High Courts09 Dec 2014
The Commissioner of Income Tax Vs N.C.L. Industries Limited
Andhra Pradesh High Court · (2014) 12 AP CK 0097
Income Tax Act, 1961 — Section 115J, 115JA, 115JA(6), 143(1)(a), 154
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 7 of 97
High Courts09 Dec 2014
Commissioner of Income Tax-2 Vs N.C.L. Industries Limited
Andhra Pradesh High Court · (2014) 12 AP CK 0073
Income Tax Act, 1961 — Section 115J, 115JA, 115JA(6), 143(1)(a), 154
High Courts09 Dec 2014
Machepalli Hanumantha Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2015 AP 20 : (2015) 3 ALD 413 : (2015) 4 ALT 684
High Courts09 Dec 2014
Empiai Pharmaceuticals Pvt. Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 5 ALD 287 : (2015) LabIC 3161
Andhra Pradesh Shops and Establishments Act, 1988 — Section 38(3), 47(2), 48
High Courts09 Dec 2014
Madapuram Maddileti Naidu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 12 AP CK 0058
Arms Act, 1959 — Section 25(1)(b), 25(i)(b)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 219, 219[2), 223, 319, 407
High Courts09 Dec 2014
Ana Labs Vs The Deputy Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 371 ITR 295 : (2015) 229 TAXMAN 210
Depositories Act, 1996 — Section 10Income Tax Act, 1961 — Section 158BD, 2, 45, 45(1), 45(4)
High Courts09 Dec 2014
Madapuram Maddileti Naidu and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 718
Arms Act, 1959 — Section 25(1)(b), 25(i)(b)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 219, 219[2], 223, 319, 407
High Courts08 Dec 2014
National Insurance Company Limited and Others Vs Manne Laxmi and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0159
Motor Vehicles Act, 1988 - Section 146, 146, 146, 147, 147
High Courts08 Dec 2014
V.N. Rao and Others Vs The Presiding Officer, Industrial Tribunal cum Labour Court and Others
Andhra Pradesh High Court · (2015) 3 ALD 41 : (2015) 4 ALT 649
High Courts08 Dec 2014
Anakapally Rural Electric Cooperative Society Limited Vs OKS Reddy and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0092
High Courts08 Dec 2014
Channavajala Vijaya Lakshmi Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALD 157 : (2015) 5 ALT 620
Constitution of India, 1950 — Article 14, 300-ADelhi Municipal Corporation Act, 1957 — Section 313Hyderabad Metropolitan Development Authority Act, 2008 — Section 14, 18(2), 2(14), 32
High Courts08 Dec 2014
K. Hima Bindu and Others Vs Kudikala Ashok Kumar
Andhra Pradesh High Court · (2015) 2 ALD 202 : (2015) 2 DMC 321
Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts08 Dec 2014
B. Mercy Madhura Vani Vs The Correspondent, AL College of Education
Andhra Pradesh High Court · (2015) 6 ALD 275
High Courts08 Dec 2014
Nakka Rambabu Vs O. Akka Rao
Andhra Pradesh High Court · (2015) 4 ACC 131 : (2015) 4 ALD 50 : (2015) 1 AnWR 786
Workmens Compensation Act, 1923 — Section 4(1)(c)(i), 4(1)(c)(ii)
High Courts08 Dec 2014
National Insurance Company Limited Vs M. Madhavilatha
Andhra Pradesh High Court · (2014) 12 AP CK 0009
High Courts06 Dec 2014
V.S. Ravinder Raj and Others Vs Siddala Narasimha and Others
Andhra Pradesh High Court · (2015) 3 ALD 277 : (2015) 3 ALT 221
Registration Act, 1908 — Section 17, 17(1), 49
High Courts06 Dec 2014
E. Kasturamma Vs Vijayawada Guntur Tenali Mangalagiri Urban Development Authority
Andhra Pradesh High Court · (2015) 4 ALD 143
High Courts06 Dec 2014
State of Andhra Pradesh Vs ITC Bhadrachalam Paper Boards Limited
Andhra Pradesh High Court · (2015) 60 APSTJ 248
Central Sales Tax Act, 1956 - Section 3 3(a) 4 5 5(1)Constitution of India, 1950 - Article 286(1)(a)(b) 286(1)(b)Sales of Goods Act, 1930 - Section 23 23(2) 39
High Courts06 Dec 2014
Ali Mirza Vs State of A.P.
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 102 : (2015) CriLJ 1211
Prevention of Food Adulteration Act, 1954 — Section 10, 10(3), 11, 11(4), 13
High Courts06 Dec 2014
Abdul Quayum Vs Osmania University
Andhra Pradesh High Court · (2015) 5 ALD 367 : (2015) 1 ALT 600