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Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 6 of 97

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High Courts11 Dec 2014

J. Devender Ready Vs Kakatiya University and Others

Andhra Pradesh High Court · (2015) 3 ALD 97 : (2015) 4 ALT 702 : (2015) 3 BC 376

Constitution of India, 1950 — Article 12
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High Courts10 Dec 2014

Linga Ranjith Kumar Vs Ajay Mishra and Others

Andhra Pradesh High Court · (2015) 3 ALD 699 : (2015) 6 ALT 19

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High Courts10 Dec 2014

Tulluri Venkata Narasimha Vs Edara Haribabu

Andhra Pradesh High Court · (2015) 5 ALD 487 : (2015) 1 ALT 539

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
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High Courts10 Dec 2014

Fenoplast Limited Vs Deputy Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 12 AP CK 0162

Income Tax Act, 1961 — Section 115JA, 115JB, 143(1), 154, 234B
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High Courts10 Dec 2014

The Commissioner of Income Tax-6 Vs Jaehangir M. Jahangir

Andhra Pradesh High Court · (2014) 12 AP CK 0145

Income Tax Act, 1961 — Section 263, 48
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High Courts10 Dec 2014

M.V. Sagar Vs APSRTC and Others

Andhra Pradesh High Court · (2015) 4 ALD 214 : (2015) 5 ALT 504

Constitution of India, 1950 — Article 14, 16, 21, 226
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High Courts10 Dec 2014Allowed

Karri Venkata Rama Reddy Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 833

Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
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High Courts10 Dec 2014

M. Sreeram Reddy Vs The Additional Commissioner of Income Tax, (Inv.)

Andhra Pradesh High Court · (2014) 12 AP CK 0108

Income Tax Act, 1961 — Section 132(4), 158BC, 260A
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High Courts10 Dec 2014

Venkata Balaji Jute Mills (P) Ltd Vs The Commissioner of Income Tax-II

Andhra Pradesh High Court · (2014) 12 AP CK 0084

Income Tax Act, 1961 — Section 260A, 43B
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High Courts10 Dec 2014

Commissioner of Income Tax-6 Vs Jeehangir M. Jehangir

Andhra Pradesh High Court · (2014) 12 AP CK 0069

Income Tax Act, 1961 — Section 263, 48
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High Courts10 Dec 2014

Annapurna Rice Traders Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 2 ALD 213 : (2015) 4 ALT 691

Essential Commodities Act, 1955 — Section 6A, 6A(2), 6B
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High Courts10 Dec 2014Dismissed

Satyanarayana Vs Varamma and Others

Andhra Pradesh High Court · (2014) 12 AP CK 0046

Registration Act, 1908 - Section 17
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High Courts10 Dec 2014

Rani-Satya Sai Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 2015 AP 26 : (2015) 3 ALD 516 : (2015) 4 ALT 623 : (2015) 3 BC 55

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High Courts10 Dec 2014

G. Nageswara Rao Vs The Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 12 AP CK 0028

Income Tax Act, 1961 — Section 158BB, 158BB(1)(c)(B), 158BB(c)(B), 158BC, 260A
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High Courts10 Dec 2014

Chandan Singh and Others Vs Gurala Ramulu and Others

Andhra Pradesh High Court · (2015) 3 ALD 512 : (2015) 6 ALT 720

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts09 Dec 2014

Arun Chemical & Pharmaceutical Works Vs The Commissioner of Income Tax-V

Andhra Pradesh High Court · (2014) 12 AP CK 0164

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High Courts09 Dec 2014

Amulya Minerals Vs Kandimalla Haranadha Babu and Others

Andhra Pradesh High Court · (2015) 3 ALD 751 : (2015) 2 ALT 662

Constitution of India, 1950 — Article 300
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High Courts09 Dec 2014

Somu Venkata Siva Prasad and Others Vs Chaitanya Grameena Bank

Andhra Pradesh High Court · (2015) 5 ALD 40

Constitution of India, 1950 — Article 14, 16, 226
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High Courts09 Dec 2014

The Mandal Parishad Development Officer and Others Vs Kothapalli Yesayya and Others

Andhra Pradesh High Court · (2015) 4 ALD 154

Industrial Disputes Act, 1947 — Section 2(A)(2), 25-F
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High Courts09 Dec 2014

Machepalli Hanumantha Rao Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 12 AP CK 0109

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