High Courts14 Mar 2023Disposed Of
Murukuti Venkateswarlu Reddy & Others Vs K.Venkatesh
Andhra Pradesh High Court · (2023) 03 AP CK 0019
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2023
227 judgments · page 8 of 12
High Courts14 Mar 2023Dismissed
Anupam Adhikary Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 03 AP CK 0018
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(b), 22(c)Indian Penal Code, 1860 — Section 34, 284, 328
High Courts10 Mar 2023Disposed Of
Venkata Ramana Vs Gopala Krishna Dwivedi,I.A.S & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0017
High Courts10 Mar 2023Disposed Of
Uppuluri Jhansi & Others Vs Khaja Meera Sharif
Andhra Pradesh High Court · (2023) 03 AP CK 0016
High Courts10 Mar 2023Partly Allowed/ Disposed Of
Depot Manager & Others Vs P Hari & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0015
High Courts10 Mar 2023Dismissed
Madura Trivikrama Prasad Rao Vs State Of Andhra Pradesh Rep By PP And 4 Others
Andhra Pradesh High Court · (2023) 03 AP CK 0012
Code Of Criminal Procedure, 1973 — Section 125, 313, 397, 401Indian Penal Code, 1860 — Section 498A, 506
High Courts10 Mar 2023Dismissed
M. Premnath Vs State Of AP Rep By Its PP HYD., & 5 Others
Andhra Pradesh High Court · (2023) 03 AP CK 0011
Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b)(i), 397, 401Indian Penal Code, 1860 — Section 211, 384, 506
High Courts09 Mar 2023Disposed Of
Puli Polaiah Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0010
High Courts09 Mar 2023Disposed Of
Puli Ravi Kishore Yadav Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0009
High Courts07 Mar 2023Disposed Of
Tirumalaraju Surya Narayana RajU Vs Union Government Of India & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0008
Indian Penal Code, 1860 — Section 120(b), 420, 468, 471Passports Act, 1967 — Section 5, 5(2)(c), 6(2), 6(2)(f), 22Constitution Of India, 1950 — Article 226
High Courts07 Mar 2023Dismissed
Shaik Mohammad Shoaib Vs Union Of India & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0007
Constitution Of India, 1950 — Article 14, 19, 226, 300A
High Courts06 Mar 2023Disposed Of
M. Janardhan Vs State Of A.P. & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0006
Constitution Of India, 1950 — Article 226
High Courts06 Mar 2023Dismissed
Jalatar Sekhar & Another Vs State Of A.P.
Andhra Pradesh High Court · (2023) 03 AP CK 0004
Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 228, 313, 374(2), 388Indian Penal Code, 1860 — Section 34, 300, 302, 304(II), 324
High Courts06 Mar 2023Dismissed
Saran Nivas Plots Owners Welfare Association Vs V. Usha Rani, IAS & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0003
Registration Act, 1908 — Section 22A(1)(c)
High Courts03 Mar 2023Allowed
Indian Bank, Alamuru Vs Nekkanti Veerraju
Andhra Pradesh High Court · (2023) 03 AP CK 0002
Code Of Criminal Procedure, 1973 — Section 156(3), 190, 200, 482Indian Penal Code, 1860 — Section 34, 120B, 393, 409, 420, 468, 471, 477A, 482Constitution Of India, 1950 — Article 226
High Courts28 Feb 2023Dismissed
Murala Gopinadh Vs Public Information Officer Sum Administrative Officer, Hon�ble District Judge Court, Rajahmundry, East Godavari District And 2 Others
Andhra Pradesh High Court · (2023) 02 AP CK 0047
High Courts28 Feb 2023Dismissed
Murala Gopinadh Vs Station House Officer, Prakashnagar P.S., Rajahmundry, East Godavari District
Andhra Pradesh High Court · (2023) 02 AP CK 0046
Constitution Of India, 1950 — Article 226
High Courts28 Feb 2023Dismissed
Y.K. Satyanarayana Murthy Vs J.V.G.R.BHANO And 3 Others
Andhra Pradesh High Court · (2023) 02 AP CK 0045
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts24 Feb 2023Disposed Of
B.Prabhakar Vs G.Ragunanatha Reddy
Andhra Pradesh High Court · (2023) 02 AP CK 0043
High Courts24 Feb 2023Disposed Of
B.Prabhakar, S/o. Late Chinnapa Vs G.Ragunanatha Reddy The Commissioner Of Madanapalle Municipality, Madanapalle, Chittoor District, And Others
Andhra Pradesh High Court · (2023) 02 AP CK 0039