High Courts20 Jan 2014
National Insurance Co. Ltd. Vs Golla Dasari Nagaiah and Others
Andhra Pradesh High Court · (2014) 2 AnWR 231
Motor Vehicles Act, 1988 — Section 146, 2(28), 2(46)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 95 of 97
High Courts20 Jan 2014
Nambaru Ramu and 3 Others Vs Sri M.R. Prasanna Kumar
Andhra Pradesh High Court · (2015) 1 ALD 321 : (2014) 3 ALT 617
High Courts20 Jan 2014
The National Insurance Co. Ltd. Vs Puttakala Bala Obanna and C. Pedda Obula Raju
Andhra Pradesh High Court · (2014) 01 AP CK 0127
Motor Vehicles Act, 1988 - Section 146 2(28) 2(46)
High Courts20 Jan 2014Allowed
O. Ramasudarshana Reddy Vs Sri Venkateswara University and 3 Others
Andhra Pradesh High Court · (2014) 3 ALD 274 : (2014) 3 ALT 767 : (2014) 1 ESC 299
Constitution of India, 1950 - Article 14 16 21 217(2)
High Courts20 Jan 2014Dismissed
Kommisetti Ammaji Vs Kommisetti Butchaiah and Others
Andhra Pradesh High Court · (2014) 6 ALD 384 : (2015) 2 ALT 265
Hindu Succession Act, 1956 - Section 15
High Courts20 Jan 2014Allowed
Medikonda Venkayamma and Another Vs Kolakaluri Peda Narasaiah (Died) and 4 Others
Andhra Pradesh High Court · AIR 2014 AP 71 : (2014) 5 ALD 365 : (2014) 4 ALT 772
High Courts20 Jan 2014Allowed
Kande Srinivasulu Vs Yellamraju Venkata Raju
Andhra Pradesh High Court · (2014) 3 ALD 319 : (2014) 4 ALT 52
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 3
High Courts20 Jan 2014Dismissed
G. Nagender Vs The Additional Industrial Tribunal-cum-Additional Labour Court and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0085
Constitution of India, 1950 - Article 14 21Industrial Disputes Act, 1947 - Section 10 10(1) 11-A 25-F 2A(2)
High Courts20 Jan 2014Allowed
Joginipalli Venugopal Rao and 2 Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 747 : (2014) 2 ALT(Cri) 231
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 149, 290, 324, 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts20 Jan 2014Dismissed
Smt. B. Vasundhara Vs B. Aswarthanarayana Rao
Andhra Pradesh High Court · AIR 2014 AP 51 : (2014) 3 ALD 240 : (2014) 5 ALT 331 : (2014) 2 DMC 648
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 11 28 5 5(i)Penal Code, 1860 (IPC) - Section 498-A
High Courts20 Jan 2014Partly Allowed
G.L. Anil Vs G. Narsingh Rao and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0035
High Courts20 Jan 2014
M/s. Royal Sundaram Alliance Insurance Company Limited Vs Syed Gayaz Chisty
Andhra Pradesh High Court · (2015) 4 ACC 7 : (2015) ACJ 1336 : (2015) 1 AnWR 225
Motor Vehicles Act, 1988 - Section 147 166Penal Code, 1860 (IPC) - Section 279
High Courts20 Jan 2014Dismissed
Mesram Chinnu and Another Vs M. Doulath Rao and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0031
Motor Vehicles Act, 1988 - Section 140
High Courts20 Jan 2014Dismissed
M.V. Prabhakar Reddy and Another Vs APSRTC and Others
Andhra Pradesh High Court · (2014) 01 AP CK 0021
High Courts17 Jan 2014
Tahmeena Kaleem and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 542 : (2014) 3 ALT(Cri) 158 : (2014) 2 Crimes 208 : (2014) 3 DMC 99
Dowry Prohibition Act, 1961 — Section 3, 4Family Courts Act, 1984 — Section 9Penal Code, 1860 (IPC) — Section 34, 498-A
High Courts13 Jan 2014
Commissioner of Wealth Tax Vs Trustees of Prince Moazam Trust
Andhra Pradesh High Court · (2014) 3 ITR 416
Wealth Tax Act, 1957 — Section 21, 21(1), 21(2), 21(4), 5
High Courts09 Jan 2014
M/s. Patel Engineering Limited Vs The Commissioner of Central Excise, Customs and Service Tax
Andhra Pradesh High Court · (2014) 35 STR 297
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 75 77 78
High Courts09 Jan 2014Dismissed
Brij Gopal Maheshwari Vs The District Consumer Disputes Redressal Forum III and Others
Andhra Pradesh High Court · (2014) 4 ALD 13 : (2015) 2 ALT 225
High Courts03 Jan 2014
Koganti Jagannada Rao @ Jaggala Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 270 : (2015) 2 ALT 350
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(2), 151Constitution of India, 1950 — Article 226
High Courts03 Jan 2014Allowed
Tolusuri Guravaiah and Others Vs The Collector and District Magistrate and Others
Andhra Pradesh High Court · (2014) 2 ALT 7
Essential Commodities Act, 1955 - Section 6A 7