COURT ARCHIVE

Andhra Pradesh High Court judgments, 2021

125 judgments · page 7 of 7

High Courts22 Feb 2021Dismissed

Bandi Eswara Rao And Ors Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court · (2021) 02 AP CK 0009

Code Of Criminal Procedure, 1973 — Section 41(A), 482Indian Penal Code, 1860 — Section 34, 323, 354, 509

High Courts22 Feb 2021Allowed

Andhra Pradesh High Court · (2021) 02 AP CK 0008

Code Of Criminal Procedure, 1973 — Section 482

High Courts22 Feb 2021

Andhra Pradesh High Court · (2021) 02 AP CK 0007

Contempt Of Courts Act, 1971 — Section 10, 12

High Courts31 Jan 2021Allowed

Andhra Pradesh High Court · (2021) 01 AP CK 0022

Code Of Criminal Procedure, 1973 — Section 457, 482

High Courts31 Jan 2021Allowed

Andhra Pradesh High Court · (2021) 01 AP CK 0021

Code Of Criminal Procedure, 1973 — Section 457, 482Andhra Pradesh Prohibition (Excise) Act, 2020 — Section 7(B), 8(B), 45