High Courts21 Jan 2014Dismissed
Mallipudi Adinarayana and Another Vs Singuluri Lakshmi and Others
Andhra Pradesh High Court · (2014) 3 ALD 248 : (2014) 3 ALT 747
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 94 of 97
High Courts21 Jan 2014
Jalli Narsaiah (dead) and Others Vs The Land Acquisition Officer (Sub Collector) Bhongir
Andhra Pradesh High Court · (2014) 4 ALD 66 : (2014) 6 ALT 382 : (2014) 5 ALT 183 : (2015) ALT(Rev) 47 : (2014) ALT(Rev) 357
Land Acquisition Act, 1894 - Section 18 4(1) 54
High Courts21 Jan 2014Dismissed
Shankeramma and Others Vs Mallari and Others
Andhra Pradesh High Court · (2014) 3 ALD 517 : (2014) 6 ALT 655
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1 114Constitution of India, 1950 - Article 227 300A
High Courts21 Jan 2014Allowed
Sanjeevani Prakruthi Arogya Seva Sanstha and Another Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 3 ALD 220 : (2014) 4 ALT 30
High Courts21 Jan 2014
G. Lakshmi Bai Vs Managing Director
Andhra Pradesh High Court · (2015) 6 ALD 519
High Courts21 Jan 2014Partly Allowed
Billa Murali Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALT(Cri) 181
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 428Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 498-A
High Courts21 Jan 2014Disposed Off
Smt. Seelam Laxmamma Vs Smt. Chand Sultana and Others
Andhra Pradesh High Court · (2014) 3 ALD 290 : (2014) 4 ALT 127
Evidence Act, 1872 - Section 137 154
High Courts21 Jan 2014Allowed
Desai Krishnamurthy Vs Pinjari Moula Ali Sab
Andhra Pradesh High Court · (2014) 3 ALD 639 : (2014) 5 ALT 147
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts21 Jan 2014Allowed
Narla Susheela and Others Vs Land Acquisition Officer and Special Deputy Collector, L.A., Visakhapatnam and Another
Andhra Pradesh High Court · (2014) 3 ALD 481 : (2014) 5 ALT 347 : (2014) ALT(Rev) 389
Land Acquisition Act, 1894 — Section 18, 4(1), 51A, 54
High Courts21 Jan 2014Disposed Off
M/s. New India Assurance Company Ltd. Vs Karri Chinnammalu and Another
Andhra Pradesh High Court · (2015) 1 ACC 252 : (2014) 6 ALD 124 : (2015) 1 AnWR 176
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 - Section 66Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 10AConstitution of India, 1950 - Article 136 142
High Courts21 Jan 2014Partly Allowed
C. Subbamma (died) and Others Vs C. Nuchamma (died) and Another
Andhra Pradesh High Court · (2014) 4 ALD 27 : (2014) 3 ALT 462
Succession Act, 1925 — Section 14(1), 63
High Courts21 Jan 2014Allowed
Bajaj Allianz General Insurance Company Ltd. Vs Gandam Somulamma and Others
Andhra Pradesh High Court · (2015) 2 ACC 900 : (2015) ACJ 576 : (2015) 1 AnWR 457
Constitution of India, 1950 - Article 136 142Evidence Act, 1872 - Section 3Motor Vehicles Act, 1988 - Section 10 147 149 149(2) 149(2)(a)
High Courts21 Jan 2014Partly Allowed
Yadagiri Narsaiah Vs K. Venkat Ram Reddy
Andhra Pradesh High Court · (2014) 01 AP CK 0029
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 2(11)Motor Vehicles Act, 1988 — Section 110, 110(a), 110(a)(i), 140, 163-A
High Courts21 Jan 2014Disposed Off
United India Insurance Company Limited Vs Survi Pochaiah
Andhra Pradesh High Court · (2014) 01 AP CK 0028
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 43, Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 115Motor Vehicles Act, 1988 — Section 166, 173
High Courts21 Jan 2014
New India Assurance Co. Ltd. Vs Karri Chinnammalu
Andhra Pradesh High Court · (2014) ACJ 2869
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 66Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10AConstitution of India, 1950 — Article 136, 142
High Courts21 Jan 2014
D. Chakraiah Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2014) 3 ALT 708
Constitution of India, 1950 — Article 226
High Courts21 Jan 2014
M/s. A.P. Paper Mills Limited Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 59 APSTJ 41 : (2014) 69 VST 242
Central Sales Tax Act, 1956 — Section 14, 15, 5(1)
High Courts21 Jan 2014Dismissed
Boya Kothi Lakshmanna (A-13) and Another Vs The State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 711 : (2014) 2 ALT(Cri) 246
Arms Act, 1959 - Section 25(1-B)(b) 27Criminal Procedure Code, 1973 (CrPC) - Section 284 310 397 401Explosive Substances Act, 1908 - Section 3 4 6
High Courts21 Jan 2014Allowed
Dr. Balabolu Ramesh and Others Vs Savanna Radharamanamma and Others
Andhra Pradesh High Court · (2014) 4 ALD 330 : (2014) 6 ALT 117
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts21 Jan 2014Dismissed
Mrs. Waheedunnisa Begum @ Nafeez and Others Vs Syed Abdul Razzak and Others
Andhra Pradesh High Court · (2014) 3 ALD 725 : (2014) 5 ALT 694
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 22 4