COURT ARCHIVE

Andhra Pradesh High Court judgments, 2021

125 judgments · page 3 of 7

High Courts08 Oct 2021Allowed

Kei-Rsos Petrolium & Energy Pvt. Ltd Vs M/S. R.A.K. Ceramics (I) Pvt. Ltd.

Andhra Pradesh High Court · (2021) 10 AP CK 0005

Arbitration And Conciliation Act, 1996 — Section 2(2), 9, 11, 11(5), 11(6), 20(1)Contract Act, 1872 — Section 23, 28Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21

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High Courts06 Oct 2021Disposed Of

Valluru Venkata Ramakrishna Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 10 AP CK 0023

Urban Land (Ceiling and Regulation) Act, 1976 — Section 8(1)Greater Hyderabad Municipal Corporation Act, 1955 — Section 212(2)Constitution Of India, 1950 — Article 226

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High Courts06 Oct 2021Disposed Of

Thatha Narendra Babu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 10 AP CK 0003

Andhra Pradesh Excise (Amendment) Act, 2020 — Section 34(A)(1)

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High Courts06 Oct 2021Allowed

U Chiranjeevi Vs Government Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 10 AP CK 0002

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High Courts06 Oct 2021Allowed

Pudi Venkatesh Balaiah Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 10 AP CK 0001

Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 363, 366A, 376(2)Prevention Of Children From Sexual Offences Act, 2012 — Section 18

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High Courts29 Sept 2021Disposed Of

M.RambabuVs D.V.R.Kumar

Andhra Pradesh High Court · (2021) 09 AP CK 0007

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High Courts29 Sept 2021Disposed Of

Parasani Narasa Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 09 AP CK 0006

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High Courts29 Sept 2021Allowed

M/S. Venkateswara Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 09 AP CK 0005

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High Courts15 Sept 2021

Nelli Anil Kumar Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 09 AP CK 0004

Constitution Of India, 1950 — Article 21

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High Courts15 Sept 2021

Pusuluri Venkata Pulla Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 09 AP CK 0003

Constitution Of India, 1950 — Article 21

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High Courts13 Sept 2021Disposed Of

Bedampudi Krishna Vs V.K. Seena Nayak

Andhra Pradesh High Court · (2021) 09 AP CK 0002

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High Courts09 Sept 2021Dismissed

Siddineni Sree Satya Saibabu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 09 AP CK 0001

Constitution Of India, 1950 — Article 21, 25, 144

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High Courts19 Jul 2021Disposed Of

Yarakaraju Ramakrishnam Raju & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0050

Coastal Aquaculture Authority Act, 2005 — Section 13Coastal Aquaculture Authority Rules, 2005 — Rule 2

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High Courts19 Jul 2021Disposed Of

K.Surendra Babu Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2021) 07 AP CK 0049

Constitution Of India, 1950 — Article 226

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High Courts15 Jul 2021Allowed

P. Naga Jasmine Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2021) 07 AP CK 0047

Andhra Pradesh Public Employment (Regulation Of Age Of Superannuation) Act, 1984 — Section 1(2), 2(6), 3, 3(1)Andhra Pradesh Education Act, 1982 &mdash Section 78AUtter Pradesh Industrial Area Development Act, 1976 — Section 19

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High Courts13 Jul 2021Dismissed