High Courts03 Feb 2023Dismissed
Baditha Pushpa Vs Baditha Thatha Rao
Andhra Pradesh High Court · (2023) 02 AP CK 0010
Indian Penal Code, 1860 — Section 34, 498AHindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2023
227 judgments · page 10 of 12
High Courts02 Feb 2023Disposed Of
Canara Bank & Others Vs Venkata Seshadri Modern Rice Mill & Others
Andhra Pradesh High Court · (2023) 02 AP CK 0009
High Courts02 Feb 2023Dismissed
State Of A.P., Inspector Of Police, ACB, Rep. By Spl.P.P Vs Kadiyam Jaya Raju
Andhra Pradesh High Court · (2023) 02 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 207, 239, 248(1), 313, 378(1), 378(3)Prevention Of The Corruption Act, 1988 — Section 2(c), 7, 13(1)(d), 13(2), 20Indian Penal Code, 1860 — Section 211
High Courts02 Feb 2023Allowed
Bhavani Rajasekhar Vs Muddada Ravichandra & Others
Andhra Pradesh High Court · (2023) 02 AP CK 0006
Contempt Of Courts Act, 1971 mdash; Section 10, 11, 12
High Courts01 Feb 2023Dismissed
S.Ranga Rao Vs State Of Andhra Pradesh, Rep., By Its Principal Secretary, Home Department, State Secretariat, Velagapudi, Guntur District And 3 Others
Andhra Pradesh High Court · (2023) 02 AP CK 0004
Andhra Pradesh Police (Special Police Battalion Subordinate Service) Rules, 1997 — Rule 3Constitution Of India, 1950 — Article 14, 14. 21
High Courts31 Jan 2023Dismissed
Kakani Ranga Rao & 2 Ors Vs Vajja Madhu & Anr
Andhra Pradesh High Court · (2023) 01 AP CK 0048
High Courts30 Jan 2023Dismissed
Mattaparthi Venkatarao Vs Tatiparthi Suresh @ Pradhu And 10 Others
Andhra Pradesh High Court · (2023) 01 AP CK 0047
Code Of Criminal Procedure, 1973 — Section 161, 228, 235(1), 313, 401(3)Indian Penal Code, 1860 — Section 34, 143, 307, 324, 326Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(c)
High Courts30 Jan 2023Disposed Of
R Kannababu & Others Vs G K Dwivedi & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0046
Contempt Of Courts Act, 1971 mdash; Section 10, 12
High Courts30 Jan 2023Disposed Of
Raavi Naga Lakshmi Vs Kiran Kumar
Andhra Pradesh High Court · (2023) 01 AP CK 0045
Contempt Of Courts Act, 1971 mdash; Section 10, 11, 12
High Courts27 Jan 2023Disposed Of
Chilaka Kanas Babu & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts27 Jan 2023Allowed
Janampeta Shiva Raj Goud Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0043
Code Of Criminal Procedure, 1973 — Section 437, 439Indian Penal Code, 1860 — Section 120(b), 420Prize, Chits And Money circulation Scheme (Banning) Act, 1978 — Sec 4, 5
High Courts27 Jan 2023Dismissed
Chigurupati Veera Krishna Rao (Died) Per L.Rs. & Others Vs Congregation of Sisters of St. Ann of Providence & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0040
Code Of Civil Procedure, 1908 — Section 100Registration Act, 1908 — Section 49Evidence Act, 1872 — Section 58, 110
High Courts27 Jan 2023Dismissed
Tirigedala Ramanayya Vs Chenuthala Apparao
Andhra Pradesh High Court · (2023) 01 AP CK 0039
Code Of Civil Procedure, 1908 — Section 100Evidence Act, 1872 — Section 45, 73, 114(c)Negotiable Instruments Act, 1881 — Section 20, 87, 118
High Courts25 Jan 2023Allowed
Rohit Popat Pawar & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0041
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts25 Jan 2023Allowed
Dulla Vijaya Kiran & Others Vs State Rep By The Public Prosecutor
Andhra Pradesh High Court · (2023) 01 AP CK 0038
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25
High Courts25 Jan 2023Allowed
Santosh Yadav Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0037
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts25 Jan 2023Disposed Of
IN RE Vs V. Vijaya Rama Raju
Andhra Pradesh High Court · (2023) 01 AP CK 0036
High Courts20 Jan 2023Dismissed
Ambujalapu Vara Lakshmi Vs Ambujalapu Siva Prasad
Andhra Pradesh High Court · (2023) 01 AP CK 0035
Hindu Marriage Act, 1955 — Section 19, 21A
High Courts20 Jan 2023Dismissed
Tatiparthi Narsi Reddy Vs Tatiparthi Jayarami Reddy
Andhra Pradesh High Court · (2023) 01 AP CK 0032
Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 16(c)Evidence Act, 1872 — Section 73
High Courts19 Jan 2023Allowed
INRE Vs K.L. Prabhakar Rao
Andhra Pradesh High Court · (2023) 01 AP CK 0034