COURT ARCHIVE

Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 93 of 97

High Courts23 Jan 2014

Asia Vs National Insurance Company Ltd. National Insurance Company Ltd. Vs Asia

Andhra Pradesh High Court · (2014) 4 ALT 77

Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 10, 14, 147, 149, 149(2)

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High Courts23 Jan 2014Allowed

Goli Venkata Appa Rao Chowdary Vs Land Acquisition Officer (Spl. Dy. Collector), Yeleru Reservoir Project

Andhra Pradesh High Court · (2014) 3 ALD 608 : (2014) 5 ALT 676 : (2014) ALT(Rev) 407

Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts23 Jan 2014Dismissed

R. Venkateswarlu Vs The Chief Manager and Disciplinary Authority Andhra Bank Zonal Office

Andhra Pradesh High Court · (2015) 2 ALD 572 : (2015) LabIC 1313

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2-A

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High Courts23 Jan 2014Dismissed

Sri Maruthi Charitable Trust Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 3 ALD 251 : (2014) 4 ALT 50 : (2014) CriLJ 2012

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High Courts23 Jan 2014Allowed

Smt. Apparaju Sobha Rani Vs Midiyam Rama Rao and Another

Andhra Pradesh High Court · (2014) ACJ 2714 : (2014) 3 ALT 555 : (2014) 2 AnWR 179

Motor Vehicles Act, 1988 - Section 158 166

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High Courts23 Jan 2014Disposed Off

Garikala Venkateshwarlu Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 3 ALD 237 : (2014) 4 ALT 76 : (2014) ALT(Rev) 315

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High Courts23 Jan 2014Disposed Off

K. Sree Devi Vs K. Vidya Sagar

Andhra Pradesh High Court · (2015) 3 ALD 258 : (2014) 5 ALT 162

Hindu Marriage Act, 1955 - Section 13(1)(ia) 13(1)(ib)

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High Courts23 Jan 2014Allowed

Smt.K. Swarnalatha Vs P. Ravi Kanth Rao

Andhra Pradesh High Court · AIR 2014 AP 64 : (2014) 2 ALD 624 : (2014) 3 ALT 633 : (2014) 3 DMC 345

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13 13(1)(ia)(ib) 9

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High Courts22 Jan 2014

Dilawar Hussain Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 447

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(3), 173(5), 242Penal Code, 1860 (IPC) — Section 341, 427, 447, 506

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High Courts22 Jan 2014

Harijana Maddanappa Vs State of A.P.

Andhra Pradesh High Court · (2014) 3 ALT(Cri) 241 : (2015) 1 Crimes 428

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302

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High Courts22 Jan 2014

Smt. S. Swarnalaxmi Vs The State of A.P. and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 719

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 164, 164-A, 53AEvidence Act, 1872 — Section 45

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High Courts22 Jan 2014Dismissed

Oleti Bhaskara Ramakrishna Vs Oleti Rama Kumari

Andhra Pradesh High Court · (2014) 2 ALD 679 : (2014) 3 ALT 695 : (2014) 2 DMC 803

Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts22 Jan 2014Allowed

Panyam Cements and Mineral Industries Ltd. and 2 Others Vs The Hon''ble Industrial Tribunal-II and 2 Others

Andhra Pradesh High Court · (2014) 3 ALD 508 : (2015) 1 ALT 85 : (2014) 142 FLR 678 : (2014) 3 LLJ 233

Industrial Disputes Act, 1947 - Section 10 2A 2A(2)

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High Courts22 Jan 2014Allowed

G. Nageswara Rao and Others Vs The Land Acquisition Officer

Andhra Pradesh High Court · (2014) 4 ALD 89 : (2014) 5 ALT 76 : (2014) ALT(Rev) 365

Land Acquisition Act, 1894 — Section 11A, 18, 23, 4(1), 51ARegistration Act, 1908 — Section 57

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High Courts22 Jan 2014Allowed

Smt. Sunkara Sujana Vs The District Collector, The Revenue Divisional Officer and The Tahsildar

Andhra Pradesh High Court · (2014) 3 ALD 70 : (2014) ALT(Rev) 106

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 2(1)

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High Courts22 Jan 2014Allowed

Sheikh Qutubuddin and Another Vs Goli Vishwanatham and Others

Andhra Pradesh High Court · (2014) 2 ALD 329 : (2014) 2 ALT 275

Stamp Act, 1899 - Section 36

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High Courts22 Jan 2014Allowed

Vundavalli Veera Raghavamma and two Others Vs The Government of A.P. and three Others

Andhra Pradesh High Court · (2014) 3 ALD 91 : (2014) 2 ALT 35 : (2014) ALT(Rev) 109

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High Courts22 Jan 2014

M/s. Kamma Sangham Vs The Director of Income Tax (Exemptions)

Andhra Pradesh High Court · (2014) 362 ITR 30 : (2014) 222 TAXMAN 264

Income Tax Act, 1961 - Section 11 11(2) 11(5) 12 12(A)

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High Courts21 Jan 2014

Sri Phanidra Finance Corporation Vs Gali Brahmanandham and Others

Andhra Pradesh High Court · (2014) 01 AP CK 0146

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 158, 166, 2(30), 50

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High Courts21 Jan 2014Dismissed

Sanku Veeraiah Vs Sanku Veeranna

Andhra Pradesh High Court · (2014) 4 ALD 182 : (2014) 6 ALT 370

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 31, 34

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