High Courts03 Feb 2014Dismissed
The State of Andhra Pradesh Vs Shaik Riyaz Basha and Shaik Kamal Basha
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 988 : (2014) 3 ALT(Cri) 28
Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 90 of 97
High Courts03 Feb 2014Disposed Off
Usurupati Anjaiah Vs The State of A.P.
Andhra Pradesh High Court · (2014) 02 AP CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts02 Feb 2014Allowed
A.P.S.R.T.C Vs V. Sridevamma and 3 Others
Andhra Pradesh High Court · (2014) 02 AP CK 0154
Motor Vehicles Act, 1988 — Section 140, 163A, 163-A, 166
High Courts31 Jan 2014Allowed
P.V. Manohar Panth Vs The State Bank of Hyderabad
Andhra Pradesh High Court · (2014) 4 ALD 540 : (2014) 5 ALT 276 : (2014) LabIC 4385
Indian Medical Council Act, 1956 — Section 27
High Courts31 Jan 2014Dismissed
Pulugoru Gopal Reddy and 37 Others Vs Mandal Revenue Officer, Tirupathi (Urban) Mandal and Another and The Commissioner of Appeals, Andhra Pradesh and 2 Others
Andhra Pradesh High Court · (2014) 3 ALD 414 : (2014) 2 ALT 576
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 47 Rule 1, Order 47 Rule 47 100 114
High Courts31 Jan 2014Partly Allowed
Jadav Bhojaram Vs A. Bhooma Goud and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0105
Motor Vehicles Act, 1988 - Section 166
High Courts31 Jan 2014Partly Allowed
D. Pedda Narsaiah Vs Hari Singh Badavath and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0104
Motor Vehicles Act, 1988 - Section 166
High Courts31 Jan 2014Partly Allowed
The National Insurance Company Limited Vs Habeeb khan and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0103
Motor Vehicles Act, 1988 - Section 149 168 173
High Courts31 Jan 2014
The Agricultural Market Committee Vs Nettem Prasad and Others
Andhra Pradesh High Court · (2014) 4 ALD 69 : (2014) 6 ALT 402
High Courts31 Jan 2014Dismissed
Bokka Sree Rama Krishna Vs Osmania University and Others
Andhra Pradesh High Court · (2015) 1 ALD 537 : (2014) 2 ALT 652
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts31 Jan 2014Dismissed
Sahel Rabiani Vs Mohammed Salman Murtaza and Another
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 649 : (2015) 1 ALT(Cri) 118
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 417, 420
High Courts31 Jan 2014Dismissed
Jagarlamudi Bapuji Vs Jagarlamudi Ramadevi and Others
Andhra Pradesh High Court · (2014) 3 ALD 579 : (2014) 5 ALT 583
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 58, Order 21 Rule 92, Order 21 Rule 94, Order 38 Rule 5
High Courts31 Jan 2014
M.A. Majeed Vs Depot Manager, APSRTC
Andhra Pradesh High Court · (2014) 3 ALT 685
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts31 Jan 2014Dismissed
M/s. Atharva Consultancy and Allied Services Vs Union of India
Andhra Pradesh High Court · (2015) 2 ALD 170 : (2014) 3 ALT 341 : (2014) 3 ARBLR 432
Arbitration and Conciliation Act, 1996 - Section 11(6) 7
High Courts31 Jan 2014
Canara Bank Vs Jetti Samba Siva Rao and Others
Andhra Pradesh High Court · AIR 2014 AP 67 : (2014) 3 ALD 92 : (2014) 2 ALT 588 : (2014) 3 BC 698
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13 13(4) 17 17(1) 17(2)
High Courts30 Jan 2014Disposed Off
K. Ram Reddy Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 3 ALD 651 : (2014) 5 ALT 723 : (2014) 2 AnWR 952
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 113 114 115 194 207
High Courts30 Jan 2014
K. Gangadar Reddy and Another Vs Gooty Co-operative Town Bank Limited and Others
Andhra Pradesh High Court · (2014) 2 ALT 66
Banking Regulation Act, 1949 - Section 45ZA
High Courts30 Jan 2014Partly Allowed
N. Shankar Vs K. Devagiri and 2 Others
Andhra Pradesh High Court · (2014) 01 AP CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 166
High Courts30 Jan 2014Disposed Off
Bhola Kundu rep. by his G.P.A. Holder Sri Jhantu Poddar Vs The Principal Secretary to Government, Forest Department, Government of Andhra Pradesh, The Divisional Forest Officer-cum-Authorised Officer and The Chief Conservator of Forests The Principal Secretary to Government, Forest Department, Government of Andhra Pradesh, The Divisional Forest Officer-cum-Authorised Officer and The Chief Conservator of Forests Vs Bhola Kundu rep. by his G.P.A. Holder Sri Jhantu Poddar
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 1009 : (2014) 3 ALT(Cri) 181
Criminal Procedure Code, 1973 (CrPC) — Section 451Wild Life (Protection) Act, 1972 — Section 11, 2(36), 29, 35, 39
High Courts30 Jan 2014Dismissed
Yasarapu Simhachalam Vs Andhra Pradesh Wakf Board
Andhra Pradesh High Court · (2014) 3 ALT 313
Waqf Act, 1995 — Section 3(h), 4, 5, 56, 6