High Courts12 Jul 2021Disposed Of
Anisetty Nageswara Rao Vs Saladi Satyanarayana & Others
Andhra Pradesh High Court · (2021) 07 AP CK 0041
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2021
125 judgments · page 4 of 7
High Courts08 Jul 2021Dismissed
TBS India Telematic & Biomedical Services Private Limited Vs Commissioner Of Health And Family Welfare
Andhra Pradesh High Court · (2021) 07 AP CK 0040
Arbitration And Conciliation Act, 1996 — Section 7, 8, 11, 11(4), 11(5), 11(6), 11(6A), 16, 43(1), 43(2), 45Indian Contract Act, 1872 — Section 10, 11Limitation Act, 1963 — Section 43(1), 43(2)
High Courts08 Jul 2021Allowed
Bannuru Adi Naga Maddilety@ B.A.N.Maddilety@ Bannuru Maddilety Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 07 AP CK 0039
Code Of Criminal Procedure, 1973 — Section 164, 167(2), 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7Constitution Of India, 1950 — Article 21
High Courts06 Jul 2021Dismissed
Divisional Manager, M/s.United India Insurance Company Limited Vs Harijana P. Israil & Others
Andhra Pradesh High Court · (2021) 07 AP CK 0037
Workmen' S Compensation Act, 1923 — Section 2(m), 3, 3(1), 3(5), 4, 4A, 4A(1), 4A(1)(b), 4A(2), 4A(3), 4A(3)(a), 4(1)(c), 4(1)(c)(ii), 4(2), 22
High Courts05 Jul 2021Disposed Of
Juvvula Surya Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2021) 07 AP CK 0036
High Courts05 Jul 2021Dismissed
S.S. Rawat, I.A.S. Vs Puvvada Venkata Siva Prasad
Andhra Pradesh High Court · (2021) 07 AP CK 0035
Code Of Civil Procedure, 1908 — Section 2(9)Code Of Civil Procedure, 1908 — Order 43 Rule 1
High Courts23 Apr 2021Dismissed
Rule Andhra Movement Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0012
High Courts20 Apr 2021Dismissed
A. Rajesh Kumar Vs Board Of Management And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0013
High Courts09 Apr 2021Dismissed
Kovi Rakesh And Ors Vs NTR University Of Health Sciences And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0005
Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997 — Section 2, 2(f), 3Constitution Of India, 1950 — Article 226
High Courts08 Apr 2021Dismissed
Mailavarapu Lalaiah Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0006
High Courts07 Apr 2021Disposed Of
State Election Commission Vs Varla Ramayya And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0001
Constitution Of India, 1950 — Article 32, 226
High Courts06 Apr 2021Disposed Of
K. Sunder Rao And Ors Vs District Collector And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0009
Andhra Pradesh Land Encroachment Act, 1905 — Section 5, 6, 7
High Courts01 Apr 2021Dismissed
Pilla Sita Lakshmi And Ors Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0011
Andhra Pradesh Municipal Corporations Act, 1994 — Section 3, 16, 16(4)Andhra Pradesh Education Act, 1982 — Section 19
High Courts01 Apr 2021Disposed Of
Yadlapalli Vijayalakshmi And Ors Vs Union Of India And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0010
Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 3, 3(1), 5, 5(1), 5(2), 6, 6(1), 20(A)
High Courts01 Apr 2021Dismissed
Pukkala Sreenu And Ors Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0008
Andhra Pradesh Rights In Land And Pattadar Pass Books Act, 1971 — Section 5(5), 6(A)(1), 6(A)(1), 9Land Acquisition Act, 1894 — Section 6
High Courts01 Apr 2021Dismissed
V. Sadasiva Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0004
Indian Penal Code, 1860 — Section 21, 34, 170, 284, 307, 323, 324, 341, 353, 379, 384, 385, 427, 452, 497, 506, 510Andhra Pradesh Home Guards Act, 1948 — Section 1(3)(b), 1(3)(c), 3, 4, 4(3), 5, 6, 7, 7(1), 7(4), 8, 9, 10, 11Andhra Pradesh Excise Act, 1968 — Section 34(A), 56
High Courts01 Apr 2021Allowed
N. Shankar Prasad Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0003
Indian Penal Code, 1860 — Section 34, 120(B), 201, 203, 213, 217, 218, 221Income Tax Act, 1961 — Section 69(A)Constitution Of India, 1950 — Article 14, 16
High Courts01 Apr 2021Allowed
Acharya Nagarjuna University And Ors Vs Gajula Sarat Chandra Babu And Ors
Andhra Pradesh High Court · (2021) 04 AP CK 0002
Andhra Pradesh Universities Act, 1991 — Section 2(22), 2(23), 2(n)
High Courts30 Mar 2021Disposed Of
Madati Srinivasa Rao Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0022
High Courts25 Mar 2021Disposed Of
Cheppala Lakshmaiah Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0048