Courts02 Jan 2014Dismissed

Smt. Sharada Bai Vs Smt. Jamuna Bai and Others

Andhra Pradesh High Court · (2014) 6 ALD 747 : (2014) 6 ALD(Cri) 747

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33 11Evidence Act, 1872 - Section 114Registration Act, 1908 - Section 17 49

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High Courts02 Jan 2014Dismissed

Rapuru Krishnaiah Vs Konda Veera Raghavulu

Andhra Pradesh High Court · (2014) 3 ALD 628 : (2014) 6 ALT 534

Evidence Act, 1872 — Section 74

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