High Courts13 Feb 2014
Radha Vinyl Pvt. Ltd. Vs The Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2014) 310 ELT 490 : (2014) 364 ITR 199
Finance (No. 2) Act, 1998 — Section 88, 89
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 86 of 97
High Courts13 Feb 2014Allowed
Kalal Mallesh @ Mallesh Goud Vs State of Andhra
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 509
High Courts13 Feb 2014Allowed
Ashok Ramji Roy Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 177
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307
High Courts13 Feb 2014
Government of Andhra Pradesh Vs The Nizam Sugars Limited (Government Company)
Andhra Pradesh High Court · (2014) 4 ALD 231 : (2014) 4 ALT 337
High Courts13 Feb 2014Allowed
Kalvacherla Prabhakar Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 1000
Penal Code, 1860 (IPC) — Section 302, 498-A
High Courts13 Feb 2014Allowed
P. Sreenu and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 996
Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Feb 2014
Deccan Cements Limited Vs Assistant Commissioner (CT) (LTU)
Andhra Pradesh High Court · (2014) 58 APSTJ 52
High Courts12 Feb 2014Disposed Off
The New India Assurance Company Limited Vs Karre Thirupathamma
Andhra Pradesh High Court · (2015) 1 ALLMR 33 : (2015) 2 ALT 228 : (2014) 6 ALT 423 : (2015) 1 AnWR 1
Motor Vehicles Act, 1988 — Section 158, 158(6), 166, 168
High Courts12 Feb 2014Dismissed
Smt. K. Leelavathi and Another Vs Debts Recovery Tribunal and Others
Andhra Pradesh High Court · (2014) 4 ALD 208 : (2014) 6 ALT 356
Constitution of India, 1950 - Article 226DELHI RENT ACT, 1995 - Section 20 29 31(3)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 13(1) 19 20 25 28
High Courts12 Feb 2014
United India Insurance Company Limited Vs Doddarapu Jayadev
Andhra Pradesh High Court · (2014) 02 AP CK 0102
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 134(a), 171, 187Penal Code, 1860 (IPC) — Section 304-A, 337, 338
High Courts12 Feb 2014
K. Nagaraja Rao Vs The Authorised Officer, Land Reforms, Collectorate, Ananthapur and Another
Andhra Pradesh High Court · (2014) 3 ALD 329 : (2014) 3 ALT 645 : (2014) ALT(Rev) 285
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) (Amendment) Act, 1977 — Section 7, 7(1), 7(5)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 10(1), 10(3), 11, 14Land Acquisition Act, 1894 — Section 4
High Courts12 Feb 2014Allowed
Kathi Venkanna, Bandari Veeranna and Palsa Ramesh Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 02 AP CK 0083
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120-B, 34, 342, 364-A, 387
High Courts12 Feb 2014
Konda Ashok, Gattagalla Chandra Kala and Konda Manemma Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 760 : (2014) CriLJ 4634
Penal Code, 1860 (IPC) — Section 201, 302, 304-B
High Courts12 Feb 2014Allowed
Gandla Rajender, Gandla Radha and Neeradi Anjaneyulu@ Hanmandlu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 02 AP CK 0051
Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts12 Feb 2014
Bandla Chandra Sekhar Vs State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 132
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304-II, 34, 376, 380
High Courts12 Feb 2014Disposed Off
Yakasiri Chinnaiah Vs The State of A.P. and Others
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 775 : (2014) 2 ALT(Cri) 219
Criminal Procedure Code, 1973 (CrPC) - Section 161 173(2) 41A 91(1)
High Courts12 Feb 2014Dismissed
M/s. Ajit Exports Vs M/s. MBS Impex Private Limited
Andhra Pradesh High Court · (2014) 186 CompCas 428
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a), 439(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Feb 2014
Nadendla Kotamma Vs Nadendla Mallaiah
Andhra Pradesh High Court · (2014) 6 ALD 48
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63(c)Transfer of Property Act, 1882 — Section 3, 53A
High Courts11 Feb 2014
Dr. M. Krishna Prasad Vs Amadalavalasa Municipal Corporation
Andhra Pradesh High Court · (2014) 3 ALD 589 : (2014) 5 ALT 594
High Courts11 Feb 2014Allowed
B. Eswaraiah Vs Presiding Officer
Andhra Pradesh High Court · (2014) 4 ALT 118 : (2014) 142 FLR 459 : (2014) 2 LLJ 530
Constitution of India, 1950 — Article 141Government of India Act, 1935 — Section 212Industrial Disputes Act, 1947 — Section 2(s), 33-C(2)