High Courts04 Apr 2023Allowed
Bestha Sekhar & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 04 AP CK 0008
Code Of Criminal Procedure, 1973 — Section 164, 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2023
227 judgments · page 7 of 12
High Courts04 Apr 2023Allowed
Sake Rajasekhar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 04 AP CK 0007
Code Of Criminal Procedure, 1973 — Section 164, 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts04 Apr 2023Allowed
Yerramsetti Venkata Sreeramulu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 04 AP CK 0006
Code Of Criminal Procedure, 1973 — Section 164, 437, 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts04 Apr 2023Dismissed/ Disposed Of
Pathakhadarabad Handloom Weavers' Co-operative Society & Others Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 04 AP CK 0005
Andhra Pradesh State Handloom Weavers� Co-Operative Society (Formation) Act, 1976 &Mdash; Section 3(2)(B)Constitution Of India, 1950 — Article 14, 19, 21, 226
High Courts03 Apr 2023Dismissed
Vepuri Mallikarjuna Rao Vs Gaddapati Sitaramanjaneyulu & 3 Ors
Andhra Pradesh High Court · (2023) 04 AP CK 0004
Code Of Criminal Procedure, 1973 — Order 39 Rules 1, Order 39 Rules 2, Order 43 Rule 1,
High Courts03 Apr 2023Dismissed
Edala Nooka Naidu, & 2 Others Vs State Of Ap Rep By Its Pp Hyd.
Andhra Pradesh High Court · (2023) 04 AP CK 0003
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 50, 52, 57
High Courts28 Mar 2023Allowed
Idamakanti Naidipi Pakki Reddy & Others Vs STATE Of AP & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0036
Indian Penal Code, 1860 — Section 34, 323, 354(A), 420, 435A, 441, 447, 506, 509Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Sections 3(1)(x)(g)(f)(i), 3(2)i>Code Of Criminal Procedure, 1973 — Section 200, 482
High Courts28 Mar 2023Disposed Of
Maccha Jyothi Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0035
Indian Penal Code, 1860 — Section 34, 409, 467, 468, 477(a)
High Courts28 Mar 2023Allowed
Gudipati Mallikarjuna Rao & Others Vs Gudipati Saranya & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0034
Indian Penal Code, 1860 — Section 34, 56, 353, 354, 498A, 503, 506, 509Code Of Criminal Procedure, 1973 — Section 468
High Courts24 Mar 2023Dismissed
Tammisetty Venkateswarlu, Mallareddygudem[V], Nalgonda. Vs State Of A.P., Rep. By P.P., Hyderabad
Andhra Pradesh High Court · (2023) 03 AP CK 0032
Indian Penal Code, 1860 — Section 302, 304[II]Code Of Criminal Procedure, 1973 — Section 161, 207, 209, 228, 313, 388
High Courts24 Mar 2023Disposed Of
B.Bairagi Vs State Of Ap & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0031
Indian Penal Code, 1860 — Section 403, 406, 420
High Courts20 Mar 2023Dismissed
Mekala Hima Anvitha & Others Vs Union Of India & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0030
Constitution Of India, 1950 — Article 14, 19, 21Medical Council Of India Regulations On Graduate Medical Education, 1997 — Regulation 4(1)
High Courts20 Mar 2023Dismissed
Managing Director Apsrtc, Hyderabad Vs Lanka Vara Lakshmi & 4 Others
Andhra Pradesh High Court · (2023) 03 AP CK 0029
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 304A
High Courts20 Mar 2023Dismissed
APSRTC, Rep By Its Vc & Md, Hyderabad Vs Nagulapalli Nagalakshmi, W.G.Dist & 4 Others
Andhra Pradesh High Court · (2023) 03 AP CK 0028
Motor Vehicles Act, 1988 — Section 166
High Courts17 Mar 2023Partly Allowed
Gujjala Sreenu @ Srinivasulu (A.1) & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 03 AP CK 0026
Indian Penal Code, 1860 — Section 34, 109, 120B, 406, 408, 409, 420, 465, 468Andhra Pradesh Cooperative Societies Act, 1964 — Section 79(A)(1)(b), 79(1)(a), 79A(1)(e), 79(l)(f), 79(2), 79(3)(i), 79(1)(h)Prevention Of Corruption Act, 1988 — Section 13(1)(c)
High Courts17 Mar 2023Dismissed
Hari Prasad Vs Thirupathi Sai
Andhra Pradesh High Court · (2023) 03 AP CK 0024
Contempt Of Courts Act, 1971 — Section 10, 12
High Courts17 Mar 2023Dismissed
M/s. Navayuga Engineering Company Ltd. Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0023
Arbitration And Conciliation Act, 1996 — Section 11, 21Limitation Act, 1963 — Article 137
High Courts17 Mar 2023Dismissed
P Pedda Swamy & Others Vs G Verepandian & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0022
Contempt Of Courts Act, 1971 — Section 10, 12Andhra Pradesh Rights In Land & Pattadar Pass Books Act, 1991 — Section 2(1)Andhra Pradesh Rights In Land & Pattadar Pass Books Rules, 1989 &mdah; Rule 26(6)
High Courts15 Mar 2023Dismissed
C.Dattatreya Vs Assistant Commissioner & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0021
Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 1, 83, 84
High Courts15 Mar 2023Dismissed
S.Prabhavathi Vs Assistant Commissioner & Others
Andhra Pradesh High Court · (2023) 03 AP CK 0020
Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987 — Section 1, 83, 84