High Courts19 Nov 2014
Kadese Shyam Rao Vs N. Ravinder Reddy and Others
Andhra Pradesh High Court · (2014) 11 AP CK 0095
Motor Vehicles Act, 1988 — Section 147, 163-A, 166
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2014
1,932 judgments · page 13 of 97
High Courts19 Nov 2014
B. Ravi Kiran Swamy Vs The State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD 674 : (2015) 1 ALT 344
Constitution of India, 1950 — Article 21
High Courts19 Nov 2014
Vijaya Venkata Subba Raju Vs The A.P. Co-operative Tribunal
Andhra Pradesh High Court · (2015) 2 ALD 681 : (2015) 4 ALT 578
Andhra Pradesh Co-operative Societies Act, 1964 — Section 61Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts19 Nov 2014
Kilaru Ramakrishna Vs Palla Prabhudas
Andhra Pradesh High Court · (2015) 2 ALD 187 : (2015) 4 ALT 236
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 21, Order 21 Rule 32, 144Specific Relief Act, 1963 — Section 41(g)
High Courts19 Nov 2014
P. Shankaraiah Yadav Vs The Income Tax Officer
Andhra Pradesh High Court · (2015) 371 ITR 386 : (2015) 232 TAXMAN 757
Income Tax Act, 1961 — Section 143, 144, 171, 260A
High Courts19 Nov 2014
Kampalli Laxmirajamma and Others Vs Mankali Sampath and Others
Andhra Pradesh High Court · (2015) 2 AnWR 446
Motor Vehicles Act, 1988 — Section 147, 149, 170
High Courts18 Nov 2014Allowed
Chief Manager/Authorized Officer, Canara Bank and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 935
Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 482 — Penal Code, 1860 (IPC) - Section 34, 406, 418, 420 — Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 12, 13(2), 13(4), 17, 32
High Courts18 Nov 2014
B. Mallamma Vs Income Tax Officer, Ward-2
Andhra Pradesh High Court · (2014) 11 AP CK 0149
Income Tax Act, 1961 — Section 260-A
High Courts18 Nov 2014
Commissioner of Income Tax Vs Peters and Prasad Association
Andhra Pradesh High Court · (2015) 371 ITR 206
Income Tax Act, 1961 — Section 260A, 80, 80-O
High Courts18 Nov 2014
The South Central Railway Vs The Special Deputy Collector
Andhra Pradesh High Court · AIR 2015 AP 54 : (2015) 3 ALD 693 : (2015) 1 ALT 395 : (2015) ALT(Rev) 95
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 Nov 2014
The South Central Railway Vs The Special Deputy Collector, Land Acquisition (General)
Andhra Pradesh High Court · (2014) 11 AP CK 0031
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 Nov 2014
Vijay Kumar Vs Chairman and Managing Director, BHEL House
Andhra Pradesh High Court · (2014) 11 AP CK 0030
High Courts18 Nov 2014
V. Gopal Reddy Vs The State of Telangana
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 118 : (2015) CriLJ 1571 : (2015) 2 RCR(Criminal) 955
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts17 Nov 2014
K.S. Nandam Vs A.P. State Road Transport Corporation and Others
Andhra Pradesh High Court · (2014) 11 AP CK 0165
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts17 Nov 2014
J. Srinivasa Rao Vs UCO Bank
Andhra Pradesh High Court · (2015) 3 ALD 357 : (2015) 4 LLN 127
Constitution of India, 1950 — Article 309
High Courts17 Nov 2014
Yalla Babu Rao Vs The Commissioner of Endowments
Andhra Pradesh High Court · (2015) 2 ALD 721 : (2015) 4 ALT 777
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 82, 83(4), 84, 85Constitution of India, 1950 — Article 14, 21, 226
High Courts17 Nov 2014
The New India Assurance Company Limited Vs Shaik Jeelani Basha
Andhra Pradesh High Court · (2014) 11 AP CK 0063
High Courts17 Nov 2014
Sadiq Ali Vs Union of India
Andhra Pradesh High Court · (2015) 3 ALD 354 : (2015) 1 ALT 677 : (2015) 144 FLR 259
Industrial Disputes Act, 1947 — Section 10, 2(oo), 25F
High Courts17 Nov 2014
HCL Technologies Limited Vs The Appellate Authority
Andhra Pradesh High Court · (2015) 2 ALD 651 : (2015) 4 ALT 705
Andhra Pradesh Shops and Establishments Act, 1988 — Section 47, 47(1), 47(1), 48, 48(1)Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts17 Nov 2014
J. Srinivas Rao Vs UCO Bank
Andhra Pradesh High Court · (2015) 2 ALT 48
Constitution of India, 1950 — Article 309