COURT ARCHIVE

Andhra Pradesh High Court judgments, 2023

227 judgments · page 2 of 12

High Courts27 Oct 2023Disposed Of

Nagisetti Kodanda Ramaiah Vs State Of Andhra Pradesh Rep. By Its Principal Secretary, Home Department, Secretariat Buildings, Velagapudi, Amaravati And 3 Others

Andhra Pradesh High Court · (2023) 10 AP CK 0018

Constitution Of India, 1950 — Article 21, 226, 300A

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High Courts25 Oct 2023Disposed Of

Vissakoti Srinu Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2023) 10 AP CK 0014

Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7, 10

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High Courts20 Oct 2023Disposed Of

B.Hari Prasad Vs A.Sai Baba & Others

Andhra Pradesh High Court · (2023) 10 AP CK 0017

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High Courts20 Oct 2023Dismissed

Mattupalli Siva Naga Srinivasarao Vs Mattupalli Subba Rao

Andhra Pradesh High Court · (2023) 10 AP CK 0016

Code Of Civil Procedure, 1908 — Section 96Limitation Act, 1963 — Article 42

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High Courts16 Oct 2023Dismissed

Moyya Daniel Pratap Vs Ravada Victor Lauranson

Andhra Pradesh High Court · (2023) 10 AP CK 0011

Code Of Criminal Procedure, 1973 — Section 151Code Of Civil Procedure, 1908 — Order 16 Rule 14

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High Courts16 Oct 2023Allowed

Mudarakola Rajesh Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 10 AP CK 0010

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)

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High Courts16 Oct 2023Allowed

Asalam Khan Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 10 AP CK 0008

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(c)

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High Courts07 Oct 2023Disposed Of

Akkinapalli Venkata Ramana Trimurthulu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 10 AP CK 0005

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High Courts07 Oct 2023Disposed Of

G. Ravi Vs Praveen Prakash

Andhra Pradesh High Court · (2023) 10 AP CK 0002

Contempt Of Courts Act, 1971 — Section 10, 12

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High Courts07 Oct 2023Disposed Of

Peddinti Rambabu Vs Y.Srilakshmi, IAS

Andhra Pradesh High Court · (2023) 10 AP CK 0001

Contempt Of Courts Act, 1971 — Section 10, 12

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High Courts06 Oct 2023Dismissed

Nemani Krishna Mahira Vs Nemani Suryanarayana Murthy

Andhra Pradesh High Court · (2023) 10 AP CK 0007

Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 22 Rule 4Constitution Of India, 1950 — Article 227

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High Courts29 Sept 2023Dismissed

Arshutunnisa & Others Vs Mohammed Kasim (Died) & Others

Andhra Pradesh High Court · (2023) 09 AP CK 0020

Code Of Civil Procedure, 1908 — Section 100

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High Courts29 Sept 2023Dismissed

Veeraboina Gangadhar Vs Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 09 AP CK 0019

Andhra Pradesh Forest Act, 1967 — Section 20, 20(3), 20(4)Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts29 Sept 2023Allowed

Sakthi Steel Industries India Pvt Ltd Vs Appellate Additional Commissioner

Andhra Pradesh High Court · (2023) 09 AP CK 0018

Andhra Pradesh Goods And Services Tax Act, 2017 — Section 29(2)

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High Courts29 Sept 2023Disposed Of

Sodeisetti Venkata Ramanamurty Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2023) 09 AP CK 0017

Constitution Of India, 1950 — Article 226

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High Courts29 Sept 2023Disposed Of

Swatch Andhra College Of Education Vs State Of AP

Andhra Pradesh High Court · (2023) 09 AP CK 0016

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High Courts29 Sept 2023Disposed Of

Mayara Siva Rama Krishna Vs State Of AP

Andhra Pradesh High Court · (2023) 09 AP CK 0015

Constitution Of India, 1950 — Article 14, 16, 19, 21, 226

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High Courts28 Sept 2023Disposed Of

Matcha Venkataratnam Vs Government Of Andhra Pradesh, Rep. By Its Principal Secreetary, Roads And Buildings Department, Secretariat, Hyderabad And Aour Others

Andhra Pradesh High Court · (2023) 09 AP CK 0014

Constitution Of India, 1950 — Article 300A

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High Courts27 Sept 2023Disposed Of

B.V. Pydi Raju Vs UCO Bank & Others

Andhra Pradesh High Court · (2023) 09 AP CK 0021

Constitution Of India, 1950 — Article 226

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High Courts23 Sept 2023Disposed Of

Pilla Lakshmi Durga Prasanna Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court · (2023) 09 AP CK 0013

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