COURT ARCHIVE

Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 9 of 97

High Courts03 Dec 2014

The Government of Andhra Pradesh and Others Vs K. Hanmi Reddy and Others

Andhra Pradesh High Court · (2015) 3 ALD 150 : (2015) 4 ALT 318

Andhra Pradesh Education Act, 1982 — Section 2, 42, 43, 45Constitution of India, 1950 — Article 12, 14, 15, 15(3), 16Right of Children to Free and Compulsory Education Act, 2009 — Section 19, 2, 23(1), 23(2), 24

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High Courts03 Dec 2014

Chandra Venkata Narayana Vs The Executive Engineer (FAC) NSJC O&M and SIFT Division and Others

Andhra Pradesh High Court · (2015) 3 ALD 688 : (2015) 5 ALT 40

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High Courts03 Dec 2014

Nuziveedu Seeds Pvt. Ltd Vs The Registrar, Protection of Plant Variety & Farmers'' Rights Authority National Academy of Agricultural Sciences and Others

Andhra Pradesh High Court · (2015) 3 ALD 600 : (2015) 1 ALT 447

Constitution of India, 1950 — Article 226Protection of Plant Varieties and Farmers Rights Act, 2001 — Section 19, 20, 21

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High Courts03 Dec 2014

Melville Finvest Ltd. Vs Joint Commissioner of Income Tax (Assts.)

Andhra Pradesh High Court · (2014) 12 AP CK 0096

Income Tax Act, 1961 — Section 143, 143(1)(a), 260-A, 72, 73

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High Courts03 Dec 2014

Niziveedu Seeds Pvt. Ltd. Vs The Registrar

Andhra Pradesh High Court · (2014) 12 AP CK 0091

Constitution of India, 1950 — Article 226Protection of Plant Varieties and Farmers Rights Act, 2001 — Section 19, 20, 21

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High Courts03 Dec 2014

Krishnapatnam Port Company Ltd. Vs The Govt. of A.P.

Andhra Pradesh High Court · (2014) 59 APSTJ 241 : (2015) 80 VST 26

Andhra Pradesh Infrastructure Development Enabling Act, 2001 — Section 1(3), 2(h), 2(j), 2(rr), 2(s)Andhra Pradesh Value Added Tax Act, 2005 — Section 15, 15(1), 15(2), 15(3), 15(i)Income Tax Act, 1961 — Section 195, 195(1), 195(2)

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High Courts03 Dec 2014

Chinnareddigari Sambasiva Reddy Vs The State of A.P.

Andhra Pradesh High Court · (2015) 1 ALD 645 : (2015) 1 ALT 472

General Clauses Act, 1897 — Section 16

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High Courts03 Dec 2014

Commr. of Cus. and C. Ex. Vs Kinnera Steels Ltd.

Andhra Pradesh High Court · (2015) 321 ELT 196

Central Excises and Salt Act, 1944 - Section 35G 3A

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High Courts03 Dec 2014

The Commissioner, Customs and Central Excise Vs Kinners Steels Ltd.

Andhra Pradesh High Court · (2014) 12 AP CK 0025

Central Excises and Salt Act, 1944 — Section 35(G), 3A

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High Courts03 Dec 2014

The Commissioner, Customs and Central Excise Vs Sifco Metal Industries

Andhra Pradesh High Court · (2015) 34 GSTR 201

Central Excises and Salt Act, 1944 — Section 35(G), 3A

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High Courts03 Dec 2014

Navayuga Engineering Co. Ltd. Vs The Assistant Commissioner (CT)

Andhra Pradesh High Court · (2015) 83 VST 129

Andhra Pradesh Value Added Tax Act, 2005 — Section 15(1), 16, 16(1), 2(36), 20Central Sales Tax Act, 1956 — Section 3Companies Act, 1956 — Section 2(17), 210(3)(b), 210(4), 211, 211(1)

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High Courts02 Dec 2014

Merugu Mojes and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD 640 : (2015) 4 ALT 660

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High Courts02 Dec 2014

Sri Venkateswara Warehousing Private Limited Vs A.P. Industrial Infrastructure Corporation Limited

Andhra Pradesh High Court · (2015) 2 ALT 6

Constitution of India, 1950 — Article 226

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High Courts02 Dec 2014

Starchik Specialities Ltd. Vs Dy. Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 12 AP CK 0124

Income Tax Act, 1961 — Section 115JA, 260A, 80HHC

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High Courts02 Dec 2014Partly Allowed

Sadanapati Malleswari and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 519 : (2015) 2 ALT(Cri) 363

Constitution of India, 1950 - Article 20 — Criminal Procedure Code, 1973 (CrPC) - Section 107, 107(2), 193, 208, 209 — Evidence Act, 1872 - Section 24, 30 — Penal Code, 1860 (IPC) - Section 107, 109, 120A, 120-A, 120B

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High Courts02 Dec 2014

Amfahh Weighing Services and Others Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 3 ALD 19 : (2015) 1 ALT 562

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High Courts02 Dec 2014

The Union of India and Others Vs S. Mohan Reddy

Andhra Pradesh High Court · (2014) 12 AP CK 0089

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High Courts02 Dec 2014

APSRTC National Mazdoor Union Vs A.P. State Road Transport Corporation

Andhra Pradesh High Court · (2015) 6 ALD 650 : (2015) 1 ALT 385

Constitution of India, 1950 — Article 226

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High Courts02 Dec 2014

The Commissioner of Income Tax Vs Godavari Drugs Ltd.

Andhra Pradesh High Court · (2015) 371 ITR 379

Income Tax Act, 1961 — Section 260A, 28, 80HH, 80HHC, 80I

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High Courts02 Dec 2014

Tadikalapudi Sesha Rama Sankhar Kumar Vs The State of A.P.

Andhra Pradesh High Court · (2015) 2 ALT(Cri) 81

Criminal Procedure Code, 1973 (CrPC) - Section 161 164Evidence Act, 1872 - Section 154Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7

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