High Courts28 Nov 2014

Satyamma and Others Vs Bhoodevi

Andhra Pradesh High Court · (2015) 5 ALD 137 : (2015) 3 ALT 540

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 120Hindu Adoptions and Maintenance Act, 1956 — Section 12, 12(c), 13, 8