High Courts30 Jan 2014Partly Allowed
G. Venkatesh Vs Mohammed Shareef and Another
Andhra Pradesh High Court · (2014) 01 AP CK 0023
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 91 of 97
High Courts30 Jan 2014
Commissioner of Wealth Tax Vs Trustees of Prince Moazam Trust
Andhra Pradesh High Court · (2014) 01 AP CK 0014
Wealth Tax Act, 1957 — Section 21, 21(1), 21(2), 21(4), 5
High Courts30 Jan 2014Disposed Off
Southern Power Distribution Company of Andhra Pradesh Ltd. Vs A.P. State Human Rights Commission and Another
Andhra Pradesh High Court · (2014) 3 ALD 216 : (2014) 3 ALT 698
Protection of Human Rights Act, 1993 - Section 17 18 18(a) 29
High Courts29 Jan 2014
ABC Engineering Works Vs Commissioner of Cus., C. Ex. & S.T.
Andhra Pradesh High Court · (2015) 315 ELT 502
High Courts29 Jan 2014Dismissed
Makineni Srinivas Rao and Others Vs Manthena Prabhakar Reddy
Andhra Pradesh High Court · (2014) 6 ALD 261 : (2014) 5 ALT 241 : (2014) ALT(Rev) 371
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts29 Jan 2014
Adapa Ram Babu @ Ramu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 966
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2014
M/s. Hira Ferro Alloys Limited Vs Commissioner (Appeals), Customs, Central Excise and Service Tax and Assistant Commissioner of Customs
Andhra Pradesh High Court · (2014) 3 ALD 346 : (2014) 2 ALT 805 : (2015) 315 ELT 376 : (2014) 25 GSTR 556
Central Excises and Salt Act, 1944 — Section 35(F), 35F, 35-F
High Courts29 Jan 2014Partly Allowed
Vollem Raja Mallaiah Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 45 : (2014) 3 ALT(Cri) 101
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 323 326
High Courts29 Jan 2014Allowed
Shaik Abdul Gani Miah and 2 Others Vs State of A.P.
Andhra Pradesh High Court · (2014) 01 AP CK 0009
Arms Act, 1959 - Section 25(1-B) 27Criminal Procedure Code, 1973 (CrPC) - Section 167 167(2) 173Penal Code, 1860 (IPC) - Section 302 307 324 34
High Courts29 Jan 2014Allowed
S.K. Mohammed @ Md. Miya Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 54 : (2015) 1 ALT(Cri) 143
Penal Code, 1860 (IPC) - Section 302
High Courts28 Jan 2014
Byri Narayanamma Vs Byri Sitharama Murthy
Andhra Pradesh High Court · (2014) 4 ALD 547 : (2014) 4 ALT 639
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6Hindu Marriage Act, 1955 — Section 28Penal Code, 1860 (IPC) — Section 498-A
High Courts28 Jan 2014Allowed
Pasuleti Konda Babu Vs The District Collector
Andhra Pradesh High Court · (2014) 6 ALT 478 : (2015) ALT(Rev) 50
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 18, 19, 20
High Courts28 Jan 2014Allowed
Madanam Seetha Ramulu Vs Madanam Vimala
Andhra Pradesh High Court · (2014) 3 ALD 468 : (2014) 5 ALT 461
Evidence Act, 1872 - Section 114Hindu Marriage Act, 1955 - Section 13 13(1)(ia)(ib) 28 5Penal Code, 1860 (IPC) - Section 307 498A
High Courts28 Jan 2014
Smt. Devika (Bhagya Lakshmi) Vs N. Narasing Rao
Andhra Pradesh High Court · (2014) 2 ALD 630 : (2014) 3 ALT 669 : (2014) 3 DMC 255
Family Courts Act, 1984 - Section 9Hindu Marriage Act, 1955 - Section 13(1)(ia) 9
High Courts28 Jan 2014
Kukatlapalli Meri Rani Vs Kukatlapalli Paul Prakash
Andhra Pradesh High Court · AIR 2014 AP 128 : (2014) 4 ALD 299 : (2014) 6 ALT 499 : (2014) 3 DMC 765
Divorce Act, 1869 - Section 10 10(1)(iii) 10(1)(vii)(ix) 18 19Hindu Marriage Act, 1955 - Section 13(1)(iii)
High Courts28 Jan 2014
Pasupuleti Konda Babu and Pasupuleti Ramu Vs The District Collector and The Revenue Divisional Officer and Land Acquisition Officer
Andhra Pradesh High Court · (2014) 4 ALD 304
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 18, 19, 20
High Courts28 Jan 2014
Council of the Institute of Chartered Accountants of India Vs Shri G. Pattabhi Rama Charya
Andhra Pradesh High Court · (2014) 01 AP CK 0062
Chartered Accountants Act, 1949 — Section 21, 21(1), 21(3), 21(6), 21(6A)Companies Act, 1956 — Section 227
High Courts28 Jan 2014Disposed Off
The Special Deputy Collecotr, Visakhapatnam Vs Palla Apparao (died) and Others
Andhra Pradesh High Court · (2014) 3 ALD 667 : (2014) 5 ALT 702 : (2014) ALT(Rev) 422
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Land Acquisition Act, 1894 - Section 18 23(1-A) 4(1)
High Courts28 Jan 2014Dismissed
Mirza Khusru Ali Baig Vs The Andhra Pradesh State Wakf Board and two Others
Andhra Pradesh High Court · (2014) 4 ALD 427 : (2014) 6 ALT 394
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Waqf Act, 1995 - Section 42 6 7 83 83(4)
High Courts28 Jan 2014
United India Insurance Co. Limited Vs Shyam Rao Metre
Andhra Pradesh High Court · (2014) 3 ACC 629 : (2014) 5 ALD 512 : (2015) 1 ALT 709
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 166, 166(1)(c)