High Courts20 Mar 2021Dismissed
Kale Srinivasulu Vs M. Venkateswarlu And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0046
Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Appointment Of Trustees Rules, 1987 — Rule 4
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2021
125 judgments · page 6 of 7
High Courts20 Mar 2021Dismissed
State Of Andhra Pradesh And Ors Vs Ch. China Babu And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0045
Constitution Of India, 1950 — Article 14, 16
High Courts20 Mar 2021Disposed Of
Hytronics Enterprises Vs Rashtriya Ispat Nigam Limited And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0044
High Courts18 Mar 2021
Kilari Anand Paul @Dr. K.A. Paul Vs Union Of India And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0047
High Courts16 Mar 2021Allowed
Superintending Engineer And Ors Vs B. Degaiah And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0018
High Courts15 Mar 2021Allowed
M/S Sri Lakshmi Venkateswara Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0017
Central Goods And Services Tax Act, 2017 — Section 107
High Courts09 Mar 2021Dismissed
Ponnekanti Mallikarjuna Rao Vs Andhra Pradesh State Election Commission
Andhra Pradesh High Court · (2021) 03 AP CK 0012
Andhra Pradesh Panchayat Raj Act, 1994 — 200, 200(2)
High Courts08 Mar 2021
Nagabathula Durga @Naga Durga @Suseela Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 03 AP CK 0014
Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Mar 2021Allowed
M/S Shobha Woollens Pvt. Ltd Vs Union Of India And Ors
Andhra Pradesh High Court · (2021) 03 AP CK 0016
Prevention Of Money Laundering Act, 2002 — Section 2(na), 3, 5, 8, 17, 17(4), 24
High Courts04 Mar 2021Dismissed
Kanaka Mahalakshmi Ammavari Temple Vs K. Satyanarayana
Andhra Pradesh High Court · (2021) 03 AP CK 0015
High Courts03 Mar 2021Allowed
Godavarthi Kiran Babu And Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 03 AP CK 0013
Constitution Of India, 1950 — Article 14, 19, 21
High Courts24 Feb 2021Disposed Of
K.P. Srinivas Reddy Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0012
Code Of Criminal Procedure, 1973 — Section 41(A), 482
High Courts24 Feb 2021Dismissed
Pilla Suneetha Vs Andhra Pradesh Public Service Commission
Andhra Pradesh High Court · (2021) 02 AP CK 0001
Andhra Pradesh State Judicial Service Rules, 2007 — Rule 6Constitution Of India, 1950 — Article 14, 16, 16(4), 226
High Courts23 Feb 2021Disposed Of
K V R Traders Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0006
Indian Penal Code, 1860 — Section 420Essential Commodities Act, 1955 — Section 7
High Courts23 Feb 2021Disposed Of
SK Basheerunnisa Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0005
High Courts23 Feb 2021Allowed
Karavanji Lalitha Kumari Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0004
Constitution Of India, 1950 — Article 226
High Courts23 Feb 2021Allowed
Patnam Suresh Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2021) 02 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 482
High Courts23 Feb 2021
Kesava Kumar Madika Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0002
High Courts22 Feb 2021Disposed Of
Upparapally Ranga Reddy Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0011
High Courts22 Feb 2021Disposed Of
Akula Narayana Swamy And Ors Vs State Of Andhra Pradesh And Ors
Andhra Pradesh High Court · (2021) 02 AP CK 0010