High Courts19 Jan 2023Allowed
P.N. Nagaraju & Others Vs M.T. Kishna Babu & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0033
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2023
227 judgments · page 11 of 12
High Courts19 Jan 2023Dismissed
C. Venkateswarlu & Others Vs Yellapu Abbulu & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0029
Code Of Civil Procedure, 1908 — Section 151Transfer Of Property Act, 1882 — Section 3, 48, 52, 54Specific Relief Act, 1963 — Section 19
High Courts19 Jan 2023Dismissed
Korada Sireesh Vs Patrudu Ramakrishna & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0028
Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 227
High Courts18 Jan 2023Allowed
Bangaru Nagesh & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0030
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)
High Courts18 Jan 2023Allowed
V R S V N Sambasiva Rao Vs V Rama Krishna & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0031
Contempt Of Courts Act, 1971 — Section 2(b), 10, 11, 12Constitution Of India, 1950 — Article 215
High Courts12 Jan 2023Disposed Of
G Yelamandaiah Setty Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0027
Constitution Of India, 1950 — Article 226, 300A
High Courts12 Jan 2023Disposed Of
Dr. Daggubati Venkateswara Rao Vs Government Of India, Ministry Of Road And Transport, Rep. By Its Secretary, Transport Bhavan, Sansad Marg, New Delhi � 110001 And 3 Others
Andhra Pradesh High Court · (2023) 01 AP CK 0026
National Highways Act, 1956 — Section 3(A), 3(C), 3(D), 3(G)
High Courts12 Jan 2023Disposed Of
Kantheti Venkata Lakshmi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0025
Andhra Pradesh Land Encroachment Act, 1905 — Section 6, 7Madras Act, 1905 — Section 6Constitution Of India, 1950 — Article 14, 21, 300A
High Courts12 Jan 2023Allowed
Rateesh Keedicheri Vs State Of AP
Andhra Pradesh High Court · (2023) 01 AP CK 0024
Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts12 Jan 2023Disposed Of
Yerragunta Somasekhar Reddy & Others Vs State Of AP & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0023
Andhra Pradesh Municipalities Act, 1965 — Section 147Constitution Of India, 1950 — Article 300A
High Courts12 Jan 2023Allowed
Allangi Simhachalam Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0022
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts12 Jan 2023Allowed
Dilipan @ Deelipan Vs State Represented By The Public Prosecutor
Andhra Pradesh High Court · (2023) 01 AP CK 0021
Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts12 Jan 2023Allowed
Nallapu Rama Krishna & Others Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0020
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 109, 120B, 149, 307, 324, 326
High Courts12 Jan 2023Dismissed
Jaggupalli Rambabu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2023) 01 AP CK 0019
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 307Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C)
High Courts06 Jan 2023Disposed Of
A B Seshadri Vs A V Dharma Reddy,I.A.S
Andhra Pradesh High Court · (2023) 01 AP CK 0017
High Courts06 Jan 2023Disposed Of
Mothiki Satyavathi Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0016
Andhra Pradesh Municipal Corporation Act, 1994 — Section 452, 461Constitution Of India, 1950 — Article 226
High Courts06 Jan 2023Dismissed
K.B. Hobia Naik Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0015
High Courts06 Jan 2023Disposed Of
Mohammad Mahaboobi & Others Vs State Of AP & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0014
Constitution Of India, 1950 — Article 14, 21, 226
High Courts06 Jan 2023Dismissed
Mula Chandrakala Vs State Of Andhra Pradesh & Others
Andhra Pradesh High Court · (2023) 01 AP CK 0013
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 70(2), 313, 317, 408
High Courts05 Jan 2023Dismissed
M/S Sri Ayyappa Auto Agencies, Ongole And Another Vs Chava Satyavathi And 4 Others
Andhra Pradesh High Court · (2023) 01 AP CK 0012
Workmen' S Compensation Act, 1923 — Section 4A(3), 30