COURT ARCHIVE

Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 92 of 97

High Courts28 Jan 2014Dismissed

Vasundhara Projects Pvt. Ltd. Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 883 : (2015) ALLMR(Cri) 100 : (2014) 3 ALT(Cri) 193 : (2015) 2 RCR(Civil) 106 : (2015) 2 RCR(Criminal) 98

Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 2(4), 2(4)(d), 2(7)Criminal Procedure Code, 1973 (CrPC) — Section 200, 218, 219, 220, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2), 143

High Courts27 Jan 2014Dismissed

Tirupati Transport Workers Union (APSRTC) and Others Vs Government of Andhra Pradesh and Buildings Department and Others

Andhra Pradesh High Court · (2014) 4 ALD 323 : (2015) 2 ALT 335 : (2014) 3 LLJ 106

Industrial Disputes Act, 1947 - Section 18Road Transport Corporations Act, 1950 - Section 19(2)(c)

High Courts27 Jan 2014Dismissed

Bajaj Allianz General Insurance Company Ltd. Vs Maramreddy Kishore Reddy Maramreddy Kishore Reddy Vs Bajaj Allianz General Insurance Company Ltd.

Andhra Pradesh High Court · (2015) 2 ALD 80 : (2015) 1 AnWR 217

Arbitration Act, 1940 — Section 39, 43Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 21, Order 17 Rule 17, Order 28 Rule 1Motor Vehicles Act, 1988 — Section 140, 149, 163, 163-A, 165

High Courts27 Jan 2014

M/s. Amrutlal and Company, Merchants and Commission Agents Vs M/s. Rankids Impex Private Limited

Andhra Pradesh High Court · (2014) 4 ALD 129 : (2015) 1 ALT 730

Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 227

High Courts27 Jan 2014Dismissed

Narasingh Machar Vs Union of India

Andhra Pradesh High Court · (2014) 3 ALD 235

Administrative Tribunals Act, 1985 — Section 19

High Courts24 Jan 2014

P. Venkateswara Rao Vs Assistant Commissioner, Guntur

Andhra Pradesh High Court · (2015) 315 ELT 504

High Courts24 Jan 2014Allowed

P. Nageswara Rao Vs Marath Jayanthi and Others

Andhra Pradesh High Court · (2014) 2 ALD 358 : (2014) 3 ALT 114

Limitation Act, 1963 — Section 5

High Courts24 Jan 2014Dismissed

Smt. Narasamma Vs The National Insurance Company Ltd.

Andhra Pradesh High Court · (2014) 4 ALD 500 : (2014) 6 ALT 76 : (2014) 2 AnWR 960

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304-A

High Courts24 Jan 2014Dismissed

Y. Rajkumar Vs Smt. Soujanya

Andhra Pradesh High Court · (2014) 3 ALD 717 : (2014) 3 ALT 224

Hindu Marriage Act, 1955 — Section 9

High Courts24 Jan 2014

Dr. Chiranjeevi Kolluri, Zen Vocational Junior College and Maryam Jamila Vs K. Chandra Mohan Reddy

Andhra Pradesh High Court · (2014) 3 ALD 485 : (2014) 2 ALT 654

Transfer of Property Act, 1882 - Section 106

High Courts24 Jan 2014Dismissed

S.S.L. Narayana and Others Vs Ch. Madhu Mohan Rao and Others

Andhra Pradesh High Court · (2014) 3 ALD 430 : (2014) 3 ALT 185 : (2014) LabIC 1730

Constitution of India, 1950 - Article 16 16(4)

High Courts24 Jan 2014Dismissed

Metkore Alloys Industries Limited and Another Vs The Union of India and Others

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 980

Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Maharashtra Protection of Interest of Depositors (Financial Establishment) Act, 1999 - Section 3 4

High Courts24 Jan 2014Allowed

Dr. K. Naga Sundari Vs Dr. K. Muddu Krishna

Andhra Pradesh High Court · (2014) 3 ALD 472 : (2014) 5 ALT 427

Hindu Marriage Act, 1955 - Section 13(1)(ia) 13(ib) 9

High Courts23 Jan 2014Partly Allowed

Metpalli Muthaiah Vs Metpalli Lasum Bai and Others

Andhra Pradesh High Court · (2014) 01 AP CK 0126

Evidence Act, 1872 - Section 11 32(2) 68Hindu Succession Act, 1956 - Section 15(1) 15(2) 30 6Registration Act, 1908 - Section 18

High Courts23 Jan 2014

Jalagam Kantha Rao Vs Jalagam Uma Maheswari

Andhra Pradesh High Court · AIR 2014 AP 53 : (2014) 2 ALD 568 : (2014) 3 ALT 235 : (2014) 2 DMC 503

Hindu Marriage Act, 1955 - Section 12(2) 28 5 5(ii)(c)

High Courts23 Jan 2014Allowed

Zaheer Ahmed Khan Vs M.A. Gaffor, Chief Executive Officer and Others

Andhra Pradesh High Court · (2014) 3 ALD 51 : (2014) 2 ALT 68

Constitution of India, 1950 - Article 136 21 227Evidence Act, 1872 - Section 114

High Courts23 Jan 2014Allowed

Smt. Basheerunnisa Begum and Others Vs Meer Fazeelath Hussaini and Others

Andhra Pradesh High Court · (2014) 2 ALD 529 : (2014) 2 ALT 97

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3 115 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 17 21 5

High Courts23 Jan 2014

The Govt. of A.P. and Others Vs Md. Burhanuddin and Another

Andhra Pradesh High Court · (2014) 6 ALD 339 : (2014) 2 ALT 770 : (2014) LabIC 1716

Constitution of India, 1950 - Article 309Penal Code, 1860 (IPC) - Section 465 468 471

High Courts23 Jan 2014Allowed

Sri Kolliboina Veerraju and Another Vs The Special Grade Deputy Collector and Land Acquisition Officer, APIIC

Andhra Pradesh High Court · (2014) 3 ALD 38 : (2014) 3 ALT 229 : (2014) ALT(Rev) 254

Constitution of India, 1950 - Article 226 300(A)Land Acquisition Act, 1894 - Section 11 18 18 19 20

High Courts23 Jan 2014Allowed

The Chairman, Board of Trustees of Coal Mines Provident Fund Ltd. and Another Vs The Andhra Pradesh State Human Rights Commission, Ministry of Home Affairs and Another

Andhra Pradesh High Court · (2014) 2 ALD 682 : (2014) 3 ALT 303

Constitution of India, 1950 - Article 12 14 15 16 19Protection of Human Rights Act, 1993 - Section 10 12 13 14 15