High Courts04 Jan 2023Dismissed
P.Sunil Kumar Vs M/S.Kapil Chits Hyderabad Pvt Ltd & Ors
Andhra Pradesh High Court · (2023) 01 AP CK 0005
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2023
227 judgments · page 12 of 12
High Courts04 Jan 2023Dismissed
Reddy Rama Pallamraju Vs Kaila Nagaveni
Andhra Pradesh High Court · (2023) 01 AP CK 0004
High Courts03 Jan 2023Allowed
Thota Ramachandraiah, Kadapa Vs State Of A.P., Rep. By Spl. P.P. For ACB Cases
Andhra Pradesh High Court · (2023) 01 AP CK 0003
Prevention Of Corruption Act, 1988 — Section 7, 12, 13(a)(d), 13(1)(d), 13(1)((d)(i), 13(1)((d)(ii), 13(2), 20Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 114(g)
High Courts03 Jan 2023Disposed Of
V.S. Rami Reddy Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0001
High Courts02 Jan 2023Disposed Of
M Pradeep Kumar Reddy Vs Government Of AP & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0009
High Courts02 Jan 2023Disposed Of
Nowdu Venkata Atchuta Rama Rao Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0008
High Courts02 Jan 2023Disposed Of
Bayye Chandra Kumar Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0007