High Courts25 Mar 2021Dismissed
State Of Andhra Pradesh Vs Bheemarasetty Sanyasi Naidu And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0027
Registration Act, 1908 — Section 22(A)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2021
125 judgments · page 5 of 7
High Courts25 Mar 2021
State Of Andhra Pradesh And Ors Vs K. Anand Kumar
Andhra Pradesh High Court · (2021) 03 AP CK 0026
High Courts25 Mar 2021Allowed
Pabineedi Satyanarayana Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0025
Andhra Pradesh Co-Operative Societies Act, 1964 — Section 51, 52
High Courts25 Mar 2021Disposed Of
M/S AKC Steel Industries Ltd Vs Visakhapatnam Port Trust
Andhra Pradesh High Court · (2021) 03 AP CK 0024
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)(a), 11(6)(c), 34
High Courts25 Mar 2021Disposed Of
PVR Limited Vs M/S Suraj Constructions
Andhra Pradesh High Court · (2021) 03 AP CK 0023
Arbitration And Conciliation Act, 1996 — Section 11(5), 11(6)
High Courts24 Mar 2021Dismissed
Municipal Council Vs Challagali Karuna Kumar And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0031
High Courts24 Mar 2021Allowed
Southern Power Distribution Company Vs M/S Satya Exports And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0029
High Courts24 Mar 2021Dismissed
Gangi Reddy Venkatanatha Reddy Vs Aadi Subbarayudu
Andhra Pradesh High Court · (2021) 03 AP CK 0028
High Courts23 Mar 2021Disposed Of
Dudekula Rajasikindar And Ors Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0036
High Courts23 Mar 2021Dismissed
State Of Andhra Pradesh And Ors Vs Thirri Naga Ramana And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0035
Registration Act, 1908 — Section 22(A)
High Courts23 Mar 2021Dismissed
V. Veera Lankaiah Vs Karampudi Gayathri And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0034
High Courts23 Mar 2021Dismissed
Eastern Power Distribution Company Vs Dabba Srikanth
Andhra Pradesh High Court · (2021) 03 AP CK 0033
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302
High Courts23 Mar 2021Disposed Of
Andhra Pradesh Brahmana Seva Sangha Samakhya Vs Konuru Satish Sharma And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0032
High Courts22 Mar 2021Dismissed
Nidamanuru Primary Agricultural Co-Operative Credit Society Ltd Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0043
Andhra Pradesh Co-Operative Societies Act, 1964 — Section 51, 55(A), 60, 76
High Courts22 Mar 2021Allowed
State Of Andhra Pradesh And Ors Vs Lakshmi Sea Foods Ltd
Andhra Pradesh High Court · (2021) 03 AP CK 0041
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts22 Mar 2021Disposed Of
Maharashtra Ex-Servicemen Corporation Ltd Vs M/S Saikor Security Kinetic And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0040
High Courts22 Mar 2021Allowed
Managing Director Vs Konduru Padmavathi And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0039
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24, 24(2)Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 31(1), 31(2)
High Courts22 Mar 2021Disposed Of
Andhra Pradesh State Housing Corporation Limited And Ors Vs Lanka Satyanarayana And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0038
High Courts22 Mar 2021Dismissed
State Of Andhra Pradesh And Ors Vs M. Raja Gopala Naidu
Andhra Pradesh High Court · (2021) 03 AP CK 0037
Constitution Of India, 1950 — Article 14, 16
High Courts22 Mar 2021Disposed Of
Thandava Yogesh Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0021