COURT ARCHIVE
1,932 judgments · page 96 of 97
Andhra Pradesh High Court · (2014) 2 ALD 297 : (2014) 2 ALT 634
Andhra Pradesh High Court · (2014) 3 ALD 361 : (2014) 2 ALT 640
Andhra Pradesh High Court · (2014) 3 ALD 160 : (2015) 2 ALT 317
Andhra Pradesh High Court · (2014) 3 ALD 110 : (2014) 3 ALT 546
Andhra Pradesh High Court · (2014) 01 AP CK 0098
Andhra Pradesh High Court · (2014) 3 ALD 406 : (2014) 2 ALT 639
Andhra Pradesh High Court · (2014) 3 ALD 225 : (2014) 3 ALT 714
Andhra Pradesh High Court · (2014) 2 ALD 289 : (2014) 2 ALT 166
Andhra Pradesh High Court · (2014) 01 AP CK 0077
Andhra Pradesh High Court · (2014) 3 ALD 1 : (2015) 2 ALT 322
Andhra Pradesh High Court · (2015) 2 ALD 15 : (2015) 6 ALT 98
Andhra Pradesh High Court · (2014) 3 ALD 222 : (2014) 3 ALT 690
Andhra Pradesh High Court · (2014) 01 AP CK 0048
Andhra Pradesh High Court · (2015) 1 ALD 672 : (2014) 1 ESC 267
Andhra Pradesh High Court · (2014) 2 ALD 523
Andhra Pradesh High Court · (2014) 3 ALD 772
Andhra Pradesh High Court · (2014) 01 AP CK 0144
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 615 : (2014) ALLMR(Cri) 398 : (2015) 1 ALT(Cri) 94
Andhra Pradesh High Court · (2014) 3 ALD 311 : (2014) 3 ALT 783 : (2014) 1 ESC 274
Andhra Pradesh High Court · (2014) 6 ALD 634 : (2014) 6 ALD(Cri) 634 : (2014) 5 ALT 454