High Courts17 Dec 2014
The Commissioner of Income Tax-I Vs A.P. Rayons Ltd.
Andhra Pradesh High Court · (2014) 12 AP CK 0128
Income Tax Act, 1961 — Section 14, 143(1)(a), 143(3), 260-A, 263
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 4 of 97
High Courts17 Dec 2014
Shaik Shaheena and Others Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2016) 1 AnWR 34
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts17 Dec 2014
The Commissioner of Income Tax, Hyderabad-I Vs Hyderabad Industries Ltd.
Andhra Pradesh High Court · (2014) 12 AP CK 0085
Income Tax Act, 1961 — Section 143, 143(1)(a), 143(2), 143(3), 154
High Courts17 Dec 2014
A. Venkateswara Rao Vs The Assistant Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 372 ITR 136
Income Tax Act, 1961 — Section 271C
High Courts17 Dec 2014
A.P.S.R.T.C. Vs Borra Ramasubbamma and Others
Andhra Pradesh High Court · (2015) 4 ALT 149
Motor Vehicles Act, 1988 — Section 163A, 163-A, 166
High Courts16 Dec 2014Dismissed
Obula Reddy Narayana Reddy Vs Indian Oil Corporation Ltd. and Others
Andhra Pradesh High Court · (2015) 3 ALD 22
High Courts16 Dec 2014Disposed off
P. Pavan Chandra Vs Transport Commissioner, Khairatabad and Others
Andhra Pradesh High Court · (2015) 2 ALD 740
Andhra Pradesh Motor Vehicles Taxation Act, 1963 - Section 3
High Courts16 Dec 2014Allowed
M.A. Raoof Vs Vishnu Chit Funds (P.) Ltd. and Others
Andhra Pradesh High Court · (2015) 3 ALD 714
High Courts16 Dec 2014
Rama Rao Vs Sadulla
Andhra Pradesh High Court · (2015) 4 ALD 446 : (2015) 2 ALT 616
Andhra Pradesh Panchayat Raj Act, 1994 — Section 153ACivil Procedure Code, 1908 (CPC) — Section 79Constitution of India, 1950 — Article 300
High Courts16 Dec 2014
Ramadasu Narasinga Rao Vs Commissioner of Central Excise, Customs and Service Tex
Andhra Pradesh High Court · (2014) 12 AP CK 0149
High Courts16 Dec 2014
Ramadasu Narasinga Rao Vs Commissioner of Central Excise, Customs and Service Tax
Andhra Pradesh High Court · (2014) 12 AP CK 0129
High Courts16 Dec 2014
Tanneeru Rama Kotaiah Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALD 105 : (2015) 3 ALT 76
Essential Commodities Act, 1955 — Section 6-A
High Courts16 Dec 2014
Dasapalla Prosperities Vs DCIT, Circle-I
Andhra Pradesh High Court · (2014) 12 AP CK 0102
Income Tax Act, 1961 — Section 14, 143, 143(1)(a), 9
High Courts16 Dec 2014
M.A. Raoof Vs Vishnu Chit Funds Pvt. Ltd. and Others
Andhra Pradesh High Court · (2015) 5 ALT 114
High Courts16 Dec 2014
The New India Assurance Company Limited and Others Vs Margam Padmavathi and Others
Andhra Pradesh High Court · (2015) 2 AnWR 528
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 166
High Courts16 Dec 2014Dismissed
Kalagara Prabhakar Rao and Others Vs Kalagara Sujatha and Others
Andhra Pradesh High Court · (2015) 4 ALT 253
Constitution of India, 1950 - Article 227
High Courts16 Dec 2014
T. Suryanarayana Rao Vs Assistant Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 12 AP CK 0035
Income Tax Act, 1961 — Section 148, 260A, 68
High Courts16 Dec 2014
The Commissioner of Income Tax Vs Shanker Constructions
Andhra Pradesh High Court · (2015) 371 ITR 320 : (2015) 233 TAXMAN 449
Income Tax Act, 1961 — Section 145, 260A, 34, 4(1)(b)(i)
High Courts16 Dec 2014
K. Bhaskar and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALD 96 : (2015) 5 ALT 585
Bombay Land Revenue Code, 1879 — Section 211Constitution of India, 1950 — Article 14, 226, 300-ALand Acquisition Act, 1894 — Section 4(1)
High Courts15 Dec 2014Disposed Off
Namala Kotaiah Vs Joint Collector & Additional District Magistrate, Guntur
Andhra Pradesh High Court · (2017) 1 AndhLD 518