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Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 88 of 97

High Courts07 Feb 2014Disposed Off

M/s. RAM Informatics Limited Vs CMS Computers Ltd. and Another

Andhra Pradesh High Court · (2014) 3 ALD 88 : (2014) 3 ALT 630

Arbitration Act, 1940 - Section 21Civil Procedure Code, 1908 (CPC) - Section 89Constitution of India, 1950 - Article 12 226

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High Courts07 Feb 2014

Ashok J. Thakker Vs State of A.P.

Andhra Pradesh High Court · (2014) 2 ALT(Cri) 137

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 394, 482Penal Code, 1860 (IPC) — Section 307, 34, 354, 379, 394Trade Marks Act, 1999 — Section 103, 104, 107

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High Courts07 Feb 2014Allowed

Gummallka Satyanarayana and Others Vs State and Another

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 25 : (2014) 2 ALT(Cri) 174

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498, 498A, 498-A

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High Courts07 Feb 2014Allowed

Sudhakara Reddy Vs Lakshmamma

Andhra Pradesh High Court · (2014) 5 ALD 385 : (2014) 4 ALT 647

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Evidence Act, 1872 — Section 58Specific Relief Act, 1963 — Section 31, 34

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High Courts07 Feb 2014Allowed

Suddapalli Lakshmi Saroja Vs Vishnu Botla Murali Krishna

Andhra Pradesh High Court · (2014) 3 ALD 427 : (2014) 5 ALT 439

Evidence Act, 1872 - Section 63 65 68 69

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High Courts06 Feb 2014Allowed

B.V.R. Subramanyam Vs The District Collector

Andhra Pradesh High Court · (2014) 4 ALD 195 : (2014) 6 ALT 650 : (2015) ALT(Rev) 8

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 5-A, 6

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High Courts06 Feb 2014Allowed

Nakka Trimurthulu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 756

Penal Code, 1860 (IPC) — Section 302

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High Courts06 Feb 2014

Andhra Pradesh State Road Transport Corporation Vs V. Sridevama

Andhra Pradesh High Court · (2014) 02 AP CK 0114

Motor Vehicles Act, 1988 — Section 140, 163A, 163-A, 166

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High Courts06 Feb 2014Allowed

Soreddy Satyanarayana Reddy Vs State of A.P.

Andhra Pradesh High Court · (2014) 2 ALT(Cri) 130

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302

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High Courts06 Feb 2014Partly Allowed

The Branch Manager, The Oriental Insurance Co. Ltd. Vs G. Lalith Kumar

Andhra Pradesh High Court · (2014) 02 AP CK 0101

Motor Vehicles Act, 1988 — Section 166, 171

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High Courts06 Feb 2014

The Commissioner of Income Tax Vs M/s. Usha Kiran Movies Limited

Andhra Pradesh High Court · (2014) 363 ITR 165

Income Tax Act, 1961 - Section 143(2) 260-A 263

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High Courts06 Feb 2014Dismissed

Machunuri Shanker Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 02 AP CK 0070

Penal Code, 1860 (IPC) — Section 302

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High Courts06 Feb 2014Allowed

Afroz Khan and three Others Vs State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 753 : (2014) 3 ALT(Cri) 172

Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 302 326 34

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High Courts06 Feb 2014Disposed Off

A. Hanumanthu Vs The Depot Manager

Andhra Pradesh High Court · (2014) 6 ALD 89 : (2014) 4 ALT 469 : (2015) 1 ESC 18 : (2014) 142 FLR 915

Industrial Disputes Act, 1947 — Section 11-A

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High Courts05 Feb 2014Dismissed

Ganji Satyanarayanamurthi Vs S. Satyanarayana Raju and Others

Andhra Pradesh High Court · (2015) 4 ALD 4

Evidence Act, 1872 - Section 62, 65, 65(c), 66, 67 — Specific Relief Act, 1963 - Section 20

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High Courts05 Feb 2014Allowed

Krishtappa Vs Joint Collector and Additional District Magistrate

Andhra Pradesh High Court · (2014) 4 ALD 8 : (2014) 4 ALT 767 : (2014) ALT(Rev) 360

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 3, 5, 5(5), 5-A, 5-B

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High Courts05 Feb 2014Allowed

Duvvada Parasuram Choudary and Two Others Vs Santha Dalayya and 30 Others

Andhra Pradesh High Court · (2014) 4 ALT 71

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106

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High Courts05 Feb 2014

Mukkamala Atchutaramaiah Vs State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 942 : (2014) 2 ALT(Cri) 49

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3(1), 4Evidence Act, 1872 — Section 113B

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High Courts05 Feb 2014Allowed

Thagarakunta Nagi Reddy and Others Vs The State of A.P.

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 15

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts05 Feb 2014Allowed

M. Ramakrishna Vs The Sub-Divisional Magistrate and RDO and Another

Andhra Pradesh High Court · (2014) CriLJ 2013

Immoral Traffic (Prevention) Act, 1956 - Section 15 18 18(1) 3 3

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