High Courts24 Nov 2014
Bollikonda Ramaiah Vs The Nalgonda District Co-operative Central Bank Limited and Others
Andhra Pradesh High Court · (2015) 2 ALD 90 : (2015) 5 ALT 162
Constitution of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 12 of 97
High Courts24 Nov 2014
Electronics Corporation of India Limited Vs K. Lakshminarayana and Others
Andhra Pradesh High Court · (2014) 11 AP CK 0103
Industrial Disputes Act, 1947 — Section 25-F
High Courts21 Nov 2014
Namana Venkata Siva Narayana Vs Namana Seetharavamma and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 296
Criminal Procedure Code, 1973 (CrPC) - Section 235(1), 397, 401 — Penal Code, 1860 (IPC) - Section 302, 34
High Courts21 Nov 2014
Vemula Srimathi Vs Bairi Srivani
Andhra Pradesh High Court · (2015) 3 ALD 650 : (2015) 5 ALT 83
Andhra Pradesh Panchayat Raj Act, 1994 — Section 19(3), 22, 22(1), 233Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151Constitution of India, 1950 — Article 243(o)
High Courts21 Nov 2014
K. Bhaskar Naik Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 104 : (2015) 1 ALT 168
High Courts21 Nov 2014
Tirumalasetty Suresh Babu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD 469 : (2015) 5 ALT 28
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 11
High Courts21 Nov 2014
Saba Begum Vs The State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 658 : (2014) 6 ALT 638 : (2015) CriLJ 969
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12, 13, 2(g), 3, 3(1)Constitution of India, 1950 — Article 141, 22, 22(4), 22(7), 341Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts21 Nov 2014
Somarapu Satyanarayana Vs Vijaya Lakshmi
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 361 : (2015) 1 ALT(Cri) 306
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482General Clauses Act, 1897 — Section 27Hindu Marriage Act, 1955 — Section 13, 5, 7
High Courts21 Nov 2014
Peddi Koteswari Vs The District Registrar
Andhra Pradesh High Court · (2015) 2 ALD 660 : (2015) 1 ALT 627
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 34, 35Stamp Act, 1899 — Section 23, 24, 25, 26, 34
High Courts21 Nov 2014
B. Sreekanth Reddy Vs G. Pratap Reddy and Others
Andhra Pradesh High Court · (2014) 11 AP CK 0005
Motor Vehicles Act, 1988 — Section 140, 158, 163-A, 166
High Courts20 Nov 2014
ITC Limited Vs Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (2015) 81 VST 564
Constitution of India, 1950 - Article 226
High Courts20 Nov 2014
Cherukuri Srinivas Rao Vs The State of A.P. and Others
Andhra Pradesh High Court · (2015) 1 ALD 621 : (2015) 2 ALT 448
High Courts20 Nov 2014
The State of Andhra Pradesh Vs ITC Bhadrachalam Paper Boards Division
Andhra Pradesh High Court · (2015) 60 APSTJ 227
Easements Act, 1882 — Section 4General Clauses Act, 1897 — Section 3(26)Sales of Goods Act, 1930 — Section 18, 19, 20, 20, 21, 21
High Courts20 Nov 2014
M. Ravinder Reddy Vs The Government of Telangana
Andhra Pradesh High Court · (2015) 2 ALD 604
Andhra Pradesh Co-operative Societies Act, 1964 — Section 34A, 34A(11)
High Courts20 Nov 2014
Reliance Cellulose Products Ltd. Vs C.C.E., C. and S.T., Hyderabad
Andhra Pradesh High Court · (2015) 322 ELT 673
High Courts20 Nov 2014
Nallapati Panduranga Rao Vs Vempati Venkateshwara Rao
Andhra Pradesh High Court · (2015) 4 ALD 54 : (2015) 2 ALT 177
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, 115, 144, 144(1), 151Land Acquisition Act, 1894 — Section 26
High Courts19 Nov 2014
Nadella Estate Pvt. Ltd. Vs Prema Ravindranath and Others
Andhra Pradesh High Court · (2015) 3 ALD 468 : (2015) 4 ALT 665
Arbitration and Conciliation Act, 1996 — Section 19(1), 19(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 16 Rule 16, Order 18 Rule 18, Order 18 Rule 18, Order 18 Rule 4Constitution of India, 1950 — Article 227
High Courts19 Nov 2014
M. Jaiwanth Vs Jawaharlal Nehru Technological University and Others
Andhra Pradesh High Court · (2015) 1 ALD 651 : (2015) 5 ALT 88
High Courts19 Nov 2014
Teknomin Aqua Exports (India) Ltd. Vs The Commissioner of Customs & Central Excise
Andhra Pradesh High Court · (2015) 320 ELT 727 : (2016) 36 GSTR 400
Central Excises and Salt Act, 1944 — Section 35G
High Courts19 Nov 2014
F.D. Khan & Co. Vs The Commissioner of Income Tax, A.P.
Andhra Pradesh High Court · (2014) 11 AP CK 0124