Vedde Jaripati Mallikarjuna Vs The State of A.P.
Andhra Pradesh High Court · (2014) 02 AP CK 0066
COURT ARCHIVE
1,932 judgments · page 85 of 97
Andhra Pradesh High Court · (2014) 02 AP CK 0066
Andhra Pradesh High Court · (2014) 58 APSTJ 61
Andhra Pradesh High Court · (2014) 5 ALD 248 : (2014) 4 ALT 157
Andhra Pradesh High Court · (2014) 02 AP CK 0128
Andhra Pradesh High Court · (2014) 02 AP CK 0127
Andhra Pradesh High Court · (2014) 3 ALD 73 : (2014) 2 ALT 513
Andhra Pradesh High Court · (2015) 4 ALD 609 : (2014) 3 ALT 602
Andhra Pradesh High Court · (2014) 02 AP CK 0115
Andhra Pradesh High Court · (2014) 3 ALD 601 : (2014) 5 ALT 707 : (2014) 2 AnWR 970
Andhra Pradesh High Court · (2014) 4 ALD 669 : (2015) 1 ALT 774 : (2015) ALT(Rev) 105
Andhra Pradesh High Court · (2014) 02 AP CK 0085
Andhra Pradesh High Court · (2014) 6 ALD 350 : (2015) 2 ALT 402
Andhra Pradesh High Court · (2014) 02 AP CK 0028
Andhra Pradesh High Court · (2014) 2 ALD 751 : (2014) 2 ALT 209
Andhra Pradesh High Court · (2014) 4 ALD 16 : (2014) 6 ALT 33
Andhra Pradesh High Court · (2014) 02 AP CK 0013
Andhra Pradesh High Court · (2014) 58 APSTJ 134
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 745 : (2014) 2 ALT(Cri) 223 : (2014) 2 Crimes 354
Andhra Pradesh High Court · (2014) 4 ALD 246 : (2014) 3 ALT 401 : (2014) LabIC 3090 : (2014) 2 LLJ 227 : (2014) 2 LLN 386
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 195