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Andhra Pradesh High Court judgments, 2014

1,932 judgments · page 14 of 97

High Courts14 Nov 2014

Kesavlal Vs Land Acquisition Officer and Others

Andhra Pradesh High Court · (2015) 3 ALD 241 : (2015) 3 ALT 230 : (2015) ALT(Rev) 211

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 15, 3, 4, 7Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 75, 83Land Acquisition Act, 1894 — Section 30, 4(1), 54
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High Courts13 Nov 2014

Kodi Satish Naidu Vs The State of A.P.

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 87 : (2015) 3 ALT(Cri) 254 : (2016) 1 CCR 161 : (2015) CriLJ 3028 : (2016) 1 Crimes 57 : (2015) 4 RCR(Criminal) 346

Constitution of India, 1950 — Article 20, 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 161(2), 173(8), 397, 397(3), 399Indian Medical Council Act, 1956 — Section 2
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